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Supreme Court Judgments


Latest Supreme Court of India Judgments 2024

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FEBRUARY    2015

1. Ajay Ramdas Ramteke and ANR. Vs. Mahanagar Sudhar Samiti, Akola & Ors. [February 02, 2015]
2. Defence Estate Officer Vs. Syed Abdul Saleem and Others [February 02, 2015]
3. Balu S/O Onkar Pund & Others Vs. The State of Maharashtra [February 2, 2015]
4. Oshiar Prasad and Others Vs. The Employers in relation to Management of Sudamdih Coal Washery of M/s BCCL, Dhanbad, Jharkhand [February 02, 2015]
5. Sahoo Baba (D) Th. LRs. & ANR. Vs. Haryana Urban Development Authority & ANR. [FEBRUARY 02, 2015]
6. Indian Bank Vs. Manilal Govindji Khona [February 3, 2015]
7. Subhas Datta Vs. Union of India and Ors. [FEBRUARY 3, 2015]
8. Jitendra Khimshankar Trivedi & Ors. Vs. Kasam Daud Kumbhar & Ors. [February 3, 2015]
9. Mr. Sarvesh Bansal & ANR. Vs. Union of India & Ors. [February 03, 2015]
10. Kanaklata Vs. State of (NCT) of Delhi & Ors. [February 4, 2015]
11. Bhavanbhai Bhayabhai Panella Vs. The State of Gujarat [FEBRUARY 4, 2015]
12. Vivek Rai & ANR. Vs. High Court of Jharkhand through Registrar General & Ors. [FEBRUARY 4, 2015]
13. Dr. Vinod Bhandari Vs. State of M.P. [FEBRUARY 4, 2015]
14. M/S. Construction & Design Services Vs. Delhi Development Authority [FEBRUARY 4, 2015]
15. Kandivali Cooperative Industrial Estate and another Vs. Municipal Corporation of Greater Mumbai and others [February 04, 2015]
16. S.T. Sadiq Vs. State of Kerala & Ors. [February 04, 2015]
17. L. Laxmikanta Vs. State by Superintendent of Police, Lokayukta [February 5, 2015]
18. Professor Ramesh Chandra Vs. University of Delhi & Ors. [FEBRUARY 06, 2015]
19. M/S Anvil Cables Pvt. Ltd. Vs. Commnr. of Central Taxes & Service Tax [February 06, 2015]
20. Khursheed Ahmad Khan Vs. State of U.P. & Ors. [FEBRUARY 9, 2015]
21. Punjab State Power Corporation Limited Vs. Punjab State Electricity Regulatory Commission & Ors. [February 10, 2015]
22. M/S Bennet Coleman & Co. Ltd Vs. State of Bihar & Ors. [FEBRUARY 10, 2015]
23. Dasin Bai@ Shanti Bai Vs. State of Chhattisgarh [February 11, 2015]
24. Bhim Singh & ANR. Vs. State of Uttarakhand [February 11, 2015]
25. Sonu Gupta Vs. Deepak Gupta & Ors. [February 11, 2015]
26. Madhukar Sadbha Shivarkar (D) By Lrs. Vs. State of Maharashtra & Ors. [February 11, 2015]
27. Krishna Hare Gaur Vs. Vinod Kumar Tyagi & Ors. [February 11, 2015]
28. Raveesh Chand Jain Vs. Raj Rani Jain [February 12, 2015]
29. Sai Kripa Mangal Karyalaya & Ors. Vs. Nagpur Municipal Corporation & Ors. [FEBRUARY 12, 2015]
30. M/S Kss Kssiipl Consortium Thro. It’s Constituted Attorney Mr. Devendra Kumar Vs. M/S Gail (India) Ltd. [FEBRUARY 12, 2015]
31. Binoy & ANR. Vs. State of Kerala [February 13, 2015]
32. P.V. Guru Raj Reddy Rep. by GPA Laxmi Narayan Reddy & ANR. Vs. P. Neeradha Reddy & Ors. Etc. [FEBRUARY 13, 2015]
33. Union of India & ANR. Vs. Rajbir Singh [February 13, 2015]
34. National Thermal Power Corporation Ltd. Vs. M/s Ashok Kumar Singh & Ors. [February 13, 2015]
35. State of M.P. Vs Mehtaab [FEBRUARY 13, 2015]
36. Mahatma Education Society's Pillai's Institute of Information Technology, Engineering, Media Studies & Research Vs. All India Council for Technical Education & Ors. [February 16, 2015]
37. M/s. System for International Agencies Vs. M/s. Rahul Coach Builders Pvt. Ltd. [February 16, 2015]
38. State of Karnataka TR. Sec. Hsg. & Urb. & ANR. Vs. Vasavadatta Cement & Another [FEBRUARY 16, 2015]
39. State of Madhya Pradesh & Others Vs. Hitkishore Goswami [February 16, 2015]
40. Warsaliganj Sahkari Chini Mill Mazdoor Union Vs. State of Bihar and others [February 16, 2015]
41. Ajay Kumar Choudhary Vs. Union of India Through Its. Secretary & ANR. [February 16, 2015]
42. Petromarine Products Ltd. Vs. Ocean Marine Services Company Ltd. and others [February 17, 2015]
43. Rashmi Behl Vs. State of Uttar Pradesh and others [February 17, 2015]
44. N.M.Krishnakumari & Ors. Vs. Thalakkal Assiya & Ors. [February 17, 2015]
45. Union of India & Ors. Vs. V.K. Krishnan & Ors. [FEBRUARY 17, 2015]
46. Praveenbhai S. Khambhayata Vs. United India Insurance Company Ltd. & Ors [February 17, 2015]
47. Nawal Kishore Mishra & Ors. Etc. Vs. High Court of Judicature at Allahabad Through its Registrar General & Ors. Etc. [February 17, 2015]
48. Roxann Sharma Vs. Arun Sharma [February 17, 2015]
49. GVK Industries Ltd. & ANR. Vs. The Income Tax Officer & ANR. [FEBRUARY 18, 2015]
50. Ghusabhai Raisangbhai Chorasiya & Ors. Vs. State of Gujarat [FEBRUARY 18, 2015]
51. M. Surender Reddy Vs. Govt. of Andhra Pradesh and Ors. [FEBRUARY 18, 2015]
52. Jakir Hussein Vs. Sabir & Ors. [February 18, 2015]
53. M/s. Thi Pack Pvt. Ltd. VS. Union of India & Ors. [February 18, 2015]
54. Sanjeev Vs. State of Haryana [February 19, 2015]
55. Sujasha Mukherji Vs. The Hon'ble High Court of Calcutta, Thr. Registrar & Ors. [February 19, 2015]
56. Prasar Bharati Vs. Board of Control For Cricket In India & Ors. [FEBRUARY 20, 2015]
57. New India Assurance Co. Ltd. Vs. Dr. Sukanta Kumar Behera & Ors. [February 20, 2015]
58. Ravi Prakash Singh @ Arvind Singh Vs. State of Bihar [February 20, 2015]
59. The Rajasthan State Road Transport Corporation and others Vs. Revat Singh [February 20, 2015]
60. M/S. Bhandari Udyog Limited Vs. Industrial Facilitation Council And Another [February 20, 2015]
61. M/s. Sundaram Finance Limited and another Vs. T. Thankam [February 20, 2015]
62. Sunil Haribhau Kale Vs. Avinash Gulabrao Mardikar and others [February 20, 2015]
63. Om Aggarwal Vs. Haryana Financial Corporation and Others [February 23, 2015]
64. Union of India & Ors. Vs. Angad Singh Titaria [FEBRUARY 24, 2015]
65. Ramchander Vs. Ananta [February 24, 2015]
66. Nanjappan Vs. Ramasamy & ANR. [February 24, 2015]
67. S. Perumal Vs. K. Ambika & ANR. [February 24, 2015]
68. Vinod Chandra Semwal Vs. Special Police Establishment, Ujjain [FEBRUARY 24, 2015]
69. Andhra Pradesh Indl. Infrastructural Corporation Ltd. & ANR Vs. M/S. Shivani Engineering Industries [February 25, 2015]
70. Mackinon Mackenzie & Company Ltd. Vs. Mackinnon Employees Union [February 25, 2015]
71. Bank of Sharjah Vs. Joplin Overseas Investment Pvt. Ltd and ANR. [February 25, 2015]
72. Subhash @ Dhillu Vs. State of Haryana [February 25, 2015]
73. K.P. Manu Vs. Chairman, Scrutiny Committee for Verification of Community Certificate [February 26, 2015]
74. Union of India & Ors. Vs. Dileep Kumar Singh [February 26, 2015]
75. Dhirendra Kumar @ Dhiroo Vs. State of Uttarakhand [FEBRUARY 26, 2015]
76. Tejram Patil Vs. State of Maharashtra [FEBRUARY 26, 2015]
77. Assistant General Manager, State Bank of India & Others Vs. Radhey Shyam Pandey [February 26, 2015]
78. Ravindra Vs. State of Madhya Pradesh [February 26, 2015]
79. Amrutlal Liladharbhai Kotak & Ors. Vs. State of Gujarat [February 26, 2015]
80. Radhey Shyam & ANR. Vs. Chhabi Nath & Ors. [FEBRUARY 26, 2015]
81. M/S. Competent Automobiles Co. Ltd. Vs. Union of India & Ors. [February 26, 2015]
82. Bathinda Dev. Auth. Formerly Known as (Puda) Vs. Iqbal Singh & Others [February 26, 2015]
83. Rajinder Singh Vs. State of Punjab [February 26, 2015]
84. Badru Ram & Ors. Vs. State of Rajasthan [February 26, 2015]
85. Gujarat Mineral Dev.Corpn. Vs. Ram Sang Bhailalbhai [February 26, 2015]
86. Raj Kumari Vs. Krishna [February 26, 2015]
87. H.L. Gulati Vs. Union of India [February 26, 2015]
88. State of Himachal Pradesh Vs. Ram Pal [FEBRUARY 27, 2015]
89. Mohd. Akbar Vs. Ashok Sahu & Ors. [February 27, 2015]
90. M/s. Sherali Khan Mohamed Manekia Vs. The State of Maharashtra and others [February 27, 2015]
91. Shyam Lal Vs. Deepa Dass Chela Ram Chela Garib Dass [February 27, 2015]
92. Govt. of NCT of Delhi and Ors. Vs. Jagjit Singh and Ors. [February 27, 2015]
93. Ramakant Mishra @ Lalu Etc. Vs. State of U.P. [February 27, 2015]
94. Surya Vadanan Vs. State of Tamil Nadu & Ors. [February 27, 2015]




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