MARCH    2013
1.	Mahalaxmi Co-operative Housing Society Ltd. & Etc. Vs. Ashabhai Atmaram Patel (D) Th. Lrsand Others [March 1, 2013]
2.	K.S. Panduranga Vs. State of Karnataka [March 01, 2013]
3.	Laxman Lal (Dead) Through LRS. and ANR. Vs. State of Rajasthan and Ors. [MARCH 1, 2013]
4.	Voluntary Health Association of Punjab Vs. Union of India & Others [March 04, 2013]
5.	Vijay Kumar Thakur Petitioner Vs. State of Karnataka & Ors. [MARCH 04, 2013]
6.	P. Radhakrishna Murthy Vs. M/S. N.B.C.C. Ltd. [March 5, 2013]
7.	Ayurved Shastra Seva Mandal & ANR. Vs. Union of India & Ors. [MARCH 06, 2013]
8.	State of Orissa & Ors. Vs. M/s Mesco Steels Ltd. & ANR. [March 6, 2013]
9.	Rajamani Vs. State of Kerala [march 6, 2013]
10.	State of U.P. & Ors. Vs. Mahesh Narain Etc. [march 06, 2013]
11.	Joydeb Patra & Ors. Vs. State of West Bengal [MARCH 06, 2013]
12.	Pournima Suryakant Pawar Vs. State of Maharashtra and Others [March 07, 2013]
13.	Indian Soaps & Toiletries Makers Association Vs. Ozair Husain and Others [MARCH 07, 2013]
14.	G.M. Siddeshwar Vs. Prasanna Kumar [March 08, 2013]
15.	State of Rajasthan & Ors. VS. Hindustan Zinc Ltd. & ANR. [March 11, 2013]
16.	Goudappa & Ors. Vs. State of Karnataka [MARCH 11, 2013]
17.	Gambhirsinh R. Dekare Vs. Falgunbhai Chimanbhai Pateland ANR. [MARCH 11, 2013]
18.	Debabrata Dash and ANR. Vs. Jatindra Prasad Das & Ors. [MARCH 11, 2013]
19.	State of U.P. Vs. Hari Ram [March 11, 2013]
20.	Budh Singh Vs. State of Haryana and ANR [March 11, 2013]
21.	Aresh @ Ashok J. Mehta (D) Byprop. LRS. Vs. Spl. Tahsildar, Balgaum Karnataka & ANR. [MARCH 11, 2013]
22.	Modinsab Kasimsab Kanchagar Vs State of Karnataka & ANR [MARCH 11, 2013]
23.	Joseph John Peter Sandy Vs. Veronica Thomas Rajkumar & ANR. [March 12, 2013]
24.	Garre Mallikharjuna Rao (D) by LRS. & Ors. Vs. Nalabothu Punniah [March 12, 2013]
25.	Ramswaroop and Another Vs. State of Madhya Pradesh [MARCH 12, 2013]
26.	The Chief Executive Officer, Pondicherry Khadi and Village Industries Board and ANR. Vs. K. Aroquia Radja & Ors. [March 12th, 2013]
27.	The Official Liquidator, U.P. and Uttarakhand Vs. Allahabad Bank and others [March 12, 2013]
28.	Bharat Bhushan & ANR. Vs. State of Madhya Pradesh [MARCH 12, 2013]
29.	Rajesh Kumar & Ors. Etc. Vs. State of Bihar & Ors. Etc. [March 13, 2013]
30.	Vipin Jaiswal (A-I) Vs State of A.P. Rep. by Pub. Prosecutor [MARCH 13, 2013]
31.	Allahabad Bank Vs. A.C. Aggarwal [March 13, 2013]
32.	Arindam Chattopadhyay and others Vs. State of West Bengal and others [March 13, 2013]
33.	Satya Pal Vs. State of Haryana & ANR. [MARCH 13, 2013]
34.	State of Maharashtra Vs. Kamal Ahmed Mohammed Vakil Ansari & Ors. [March 14, 2013]
35.	State of Gujarat & ANR. Vs. Hon'ble Mr. Justice (Retd) Ramesh Amritlal Mehta & Ors. [MARCH 14, 2013]
36.	Jitendra Raghuvanshi & Ors. Vs. Babita Raghuvanshi & ANR. [MARCH 15, 2013]
37.	The Union of India & Ors. Vs. Anil Kumar Sarkar [MARCH 15, 2013]
38.	Rajesh Patel Vs. State of Jharkhand [March 15, 2013]
39.	State of U.P. and others Vs. Satpal [March 15, 2013]
40.	Kamlendra Singh @ Pappu Singh Vs. State of M.P. [March 15, 2013]
41.	Nagendrappa Natikar Vs. Neelamma [March 15, 2013]
42.	Niranjan Hemchandra Sashittaland another Vs. State of Maharashtra [March 15, 2013]
43.	State of Uttarakhand Vs. Yogendra Nath Arora [March 18, 2013]
44.	Nirmala J. Jhala Vs. State of Gujarat & ANR [March 18, 2013]
45.	Indrajit Suresh Prasad Bind & Ors. Vs. State of Gujarat [MARCH 18, 2013]
46.	Shantilal Gulabchand Mutha Vs. Tata Engineering & Locomotive Co. Ltd. & Anr. [MARCH 18, 2013]
47.	Sushil K. Chakravarty (D) Thr. LRs. Vs. M/s. Tej Properties Pvt. Ltd. [March 19, 2013]
48.	Shivdev Kaur (D) by LRS. & Ors. Vs. R.S. Grewal [March 20, 2013]
49.	Tej Prakash Pathak & Others Vs. Rajasthan High Court & Others [March 20, 2013]
50.	Sanjay Dutt (A-117) vs. The State of Maharashtra, through CBI (STF), Bombay [MARCH 21, 2013]
51.	Yakub Abdul Razak Memon Vs. The State of Maharashtra,Through CBI , Bombay [MARCH 21, 2013]
52.	Ibrahim Musa Chauhan @ Baba Chauhan Vs. State of Maharashtra [March 21, 2013]
53.	Essa @ Anjum Abdul Razak Memon (A-3) Vs. The State of Maharashtra, through STF, CBI Mumbai [MARCH 21, 2013]
54.	Ahmed Shah Khan Durrani @ A.S. Mubarak S Vs. State of Maharashtra [March 21, 2013]
55.	State of Maharashtra Vs. Fazal Rehman Abdul [March 21, 2013]
56.	Secretary to Government of India Vs. Sawinder Kaur and another [March 21, 2013]
57.	Margaret Almeida & Ors. Etc. Vs. Bombay Catholic Co-Operative Housing Society Ltd. & Ors. [March 22, 2013
58.	Narinder Singh Rao Vs. AVM Mahinder Singh Rao and Others [MARCH 22, 2013]
59.	Madhavi Amma & Ors. Vs. S. Prasannakumari & Ors [March 22, 2013]
60.	M/s. Deep Trading Company Vs. M/s. Indian Oil Corporation and Ors [MARCH 22, 2013]
61.	Umesh Singh Vs. State of Bihar [March 22, 2013]
62.	Prakash Vs. state of Rajasthan [MARCH 22, 2013]
63.	Rakesh and Another Vs. State of Haryana [MARCH 22, 2013]
64.	M/S. GHCL Employees Stock Option Trust Vs. M/S India Infoline Limited [March 22, 2013]
65.	Dayanand Anglo Vedic (DAV) College Trust and Management Society Vs. State of Maharashtra & ANR [March 22, 2013]
66.	Amalendu Kumar Bera & Ors. Vs. The State of West Bengal [March 22, 2013]
67.	Babu and ANR. Vs. State rep. by Inspector of Police, Chennai [March 19, 2013]
68.	Subodh Nath and ANR. Vs. State of Tripura [March 19, 2013]
69.	J. Sundramma Vs. State of Karnataka & ANR. [March 21, 2013]
70.	New India Assurance Company Limited Vs. Prabha Devi and Others [March 13, 2013]