State of Goa and others Vs. Aneesh D. Lawande & ANR.
[Contempt Petition (C) No. 303 of 2013 in Writ Petition (C) No. 598 of 2013]
O R D E R
As we have already disposed of the writ petition, nothing survives in the Contempt Petition and, therefore, the same is dismissed.
...................J. [Anil R. Dave]
...................J. [Dipak Misra]
New Delhi;
August 30, 2013.
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