1. |
Jeyar Consultant & Investment Pvt. Ltd. Vs. Commissioner of Income Tax, Madras [April 01, 2015]
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2. |
Bhupal Singh and Others Vs. State of Haryana [April 01, 2015]
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3. |
Excel Deal comm Private Limited Vs. Asset Reconstruction Company (India) Limited & Ors. [April 01, 2015]
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4. |
Balasaheb Arjun Torbole & Ors. Versus The Administrator & Divisional Commissioner & Ors. [April 01, 2015]
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5. |
Shamima Farooqui Vs. Shahid Khan [April 06, 2015]
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6. |
Jasbir Singh @ Javri @ Jabbar Singh Vs. State of Haryana [April 06, 2015]
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7. |
Rishiroop Rubber (International) Ltd. Vs. State of Gujarat [6th April, 2015]
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8. |
Supreme Court Advocates-On-Record Association and ANR. Vs. Union of India [April 07, 2015]
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9. |
Commissioner of Central Excise, Goa Vs. M/S. Cosme Farma Laboratories Ltd. [April 7, 2015]
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10. |
Secretary, Minor Irrigation Deptt. & R.E.S. Vs. Narendra Kumar Tripathi [April 7, 2015]
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11. |
Padmakumari & Ors. Vs. Dasayyan & Ors. [April 7, 2015]
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12. |
ONGC Petro Additions Limited Vs. Daelim Industrial Company Limited, Korea [April 07, 2015]
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13. |
Rajan Vs. Joseph & Ors. [April 8, 2015]
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14. |
S.J. Coke Industries Pvt. Ltd. Etc. Vs. Central Coalfields Ltd. Etc. [April 08, 2015]
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15. |
Foreshore Co-operative Housing Society Limited Vs. Praveen D. Desai (Dead) thr. LRS. and others [April 08, 2015]
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16. |
Dhannulal and Others Vs. Ganeshram and Another [April 08, 2015]
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17. |
Commissioner of Central Excise, Hyderabad Vs. M/S. Detergents India Ltd. & ANR. [April 8, 2015]
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18. |
Dr. Ambica Prasad Vs. Md. Alam and another [April 08, 2015]
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19. |
Major Singh & ANR. Vs. State of Punjab [April 8, 2015]
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20. |
Voltas Ltd. Vs. State of Gujarat [April 8, 2015]
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21. |
Commissioner of Customs (Import), Raigad Vs. M/s. Finacord Chemicals Pvt. Ltd. [April 08, 2015]
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22. |
Yakub Abdul Razak Memon Vs. State of Maharashtra Thr. Stf. CBI, Mumbai [9th April, 2015]
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23. |
Gauri Shankar Pd. Rai Vs. Sajal Chakroborty, Chief Secretary, Govt. of Jharkhand and Ors. [April 9, 2015]
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24. |
Yunus Zia Vs. State of Karnataka & ANR. [April 9, 2015]
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25. |
Election Commission of India Vs. Bajrang Bahadur Singh & Others [April 9, 2015]
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26. |
P. Pramila and others Vs. State of Karnataka and another [April 09, 2015]
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27. |
M/S Chennai Properties & Investments Ltd., Chennai Vs. The Commissioner of Income Tax Central III, Tamil Nadu [April 09, 2015]
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28. |
Ravinder Kaur Vs. Anil Kumar [April 09, 2015]
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29. |
Payal Chawla Singh Vs. The Coca-Cola Co. & ANR. [April 10, 2015]
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30. |
Rang Nath Mishra Vs. State of Uttar Pradesh & Ors. [April 10, 2015]
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31. |
Raja @ Rajinder Vs. State of Haryana [April 10, 2015]
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32. |
State of Rajasthan Vs. Sampat Ram and others [April 10, 2015]
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33. |
State of Maharashtra Etc. Vs. Pravin Mahadeo Gadekar Etc. [April 10, 2015]
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34. |
State of Rajasthan Vs. Surja Ram [April 10, 2015]
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35. |
Ms. Satwantin Bai Vs. Sunil Kumar & ANR. [April 10, 2015]
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36. |
Laxmi Vs. Union of India & Ors. [April 10, 2015]
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37. |
Md. Jamiluddin Nasir Vs. State of West Bengal [April 10, 2015]
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38. |
Swapna Sukumar & Ors. Vs. State of Kerala & Ors. [April 10, 2015]
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39. |
Commissioner of Customs, Ahmedabad Vs. M/S. Essar Steel Ltd. [April 13, 2015]
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40. |
Inspector of Police and another Vs. Battenapatla Venkata Ratnam and another [April 13, 2015]
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41. |
C. Chandrasekaraiah Vs. State of Karnataka [April 13, 2015]
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42. |
The Gujarat Maritime Board Vs. G.C. Pandya [April 13, 2015]
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43. |
Ganga Dhar Kalita Vs. The State of Assam and others [April 13, 2015]
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44. |
K. Anbazhagan Vs. State of Karnataka and Ors. [15th April, 2015]
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45. |
Prasad Shrikant Purohit Vs. State of Maharashtra & ANR. [April 15, 2015]
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46. |
M/S. IVRCL Infrastructure & Projects Ltd. Vs. Commissioner of Customs, Chennai [April 15, 2015]
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47. |
Bivash Chandra Debnath @ Bivash D & Others Vs. State of West Bengal [April 16, 2015]
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48. |
Control Print Limited & ANR. Vs. Narcotics Control Bureau & Ors. [April 16, 2015]
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49. |
Central Bank of India Vs. Jagbir Singh [April 16, 2015]
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50. |
Vinay & Ors. Vs. State of Karnataka & ANR. [April 16, 2015]
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51. |
Ashwani Kumar @ Ashu & ANR. Vs. State of Punjab [April 16, 2015]
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52. |
Gauri Shanker Vs. State of Rajasthan [April 16, 2015]
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53. |
Wipro Ltd. Vs. Assistant Collector of Customs & Ors. [April 16, 2015]
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54. |
Ashapura Mine-Chem Ltd. Vs. Gujarat Mineral Development Corporation [April 16, 2015]
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55. |
Mohan Lal Vs. State of Rajasthan [April 17, 2015]
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56. |
Monju Roy & Ors. Vs. State of West Bengal [April 17, 2015]
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57. |
H. Lakshmaiah Reddy & Ors. Vs. L. Venkatesh Reddy [April 17, 2015]
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58. |
ONGC Ltd. Vs. Labour Union & Ors. [April 17, 2015]
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59. |
Makhan Singh Vs. State of Haryana [April 21, 2015]
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60. |
M/s Cochin Port Trust Vs. State of Kerala [April 22, 2015]
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61. |
Pradyumna Mukund Kokil Vs. State of Maharashtra [April 22, 2015]
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62. |
Commissioner, Customs and Central Excise, Aurangabad Vs. M/S Roofit Industries Ltd. [April 23, 2015]
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63. |
M.P. Steel Corporation Vs. Commissioner of Central Excise [April 23, 2015]
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64. |
M/S. K.R.C.D. (I) Pvt. Ltd. Vs. Commissioner of Central Excise, Mumbai [April 23, 2015]
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65. |
Raj Singh Vs. State of Haryana Etc. [April 23, 2015]
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66. |
K. Devakimma & Ors. Vs. Tirumala Tirupati Devasthanams & ANR [April 23, 2015]
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67. |
Nirlon Ltd. Vs. Commissioner of Central Excise, Mumbai [April 23, 2015]
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68. |
Vutukuru Lakshmaiah Vs. State of Andhra Pradesh [April 24, 2015]
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69. |
M.P. Steel Corporation V.s Commissioner of Central Excise [April 24, 2015]
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70. |
National Highways Authority of India Vs. M/s ITD Cementation India Limited [April 24, 2015]
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71. |
Nanda Gopalan Vs. State of Kerala [April 24, 2015]
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72. |
Vinod Kumar Subbiah Vs. Saraswathi Palaniappan [April 24, 2015]
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73. |
Fatehji & Company & ANR. Vs. L.M. Nagpal & Ors. [April 24, 2015]
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74. |
Ultra Tech Cement Ltd Vs. Rakesh Kumar Singh & ANR [April 24, 2015]
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75. |
K. Anbazhagan Vs. State of Karnataka and Others [April 27, 2015]
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76. |
D. T. Virupakshappa Vs. C. Subash [April 27, 2015]
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77. |
Vipul Kumar @ Vipulesh Vs. State of Chhattisgarh [April 28, 2015]
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78. |
Central Bank of India Vs. C.L. Vimla & Ors. [April 28, 2015]
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79. |
T. Vasanthakumar Vs. Vijayakumari [April 28, 2015]
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80. |
Hari Shankers Vs State of Uttar Pradesh [April 28, 2015]
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81. |
Golbar Hussain and Ors. Vs. State of Assam and ANR. [April 28, 2015]
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82. |
Upendra Pradhan Vs. State of Orissa [April 28, 2015]
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83. |
State Rep. by Inspector of Police, T.N. Vs. Manikandan and Ors. [April 28, 2015]
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84. |
Indradeo Sao and others Vs. State of Bihar [April 28, 2015]
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85. |
M/S. Escorts Ltd. Vs. Commissioner of Central Excise, Faridabad [April 29, 2015]
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86. |
Khub Ram Vs. Dalbir Singh & Ors. [April 29, 2015]
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87. |
M/S Ariane Orgachem Pvt. Ltd. Vs. Wyeth Employees Union & Ors. [April 29, 2015]
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88. |
Pradip Nanjee Gala Vs. Sales Tax Officer [April 29, 2015]
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89. |
Himalayan Cooperative Group Housing Society Vs. Balwan Singh [April 29, 2015]
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90. |
Nicholas Piramal India Ltd. Vs. Harisingh [April 30, 2015]
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