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Latest Supreme Court of India Judgments 2023

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JANUARY    2013

1. State of Gujarat & ANR. Vs. Hon'ble Mr. Justice R.A. Mehta (Retd.) & Ors. [January 2, 2013]
2. N. Kannapan Vs State (Union Territory) Andaman & Nicobar Islands [January 3, 2013]
3. Md. Faizan Ahmad @ Kalu Vs. The State of Bihar [January 3, 2013]
4. Vajresh Venkatray Anvekar Vs. State of Karnataka [January 3, 2013]
5. Ghulam Nabi Dar & Ors. Vs. State of J&K & Ors. [January 3, 2013]
6. Manager, National Insurance Co. Ltd. Vs. Saju P. Paul and Another [January 3, 2013]
7. Mookkiah & ANR. Vs. State, rep. by the Inspector of Police, Tamil Nadu [January 4, 2013]
8. Ashabai & ANR. Vs. State of Maharashtra [January 4, 2013]
9. Extra Judicial Execution Victim Families Association (Eevfam) and Another Vs. Union of India & Another [January 4, 2013]
10. Cine Exhibition Pvt. Ltd. Vs. Collector, District Gwalior and others [January 4, 2013]
11. Project Dir., Lok Jambish Parishad & ANR. Vs. Zebunissha & Ors. [January 04, 2013]
12. Board of Governers in Supersession of Medical Council of India Vs. Vydehi Institute of Medical Sciences & Research Centre & ANR. [January 04, 2013]
13. G.M. South Eastern Railway & Ors. Vs. Benulal Mukherjee & Ors. [January 4, 2013]
14. Haryana Power Generation Corporation Limited and Others. Vs. Harkesh Chand and Others [January 07, 2013]
15. Parbin Ali and Another Vs. State of Assam [January 07, 2013]
16. Hardevinder Singh Vs. Paramjit Singh & others [January 07, 2013]
17. Director of Income Tax (Exemption), New Delhi Vs. Raunaq Education Foundation [January 07, 2013]
18. Hema Vs. State, thr. Inspector of Police, Madras [January 7, 2013]
19. Ashish Dixit & Ors. Vs. State of U.P. & ANR. [January 07, 2013]
20. Registrar of Jadavpur University Vs. Arindam Dutta Gupta & Ors. [January 07, 2013]
21. State of Bihar and Others Vs. Nirmal Kumar Gupta [January 08, 2013]
22. The Secretary, Kerala Public Service Commission Vs. Sheeja P.R. and Another [January 8, 2013]
23. M/s. Gian Chand & Brothers and Another Vs. Rattan Lal @ Rattan Singh [January 8, 2013]
24. Subhash Chand Vs. State (Delhi Administration) [January 8, 2013]
25. Municipal Corporation Rajasthan Vs. Sanjeev Sachdeva and others [January 8, 2013]
26. Pattarvayal Kanakan Vs. State of Kerala [January 08, 2013]
27. Rishipal Vs. State of Uttarakhand [January 8, 2013]
28. Venkatesha Vs. State of Karnataka [January 8, 2013]
29. Udai Shankar Awasthi Vs. State of U.P. & Anr [January 9, 2013]
30. Ashok Kumar Sharma Vs. State of Rajasthan [January 9, 2013]
31. Kavi Raj & Others Vs State Of J&K & Ors. [January 9, 2013]
32. State Represented by Inspector of Police, Chennai Vs. N.S. Gnaneswaran [January 9, 2013]
33. Anuja Prabhudessai Vs. State of Goa [January 09, 2013]
34. Navdeep Singh Vs. State of Haryana [January 09, 2013]
35. C.N. Paramsivan & Anr. Vs. Sunrise Plaza TR. Partner & Ors. [January 9, 2013]
36. Board of Trustees of Port of Kandla Vs. Hargovind Jasraj & ANR. [January 9, 2013]
37. A. Srimannarayana Vs. Dasari Santakumari & ANR. [January 09, 2013]
38. Arun Bhandari Vs. State of U.P. and others [January 10, 2013]
39. Suresh Hingorani Vs. State of Haryana [January 10, 2013]
40. Vinay Kanodia Vs. J.P. Singh & Ors. [January 10, 2013]
41. Chinnam Kameswara Rao & Ors. Vs. State of A.P. Rep. by Home Secretary [January 10, 2013]
42. Mr. Justice Chandrashekaraiah (Retd.) Vs. Janekere C. Krishna & Ors. etc. [January 11, 2013]
43. Ram Vishambhar & Ors. Vs. State of U.P. Through Home Secretary [January 11, 2013]
44. Raju @ Rajendra & ANR. Versus State of Rajasthan [January 11, 2013]
45. Ravinder Singh Vs. Sukhbir Singh & Ors. [January 11, 2013]
46. The Assistant Commissioner of Income Tax, Chennai Vs. M/S A.R. Enterprises [January 14, 2013]
47. M/S I.C.D.S. Ltd. Vs. Commissioner of Income Tax, Mysore & ANR. [January 14, 2013]
48. Commissioner of Central Excise, Chennai-II Commissionerate, Chennai Vs. M/S Australian Foods India (P) Ltd., Chennai [January 14, 2013]
49. M/S. Bangalore Club Vs. Commissioner of Income Tax & ANR. [January 14, 2013]
50. State Bank of India and Ors. Vs. Narendra Kumar Pandey [January 14, 2013]
51. Manohar Lal (D) Tr. LRS. Vs. Ugrasen (D) by LRS. & Ors. [January 14, 2013]
52. Abbas Ali Vs State of Punjab [January 15, 2013]
53. State of Rajasthan Vs. Shobha Ram [January 16, 2013]
54. Kallakkurichi Taluk Retired Official Association, Tamil Nadu, Etc. Vs. State of Tamil Nadu [January 17, 2013]
55. Export Credit Guarantee Corpn. Of India Ltd. Vs. M/s Garg Sons International [January 17, 2013]
56. Speaker, Orissa Legislative Assembly Vs. Utkal Keshari Parida [January 17, 2013]
57. Gopal & ANR. Vs. State of Rajasthan [January 18, 2013]
58. State of Bihar & ANR. Vs. Sunny Prakash & Ors. [January 18, 2013]
59. State of U.P, Thr. Prin.Secy., Irrign. & ANR. Vs. Manoj Misra & Ors. [January 18, 2013]
60. Shah Hemantkumar Bhikhalal Vs. State of Gujarat [January 18, 2013]
61. The Managing Director, TNSTC & ANR. Vs. R.S.Kavitha & Ors. [January 18, 2013]
62. Brijesh Vipin Chandra Shah Vs. State of Gujarat & Ors. [January 18, 2013]
63. Deepak Aggarwal Vs. Keshav Kaushik And Others [January 21, 2013]
64. Shyam Lal Verma Vs. Central Bureau of Investigation [January 21, 2013]
65. Rajiv Kapoor & ANR. Vs. Karan Pal Singh [JANUARY 21, 2013]
66. Satya Nand Munjal Vs. Commissioner of Gift Tax,(Central), Ludhiana [January 22, 2013]
67. Lt.Cdr.Malkiat Singh Khela (Retd.) Vs. Union of India & ANR. [JANUARY 22, 2013]
68. Union of India & Ors. Vs. Debts Recovery Tribunal Bar Association & ANR. [January 22, 2013]
69. Ropan Sahoo & another Vs. Ananda Kumar Sharma & others [January 22, 2013]
70. M/S. Uniworth Textiles Ltd. Vs. Commissioner of Central Excise, Raipur [January 22, 2013]
71. Satya Nand Munjal Vs. Commissioner of Gift Tax [January 22, 2013]
72. Sunanda Mahendra Gaikwad Vs. State of Maharashtra & Ors [January 22, 2013]
73. Prashant Bharti Vs. State of NCT of Delhi [January 23, 2013]
74. Rajiv Thapar & Ors. Vs. Madan Lal Kapoor [January 23, 2013]
75. Thana Singh Vs. Central Bureau of Narcotics [January 23, 2013]
76. Azeez Vs. State of Kerala [January 23, 2013]
77. Ms. Oswal Agro Mills Ltd. Vs. Punjab State Electricity Board and Others. [January 23, 2013]
78. Dav Managing Committee & ANR. Vs. Dabwali Fire Tragedy Victims Assn. & Ors. [January 23, 2013]
79. C.P. Subhash Vs. Inspector of Police Chennai & Ors. [January 23, 2013]
80. State of Haryana & ANR. Vs. M/S Polar Industries Ltd. [JANUARY 23, 2013]
81. Anil S/O. Shamrao Sute & ANR. Vs. State of Maharashtra [January 24, 2013]
82. Lala Ram (D) by L.R. & Ors. Vs. Union of India & ANR. [January 24, 2013]
83. Mohd. Mehtab Khan & Ors. Vs. Khushnuma Ibrahim & Ors. [January 24, 2013]
84. Priyadarshini College of Computer Science and Another Vs. Manish Kumar and Others. [January 24, 2013]
85. M/s Atlas Cycle (Haryana) Ltd. Vs. Kitab Singh [January 24, 2013]
86. Mohinder Singh Vs. State of Punjab [January 28, 2013]
87. Shishpal Singh Vs. State of Haryana [JANUARY 28, 2013]
88. Laxmibai (Dead) thr. Lrs. & Anr. Vs. Bhagwantbuva (Dead) thr. Lrs. & Ors. [January 29, 2013]
89. Noor Mohammed Vs Jethanand and another [January 29, 2013]
90. State of Maharashtra and others Vs. Nowrosjee Wadia College and others. [January 29, 2013]
91. Saraswati Devi (D) By LR. Vs. Delhi Devt. Authority & Ors. [January 29, 2013]
92. Mohammad Bin Beerankutti Vs. State of Karnataka [JANUARY 29, 2013]
93. State of Rajasthan Vs. Nathi Singh [JANUARY 29, 2013]
94. Raju Ghosh & Ors. Vs. State of Tripura & Ors. [January 30, 2013]
95. Hari Kishan Vs. Rajasthan High Court & Ors. [January 30, 2013]
96. Hiraman Vs. State of Maharashtra [January 31, 2013]
97. Asst. Engineer, Rajasthan Dev. Corp. & ANR. Vs. Gitam Singh [January 31, 2013]




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