MARCH    2014
1.	Phula Singh Vs. State of Himachal Pradesh [March 3, 2014]
2.	State Bank of Patiala and another Vs. Ram Niwas Bansal (Dead) through LRS. [March 3, 2014]
3.	Public Service Commission, Uttaranchal Vs. Jagdish Chandra Singh Bora & ANR. Etc. [March 3, 2014]
4.	Union of India Vs. M/s. Concrete Products & Const. Co. Etc. [March 3, 2014]
5.	Lalitkumar V. Sanghavi (D) Th. LRs Neeta Lalit Kumar Sanghavi & ANR. Vs. Dharamdas V. Sanghavi & Ors. [March 04, 2014]
6.	C.B.I. Vs. Karimullah Osan Khan [March 4, 2014]
7.	Ashok Debbarma @ Achak Debbarma Vs. State of Tripura [March 4, 2014]
8.	Panchraj Tiwari Vs. M. P. State Electricity Board and others [March 4, 2014]
9.	Rupak Kumar Vs. State of Bihar & ANR. [MARCH 04, 2014]
10.	Registrar General, High Court of Madras Vs. R. Gandhi & Ors. [March 5, 2014]
11.	Sushil Ansal Vs. State Through CBI [March 05, 2014]
12.	Central Bank of India Vs. N.R.C. Limited [MARCH 05, 2014]
13.	Union of India and Others Vs. Major S.P. Sharma and Others [March 6, 2014]
14.	Director, Printing and Stationary Department, U.P. Government Press and others Vs. Moti Lal and others [March 7, 2014]
15.	K. Gunavathi Vs. V. Sangeeth Kumar & Ors. [MARCH 7, 2014]
16.	Malathi Das (Retd.) Now P.B. Mahishy & Ors. Vs. Suresh & Ors. [MARCH 7, 2014]
17.	Ranjit Kumar Bose & ANR. Vs. Anannya Chowdhury & ANR. [MARCH 7, 2014]
18.	Meera Devi & ANR. Vs. H.R.T.C. & Ors. [March 10, 2014]
19.	Pooja Bhatia Vs. Vishnu Narain Shivpuri & ANR [MARCH 10TH, 2014]
20.	K.V.S.Rao Vs. C.B.I. & Ors. [MARCH 10TH, 2014]
21.	Dineshan K.K. Vs. R.K. Singh & ANR. [MARCH 11, 2014]
22.	T.N. Godavarman Thirumulpad VS. Union of India & ORS. [March 12, 2014]
23.	Sudipta Lenka Vs. State of Odisha Ors. [MARCH 12, 2014]
24.	Pravasi Bhalai Sangathan Vs. Union of India & Ors. [March 12, 2014]
25.	Jumni and Others Vs. State of Haryana [March 12, 2014]
26.	Phatu Rochiram Mulchandani Vs. Karnataka Industrial Areas Development Board & Ors. [March 12, 2014]
27.	Commissioner of Income Tax - III Vs. M/S.Calcutta Knitwears, Ludhiana [MARCH 12, 2014]
28.	Kanhaiya Lal vs. State of Rajasthan [March 13, 2014]
29.	Bhagwan Tukaram Dange Vs. State of Maharashtra [March 13, 2014]
30.	State of Punjab and Others Vs. Dhanjit Singh Sandhu [March 14, 2014]
31.	Phanidhar Kalita Vs. Saraswati Devi & ANR. [March 14, 2014]
32.	Rajasthan State TPT Corpn. & ANR. Vs. Bajrang Lal [March 14, 2014]
33.	Kesharbai @ Pushpabai Eknathrao Nalawade (D) by LRs. & ANR. Vs. Tarabai Prabhakarrao Nalawade & Ors. [March 14, 2014.]
34.	J.Rajiv Subramaniyan & ANR. Vs. M/s. Pandiyas & Ors. [March 14, 2014]
35.	Brijesh Kumar & Ors. Vs. State of Haryana & Ors. [March 24, 2014]
36.	Sheela Jawarlal Nagori & ANR. Vs. Kantilal Nathmal Baldota & Ors. [March 25, 2014]
37.	Mannalal Chamaria & ANR. Vs. State of West Bengal and ANR. [March 25, 2014]
38.	Union of India Vs. Sheo Shambhu Giri [March 25, 2014]
39.	Vijay Singh & ANR. Vs. State of Madhya Pradesh [MARCH 25, 2014]
40.	Fahim Ahmad & Ors. Vs. United India Insurance Co. Ltd. & Ors. [March 25, 2014]
41.	Jacinta De Silva Vs. Rosarinho Costa & Ors. [March 25, 2014]
42.	Soumik Sil Vs. Subhas Chandra Sil [March 25, 2014]
43.	Smt. Savita Vs. Bindar Singh & Ors. [March 25, 2014]
44.	Mohd. Haroon & Ors. Vs. Union of India & ANR. [MARCH 26, 2014]
45.	Haryana State Agricultural Marketing Board Vs. Bishamber Dayal Goyal and Ors. [March 26, 2014]
46.	Western Electricity Supply Co. of Orissa Ltd & Ors. Vs. M/s Baba Baijanath Roller and Flour Mill P. Ltd. [March 26, 2014]
47.	Executive Director, Steel Authority of India & Ors. Vs. Tycoon Traders & Ors. [March 26, 2014]
48.	Justice Sunanda Bhandare Foundation Vs. U.O.I. & ANR [MARCH 26, 2014]
49.	Sundeep Kumar Bafna Vs. State of Maharashtra & ANR. [March 27, 2014]
50.	Mangat Ram Vs. State of Haryana [March 27, 2014]
51.	P.C. Mishra Vs. State (C.B.I.) & ANR. [March 27, 2014]
52.	Safai Karamchari Andolan & Ors. Vs. Union of India & Ors. [MARCH 27, 2014]
53.	Homi Rajvansh Vs. State of Maharashtra & Ors. [MARCH 27, 2014]
54.	Narinder Singh & Ors. Vs. State of Punjab & ANR. [March 27, 2014]
55.	Vijay Dhanuka Etc. Vs. Najima Mamtaj Etc. [MARCH 27, 2014]
56.	State of Jharkhand & Ors. Vs. M/S.La Opala R.G. Ltd. [MARCH 27, 2014]
57.	In Re: Indian Woman says gang-raped on orders of Village Court published in Business & Financial News dated 23.01.2014 [MARCH 28, 2014]
58.	High Court of Judicature at Patna, Through R.G. Vs. Shyam Deo Singh & Ors. [MARCH 28, 2014]
59.	Sanghian Pandian Rajkumar Vs. Central Bureau of Investigation & ANR. [MARCH 28, 2014]
60.	B. Jayaraj Vs. State of A.P. [MARCH 28, 2014]
61.	M/s. S.F. Engineer Vs. Metal Box India Ltd. and ANR. [March 28, 2014]
62.	Usha Bharti VS. State of U.P. & Ors. [March 28, 2014]
63.	Dr. Subramanian Swamy & Ors. Vs. Raju Thr. Member Juvenile Justice Board & ANR. [MARCH 28, 2014]
64.	Bhule Ram Vs. Union of India & ANR. [March 28, 2014]
65.	Sakuma Exports Ltd. Vs. Louis Dreyfus Commodities Suisse S.A. [March 28, 2014]
66.	Navneet Kaur Vs. State of NCT of Delhi & ANR. [MARCH 31, 2014]
67.	State of Bihar & Ors. Vs. Rajmangal Ram [MARCH 31, 2014]
68.	P. Ramakrishnam Raju Vs. Union of India & Ors. [MARCH 31, 2014]
69.	Reliance Industries Ltd. & Ors. Vs. Union of India [March 31, 2014]
70.	Gowri Vs. Shanthi and ANR. [March 31, 2014]
71.	Ram Niranjan Roy Vs. State of Bihar and Ors. [March 31, 2014]
72.	Ramesh Vithal Patil Vs. State of Karnataka and Ors. [March 31, 2014]