1. |
Gita Ram & ANR. Vs. State of H.P. [february 01, 2013]
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2. |
Rajkumar S/o Rohitlal Mishra Vs. Jalagaon Municipal Corporation [february 01, 2013]
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3. |
Multani Hanifbhai Kalubhai Vs. State of Gujarat & ANR. [february 01, 2013]
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4. |
State of U.P. & ANR. Vs. Zila Parishad Ghaziabad & ANR. [february 1, 2013]
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5. |
M. Manohar Reddy & ANR. Vs. Union of India & Ors. [february 4, 2013]
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6. |
R. Shaji Vs. State of Kerala [february 4, 2013]
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7. |
Sunder @ Sundararajan Vs. State by Inspector of Police. [february 5, 2013]
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8. |
University of Rajasthan and another Vs. Prem Lata Agarwal [february 05, 2013]
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9. |
Lucknow Development Authority Vs. Shyam Kapoor [february 5, 2013]
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10. |
Oriental Insurance Co. Ltd. Vs. Dyamavva & Ors. [february 5, 2013]
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11. |
State of J&K & Ors. Vs. Sat Pal [february 5, 2013]
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12. |
State of Kerala and others Vs. President, Parent Teacher Assn. SNVUP and others. [february 6, 2013]
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13. |
Gurvail Singh @ Gala & Another Vs. State of Punjab [february 07, 2013]
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14. |
Lakshmi alias Bhagyalakshmi and ANR. Vs. E.Jayaram (D) by Lr. [february 7, 2013]
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15. |
M/s. Kalinga Mining Corporation Vs Union of India & Ors. [february 07, 2013.]
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16. |
Sudish Prasad & Ors. Vs. Babui Jonhia alias Manorma Devi & Ors. [february 7, 2013]
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17. |
Vijay Vs. Laxman & ANR. [february 7, 2013]
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18. |
The Commissioner, Bangalore Development Authority & ANR. Vs. Brijesh Reddy & ANR. [february 08, 2013]
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19. |
Atmaram s/o Raysingh Rathod Vs. State of Maharashtra [february 08, 2013]
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20. |
Stephanie Joan Becker Vs. State and Ors. [february 08, 2013]
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21. |
Ponnappan Vs. State of Kerala & ANR. [february 08, 2013]
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22. |
Gopal Singh Vs. State of Uttarakhand [february 08, 2013]
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23. |
Raj Kumar Luthra & ANR. Vs. State of Punjab & ANR. [february 08, 2013]
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24. |
Balbir Singh Bedi Vs. State of Punjab & Ors. [february 11, 2013]
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25. |
Rajya Sabha Secretariat & Ors. Vs. Subhash Baloda & Ors. [february 11, 2013]
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26. |
Lakshmibai National Institute of Physical Education and another Vs. Shant Kumar Agrawal [february 11, 2013]
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27. |
The Rajasthan State Industrial Development and Investment Corporation Vs. Subhash Sindhi Cooperative Housing Society Jaipur & Ors. [february 12, 2013]
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28. |
The Rajasthan State Industrial Development and Investment Corporation & ANR. Vs. Diamond and Gem Development Corporation Ltd. & ANR. [february 12, 2013]
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29. |
Nasib Kaur and Ors. Vs. Col. Surat Singh (Deceased) through L.Rs & Ors. [february 12, 2013]
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30. |
Bhimandas Ambwani (D) Thr. Lrs. Vs. Delhi Power Company Limited [february 12, 2013]
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31. |
Pankaj Garg Vs. Meenu Garg & ANR. [february 12, 2013]
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32. |
Visva Bharati & Ors. Vs. Shri Baidya Nath Saha & Ors. [february 12, 2013]
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33. |
Rajendra Yadav Vs. State of M.P. & Others. [february 13, 2013]
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34. |
Life Convict Bengal @ Khoka@ Prasanta Sen Vs. B.K. Srivastava & Ors. Alleged Contemnors [february 13, 2013]
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35. |
Awani Kumar Upadhyay Vs. The Hon’ble High Court of Judicature at Allahabad and Ors. [february 13, 2013]
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36. |
State of Rajasthan Vs. Babu Meena [february 13, 2013]
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37. |
Vijoy Kumar Pandey Vs. Arvind Kumar Rai & Ors. [february 13, 2013]
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38. |
M/s Telestar Travels Pvt. Ltd. & Ors. Vs. Special Director of Enforcement [february 13, 2013]
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39. |
Rohtash Kumar Vs. State of Haryana Through The Home Secretary, Government of Haryana, Civil Secretariat, Chandigarh & Ors. [february 14, 2013]
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40. |
Surender Kaushik and others Vs. State of Uttar Pradesh and others [february 14, 2013]
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41. |
A. Savariar Vs. The Secretary, Tamil Nadu Public Service Commission and another [february 15, 2013]
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42. |
Vivek Kalra Vs. State of Rajasthan [february 15, 2013]
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43. |
Sanaullah Khan Vs. State of Bihar [february 15, 2013]
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44. |
State of Punjab Vs. Salil Sabhlok & Ors. [february 15, 2013]
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45. |
Kailash Paliwal Vs. Subhash Chandra Agrawal [february 15, 2013]
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46. |
Smt. K. Vijaya Lakshmi Vs. Govt. of Andhra Pradesh Represented by its Secretary Home (Courts C1) Department and another [february 18, 2013]
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47. |
R. Kuppusamy Vs. State Rep. by Inspector of Police, Ambeiligai [february 19, 2013]
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48. |
The Government of Andhra Pradesh and Others Vs. Ch. Gandhi [february 19, 2013]
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49. |
State of Madhya Pradesh Vs. Giriraj Dubey [february 19, 2013]
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50. |
Securities and Exchange Board of India Vs. M/S. Informatics Valuation and Rating Pvt. Ltd. [february 19, 2013]
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51. |
Balmer Lawrie & Co. Ltd. & Ors. Vs. Partha Sarathi Sen Roy & Ors. [february 20, 2013]
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52. |
Mata Prasad Mathur (dead) by LRS. Vs. Jwala Prasad Mathur & Ors. [february 20, 2013]
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53. |
Sunil Mehta & ANR. Vs. State of Gujarat & ANR. [february 20, 2013]
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54. |
State of Assam Vs. Ripa Sarma [february 20, 2013]
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55. |
The State of A.P. & Ors. Vs. M/s. Star Bone Mill & Fertilizer Co. [february 21, 2013]
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56. |
M/s A.S. Motors Pvt. Ltd. Vs. Union of India & Ors. [february 21, 2013]
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57. |
Thomson Press (India) Ltd. Vs. Nanak Builders & Investors P. Ltd. & Ors. [february 21, 2013]
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58. |
Som Raj @ Soma Vs. State of H.P. [february 22, 2013]
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59. |
Ravindersingh @ Ravi Pavar Vs. State of Gujarat [february 22, 2013]
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60. |
M/s Bagai Construction Thr. Its Proprietor Mr. Lalit Bagai Vs. M/s Gupta Building Material Store [february 22, 2013]
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61. |
K. Srinivas Rao Vs. D.A. Deepa [february 22, 2013]
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62. |
State of Kerala and Others Vs. Kandath Distilleries [february 22, 2013]
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63. |
State of Kerala and others Vs. Sneha Cheriyan and another [february 22, 2013]
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64. |
Ramesh Kumar Soni Vs. State of Madhya Pradesh [february 26, 2013]
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65. |
Esha Ekta Apartments Co-operative Housing Society Limited and others Vs. Municipal Corporation of Mumbai and others [february 27, 2013]
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66. |
State Of Orissa & Ors. Vs. Sri Jagabandhu Panda [february 27, 2013]
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67. |
State of Andhra Pradesh Vs. State of Maharashtra & Ors. [february 28, 2013]
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