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Latest Supreme Court of India Judgments 2025

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AUGUST    2015

1. Mohan Singh & Ors. Vs. The Chairman Railway Board & Ors. [August 3, 2015]
2. Parhlad and ANR. Vs. State of Haryana [AUGUST 03, 2015]
3. M/S. Jaswal Neco Ltd. Vs. Commissioner of Customs, Visakhapatnam [August 4, 2015]
4. M/S Japan Airlines Co. Ltd. Vs. Commissioner of Income Tax, New Delhi [AUGUST 04, 2015]
5. M/S. Swastika Enterprises & ANR. Vs. Commissioner of Customs & Ors. [AUGUST 04, 2015]
6. Baleshwar Dayal Jaiswal Vs. Bank of India & Ors. [AUGUST 05, 2015]
7. Indian Rare Earths Ltd. Vs. Unique Builders Ltd. [AUGUST 05, 2015]
8. M/S Jayaswal Neco Ltd. Vs. Commissioner of Central Excise, Raipur [August 06, 2015]
9. Sree Balaji Medical College and Hospital and another Vs. Union of India and another [August 6, 2015]
10. M/s. Tata Chemicals Ltd. Vs. Collector of Central Excise, Ahmedabad [August 6, 2015]
11. Mohd. Khalid Khan Vs. State of U.P. & ANR. [August 6, 2015]
12. Tamil Nadu News Print & Papers Ltd. Vs. D. Karunakar & Ors. [August 06, 2015]
13. Ram Narain Vs. State of U.P. [August 07, 2015]
14. Laxmi Fibres Ltd. Vs. A.P. Industrial Dev. Corpn. Ltd. & Ors. [August 07, 2015]
15. State of U.P. Vs. Deep Narain Misra & Ors. [August 7, 2015]
16. A.N. Sachdeva (dead) by LRS. & Ors. Vs. Maharshi Dayanand University, Rohtak & ANR. [August 10, 2015]
17. Fairgrowth Financial Services Ltd. Vs. Custodian & ANR. [August 10, 2015]
18. Ashish Gopaldas Alias Gopikisan Lohiya Vs. State of Maharashtra [August 10, 2015]
19. Government Mohindra Instt. of Information Technology & ANR. Vs. All India Council for Technical Education & Ors. [August 10, 2015]
20. M.C.D. & ANR. Vs. M/S. Mehrasons Jewellers (P) Ltd. [August 11, 2015]
21. M/S Fibre Boards (P) Ltd. Bangalore Vs. Commissioner of Income Tax, Bangalore [August 11, 2015]
22. Justice K.S. Puttaswamy (Retd.) & Another Vs. Union of India & Others [August 11, 2015]
23. M/s. Tech Invest India (Pvt.) Ltd. Thr. Major Shareholder Rajiv Gosain Vs. M/s. Assam Power & Electricals Ltd. and others [August 11, 2015]
24. Chief Controlling Revenue Authority Vs. Costal Gujarat Power Ltd. and others [August 11, 2015]
25. State of Tamil Nadu & ANR. Vs. TVL. South Indian Sugar Mills Assn. & Ors. [August 12, 2015]
26. Kalyan Chemicals Vs. Government of A.P. & Ors [August 12, 2015]
27. M/S K.C.P. Ltd. Vs. Government of A.P. & Ors [August 12, 2015]
28. D.R. Enterprises Ltd. Vs. Assistant Collector of Customs and Ors. [AUGUST 12, 2015]
29. K.K. Gohil Vs. State of Gujarat and Others [August 12, 2015]
30. S.M. Asif Vs. Virender Kumar Bajaj [August 12, 2015]
31. Stantech Project Engg. Pvt. Ltd. Vs. NICCO Corporation Ltd. [August 13, 2015]
32. Sunil Khergade Vs. State of Maharashtra [August 13, 2015]
33. Vedica Procon Private Limited Vs. Balleshwar Greens Private Limited & Others [August 13, 2015]
34. Girishchandra Manubhai Patel Vs. Vedica Procon Private Limited & Others [August 13, 2015]
35. State of Kerala and Others Vs. S. Unnikrishnan Nair and Others [August 13, 2015]
36. State of Kerala & Ors. Vs. M.K. Jose [August 14, 2015]
37. Harihar Prasad Padarha Vs. M/S. Kanha Wilderness Ltd. [August 14, 2015]
38. Joy Vs. Mani [August 14, 2015]
39. M/S. Soorajmull Nagarmull Vs. State of Bihar & Ors. [August 17, 2015]
40. Ramvilas Vs. State of M.P. [August 18, 2015]
41. Raj Bala Vs. State of Haryana & Ors. Etc. Etc. [AUGUST 18, 2015]
42. Saroj Kumar Vs. Union of India and others [August 18, 2015]
43. Selvaraj Vs. State of Karnataka [August 18, 2015]
44. M/s. Modern Hotel Vs. Commissioner of Excise & Ors. [August 19, 2015]
45. Harsarup Panwar Vs. State of Delhi Through CBI [August 19, 2015]
46. M/S. Roots Industries India Ltd. Vs. M/S. Airports Authority of India & Ors. [August 19, 2015]
47. Madras Institute of Development Studies and Another Vs. Dr. K. Sivasubramaniyan and others [August 20, 2015]
48. Commissioner, Central Excise & Customs, Kerala Vs. M/s Larsen & Toubro Ltd. [August 20, 2015]
49. Royal Medical Trust (Regd) and Another. Vs. Union of India and Another. [August 20, 2015]
50. Ghudusab @ Gousemohiddin A.Burdi & Ors. Vs. Ghudusab Imamsab Burdi (D) by LRS. & Ors. [20th August, 2015]
51. Central Bureau of Investigation Vs. Rathin Dandapat and others [August 21, 2015]
52. Sri Malaprabha Co-Op Sugar Factory Ltd Vs. State of Karnataka & Ors. [August 21, 2015]
53. Cochin Wines & Drugs Vs. The Assistant Excise Commissioner & Ors. [August 21, 2015]
54. Citibank N.A. Vs. Hiten P. Dalal & Ors. [August 21, 2015]
55. Vikram Singh @ Vicky & ANR. Vs. Union of India & Ors. [August 21, 2015]
56. Daljit Singh Grewal Vs. State of Punjab & Ors. [August 21, 2015]
57. Commissioner of Central Excise, Nagpur-I Vs. M/S. Indorama Synthetics (I) Ltd. [AUGUST 21, 2015]
58. Parisons Agrotech (P) Ltd. & ANR. Vs. Union of India & Ors. [August 21, 2015]
59. Chitra Vs. State of Kerala [August 21, 2015]
60. A. Prabhakara Reddy & Co. Vs. State of Madhya Pradesh & Ors. [August 24, 2015]
61. The Chairman, Gwalior Development Authority & ANR. Vs. Sandeep Tiwari & ANR. [24th August, 2015]
62. Commissioner of Central Excise, Chennai-IV Vs. Hindustan Lever Ltd. [AUGUST 25, 2015]
63. M/S Purolator India Ltd. Vs. Commissioner of Central Excise, Delhi – III [August 25, 2015]
64. Fireman Ghulam Mustafa Vs. State of Uttaranchal (Now Uttarakhand) [August 25, 2015]
65. State of Punjab Vs. M/S. Bandeep Singh & Ors. [August 25, 2015]
66. Satya Pal Anand Vs. State of M.P. and Others [August 25, 2015]
67. State of Rajasthan Vs. Jainudeen Shekh and ANR. [August 25, 2015]
68. Vaish Aggarwal Panchayat Vs. Inder Kumar and Others [August 25, 2015]
69. Central Warehousing Corpotration Vs. Sarpanch, Gram Panchayat and Ors. [25th August, 2015]
70. L.C. Hanumanthappa (Since Dead) Represented By His LRS. Vs. H.B. Shivakumar [August 26, 2015]
71. Union of India & Ors. Vs. 3989606 P, Ex-Naik Vijay Kumar [August 26, 2015]
72. S. Panneer Selvam & Ors. Vs. Government of Tamil Nadu & Ors. [August 27, 2015]
73. Standard Chartered Bank Vs. Andhra Bank Financial Services Ltd & Ors. [August 28, 2015]
74. Central Bureau of Investigation Vs. Maninder Singh [August 28, 2015]
75. State of M.P. Vs. Mohan Lal [AUGUST 28, 2015]
76. M/S Ramchandra Rexines (P) Ltd and Ors. Commissioner of Central Excise Bangalore-1 [AUGUST 28, 2015]
77. Nanhaku Ram Vs. State of Jharkhand [28th August, 2015]
78. Indra Vijay Alok Vs. State of Madhya Pradesh [August 31, 2015]
79. Padmashree Dr. D.Y. Patil Medical College Vs. Medical Council of India & ANR. [August 31, 2015]




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