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Latest Supreme Court of India Judgments 2023

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APRIL    2014

1. Kalpesh Hemantbhai Shah Vs. Manhar Auto Stores Through Its Partner & Ors. [APRIL 1, 2014]
2. V. Kala Bharathi & Ors. Vs. The Oriental Ins. Co. Ltd., Br. Chitoor [April 01, 2014]
3. Naushad Anwar & Ors. Vs. State of Bihar & Ors. [April 1, 2014]
4. Manmohan Sharma Vs. State of Rajasthan & Ors. [April 1, 2014]
5. Bharatkumar Shantilal Thakkar Vs. State of Gujarat & Another [APRIL 1, 2014]
6. Bishnu Biswas & Ors. Vs. Union of India & Ors. [April 2, 2014]
7. Babubhai Bhimabhai Bokhiria & ANR. Vs. State of Gujarat & Ors. [APRIL 3, 2014]
8. A.P.N.G.O.’s Association Vs. Government of Andhra Pradesh & Others [April 3, 2014]
9. Saroj @ Suraj Panchal & ANR. Vs. State of West Bengal [April 03, 2014]
10. T.N. Generation & Distbn. Corpn. Ltd. Vs. PPN power Gen. Co. Pvt. Ltd. [April 04, 2014]
11. A.T. Prakashan Vs. The Excise Inspector & ANR. [April 04, 2014]
12. Shiv Murat (D) By LRS. Vs. Satyawati & Ors. [April 4, 2014]
13. Shri Jagdamba Prasad (Dead) Thr. Lrs. & Ors. Vs. Kripa Shankar (Dead) Thr. Lrs. & Ors. [April 4, 2014]
14. Vinod Kumar Vs. State of Kerala [April 04, 2014]
15. State of Rajasthan & ANR. Vs. C.P. Singh & Ors. [April 04, 2014]
16. Hitendra Singh S/o Bhupendra Singh & Ors. Vs. Dr. P.D. Krishi Vidyapeeth by Reg. & Ors. [April 4, 2014]
17. Purnya Kala Devi Vs. State of Assam & ANR. [APRIL 07, 2014]
18. Gopakumar B. Nair Vs. C.B.I. & ANR. [APRIL 07, 2014]
19. Sudesh Dogra Vs, Union of India & Ors. [APRIL 07, 2014]
20. M/s. Indus Airways Pvt. Ltd. & Ors. Vs. M/s. Magnum Aviation Pvt. Ltd. & ANR. [APRIL 07, 2014]
21. Metal Powder Company Ltd. Vs. Oriental Insurance Co. Ltd. [APRIL 07, 2014]
22. Karnataka Power Transmission Corporation Limited and another Vs. M/s. Deepak Cables (India) Ltd. [APRIL 07, 2014]
23. Mallamma (Dead) by L.Rs. Vs. National Insurance Co. Ltd. & Ors [APRIL 07, 2014]
24. Smt. Leela Krishnarao Pansare and others Vs. Babasaheb Bhanudas Ithape and others [APRIL 07, 2014]
25. M/S. Haryana State Coop. Supply and Marketing Federation Ltd. Vs. M/S. Jayam Textiles & ANR. [April 07, 2014]
26. Muralidhar @ Gidda & ANR. Vs. State of Karnataka [April 09, 2014]
27. M/s Nathu Ram Ramesh Kumar Vs. Commr. of Delhi Value Added Tax [April 9, 2014]
28. Jacky Vs. Tiny @ Antony & Ors. [APRIL 9, 2014]
29. Nagar Palika Parishad, Mihona and ANR. Vs. Ramnath and ANR. [APRIL 9, 2014]
30. Periyasami s/o. Duraisami Novanagar Vs. State represented through the Inspector of Police, ‘Q’ Branch CID, Tiruchirappalli, Tamil Nadu. [April 11, 2014]
31. Dharam Deo Yadav Vs. State of U.P. [April 11, 2014]
32. Madhukar Vs. State of Maharashtra and Ors. [April 11, 2014]
33. State of Rajasthan Vs. Manoj Kumar [April 11, 2014]
34. Mahinder Dutt Sharma vs. Union of India & others April 11, 2014]
35. Annapurna Vs. Mallikarjun & ANR. [April 11, 2014]
36. National Legal Services Authority Vs. Union of India and others [April 15, 2014]
37. Kakali Ghosh Vs. Chief Secretary, Andaman & Nicobar Administration and Ors. [April 15, 2014]
38. Ashok Rai Vs. State of U.P. & Ors. [April 15, 2014]
39. Karan Singh & ANR. Vs. State of Haryana [April 15, 2014]
40. Prakash Vs. State of Karnataka [April 15, 2014]
41. Licil Antony Vs. State of Kerala & ANR. [April 15, 2014]
42. D.A.V. College Managing Committee Through Regional Director Vs. Laxminarayan Mishra & Ors. [April 16, 2014]
43. Dina Nath (D) by LRS. & ANR. Vs. Subhash Chand Saini & Ors. [April 16, 2014]
44. Om Prakash Vs. State of Haryana [April 16, 2014]
45. Sidhartha Sarawgi Vs. Board of Trustees for The Port of Kolkata and Others [April 16, 2014]
46. Kokkilagadda Subba Rao Vs. Divisional Manager, United India Assurance Co. Ltd. & Ors. [April 16, 2014]
47. Devi Ispat Limited & ANR. Vs. State Bank of India & Ors. [April 16, 2014]
48. Iswarlal Mohanlal Thakkar Vs. Paschim Gujarat Vij Company Ltd. & ANR. [April 16 2014]
49. Shamim Bano Vs. Asraf Khan [April 16, 2014]
50. Shamsher Singh & Ors Vs. Rajinder Kumar & Ors [April 16, 2014]
51. Ranjan Kumar etc. etc. Vs. State of Bihar & Ors. [April 16, 2014]
52. Commissioner of Wealth Tax, Rajkot Vs. Estate of Late Hmm Vikramsinhji of Gondal [APRIL 16, 2014]
53. Oil and Natural Gas Corporation Ltd. Vs. Official Liquidator of M/s. Ambica Mills Company Ltd. & Ors. [April 17, 2014]
54. Bharat Petroleum Corp. Ltd. Vs. B.M. Motors & Ors. [April 17, 2014]
55. M.K. Gopinathan Vs. J. Krishna & Ors. [April 17, 2014]
56. Jaipur Shahar Hindu Vikas Samiti Vs. State of Rajasthan & Ors. [April 17, 2014]
57. M/S. Soma Isolux Nh One Tollway Private Limited. Vs. Harish Kumar Puri & Ors. [April 17, 2014]
58. State of Himachal Pradesh Vs. Raj Kumar [April 17, 2014]
59. Association of Unified Tele Services Providers & Others Vs. Union of India [April 17, 2014]
60. Sushil Kumar Singhal Vs. Pramukh Sachiv Irrigation Department & Others [April 17, 2014]
61. Thimmareddy & Ors. Vs. State of Karnataka [April 21, 2014]
62. Harbans Pershad Jaiswal (D) by LRS. Vs. Urmila Devi Jaiswal (D) by LRS. [April 21, 2014]
63. State of Tripura & Ors. Vs. Arabinda Chakraborty & Ors. [April 21, 2014]
64. Uday Gupta Vs. Aysha & ANR. [April 21, 2014]
65. Rishi Kiran Logistics Pvt. Ltd. Vs. Board of Trustees of Kandla Port Trust & Ors. [April 21, 2014]
66. S. Rajaseekaran Vs. Union of India & Ors. [APRIL 22, 2014]
67. Nallabothu Ramulu @ Seetharamaiah & Ors. Vs. State of Andhra Pradesh [APRIL 22, 2014]
68. Ashish Kumar Mazumdar Vs. Aishi Ram Batra Charitable Hospital Trust & Ors. [APRIL 22, 2014]
69. M/s. Sepal Hotel Pvt. Ltd. Vs. State of Punjab & ANR. [APRIL 22, 2014]
70. Bhushan Power & Steel Ltd. Vs. Rajesh Verma & Ors. [APRIL 22, 2014]
71. Vasu P. Shetty Vs. M/s Hotel Vandana Palace & Ors. [APRIL 22, 2014]
72. Amar Nath Vs. Kewla Devi & ANR. [April 22, 2014]
73. Kalpanaraj & Ors. Vs. Tamil Nadu State Transport Corpn. [April 22, 2014]
74. Sunita Gupta Vs. Union of India & Ors. [April 22, 2014]
75. Common Cause Vs. Union of India [APRIL 23, 2014]
76. Arsad Sk. & Anr. Vs. Bani Prosanna Kundu & Ors. [April 23, 2014]
77. Manasvi Jain Vs. Delhi Transport Corporation [APRIL 23, 2014]
78. Ramilaben Chinubhai Parmar & Ors. Vs. National Insurance Co. & Ors. [APRIL 23, 2014]
79. Dinesh Singh Vs. Bajaj Allianz General Insurance Co Ltd. [APRIL 23, 2014]
80. Puran Chand Vs. State of H.P. [April 23, 2014]
81. State of Jharkhand & Ors. Vs. Kamal Prasad & Ors. [April 23, 2014]
82. State of Assam & Ors. Vs. Susrita Holdings Pvt. Ltd. [April 23, 2014]
83. Mohd. Saeed Siddiqui Vs. State of U.P. and Another [APRIL 24, 2014]
84. Rajat Prasad Vs. C.B.I. [APRIL 24, 2014]
85. Nishu Vs. Commissioner of Police, Delhi & Ors. [APRIL 24, 2014]
86. State of Maharashtra & ANR. Vs. Pappu @ Suresh Budharmal Kalani [APRIL 24, 2014]
87. J.N. Chaudhary & Ors. Etc. Vs. State of Haryana & Ors. [April 24, 2014]
88. Vishal Goyal & Ors. Vs. State of Karnataka & Ors. [April 24, 2014]
89. Union of India Vs. V. Sriharan @ Murugan & Ors. [APRIL 25, 2014]
90. Dinesh Vs. State of Haryana [April 25, 2014]
91. Vikram Singh & ANR. Vs. State of Rajasthan & Ors. [April 25, 2014]
92. Surendra Mohan Arora Vs. HDFC Bank Ltd. and Others [April 25, 2014]
93. Lalit Kumar Yadav @ Kuri Vs. State of Uttar Pradesh [APRIL 25, 2014]
94. Manjeet Singh Vs. State of Himachal Pradesh [APRIL 25, 2014]
95. Securities and Exchange Board of India Vs. M/s. Akshya Infrastructure Pvt. Ltd. [April 25, 2014]
96. Ravindra Trimbak Patil Vs. State of Maharashtra [April 25, 2014]
97. Sri Ram Builders Vs. State of M.P. & Ors. [April 25, 2014]
98. Baskaran & ANR. Vs. State of Tamil Nadu [April 25, 2014]
99. M/s. Sesa Sterlite Ltd. Vs. Orissa Electricity Regulatory Comm. & Ors. [April 25, 2014]
100. Pooja Abhishek Goyal Vs. State of Gujarat & Ors. [April 25, 2014]

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