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SEPTEMBER    2012

1. Samaj Parivartana Samudaya & Ors. Vs. State of Karnataka & Ors. [September 3, 2012]
2. Seva Lal Vs. Sri Kant & Ors. [September 3, 2012]
3. Babla @ Dinesh Vs. State of Uttarakhand [September 4, 2012]
4. Gurgaon Gramin Bank Vs. Smt. Khazani & ANR. [September 4, 2012]
5. Nand Contr. & Engr. Thr G.D. Ahuja Vs. Northern Coal Field Ltd. & ANR. [September 4, 2012]
6. State of Kerala and Others Vs. The Tribal Mission [September 4, 2012]
7. Shri Sudarshanacharaya Vs. Shri Purushottamacharya & ANR. [September 4, 2012]
8. Bhimanna Vs. State of Karnataka [September 4, 2012]
9. Deepak @ Wireless Vs. State of Maharashtra [September 04, 2012]
10. Rakhal Debnath Vs. State of West Bengal [September 04, 2012]
11. Bhawna Garg & ANR. Vs. University of Delhi & Ors. [September 5, 2012]
12. M/S Micro Hotel P. Ltd. Vs. M/S Hotel Torrento Limited & Ors. [September 6, 2012]
13. Faiza Choudhary Vs. State of Jammu & Kashmir & another [September 6, 2012]
14. Bharat Aluminium Co. Vs. Kaiser Aluminium Technical Service, Inc. [September 06, 2012]
15. M/S Salora International Ltd. Vs. Commissioner of Central Excise, New Delhi [September 07, 2012]
16. Shyam Babu Vs. State of U.P. [September 07, 2012]
17. Maruti Nivrutti Navale Vs. State of Maharashtra & ANR. [September 7, 2012]
18. M/s Virgo Industries (Eng.) P. Ltd. Vs, M/s. Venturetech Solutions P. Ltd. [September 07, 2012]
19. M/S. Fugro Survey (India) Pvt. Ltd. Vs Ramunia International Services Ltd. [September 7, 2012]
20. Vilas Pandurang Pawar & ANR. Vs. State of Maharashtra & Ors. [September 10, 2012]
21. M/s. Real Estate Agencies Vs. Govt. of Goa & Ors. [September 10, 2012]
22. Dr. Prem Lata Vs. Govt. of NCT Delhi and Ors. [September 11, 2012]
23. Sahara India Real Estate Corp. Ltd. & Ors. Vs. Securities & Exchange Board of India & ANR. [September 11, 2012]
24. State of U.P. & ANR. Vs. Ram Ashrey & ANR. [September 11, 2012]
25. U. P. Public Service Commission Vs. Madhu Rana & Ors. [September 11, 2012]
26. M/s. Sundaram Finance Ltd. Vs. Assistant Commissioner of Income Tax, Chennai [September 11, 2012]
27. Darbara Singh Vs. State of Punjab [September 12, 2012]
28. Kunal Majumdar Vs. State of Rajasthan [September 12, 2012]
29. State of Uttarakhand (Previously State of Uttar Pradesh) Vs. Mohan Singh & Others [September 12, 2012]
30. Ashwani Kumar Saxena Vs/ State of M.P. [September 13, 2012]
31. Amit Kapoor Vs. Ramesh Chander & ANR. [September 13, 2012]
32. Namit Sharma Vs. Union of India [September 13, 2012]
33. Gajoo Vs. State of Uttarakhand [September 13, 2012]
34. Chairman & CEO, NOIDA & ANR. Vs. Mange Ram Sharma (D) Thr. LRs & ANR [September 13, 2012]
35. Ramesh Ahluwalia Vs. State of Punjab & Ors. [September 13, 2012]
36. Kuria & ANR. Vs. State of Rajasthan [September 13, 2012]
37. Dr. Sunil Clifford Daniel Vs. State of Punjab [September 14, 2012]
38. Bhartiya Seva Samaj Trust Tr. Pres. & ANR. Vs. Yogeshbhai Ambalal Patel & ANR. [September 14, 2012]
39. State of Gujarat & Ors. Vs. Arvindkumar T. Tiwari & ANR. [September 14, 2012]
40. Tulshiram Sahadu Suryawanshi & ANR. Vs. State of Maharashtra [September 14, 2012]
41. Mustafa Shahadal Shaikh Vs. The State of Maharashtra [September 14, 2012]
42. Press Council of India Vs. Union of India & ANR. [September 14, 2012]
43. Devineni Padmaja Vs. Vundavalli Srinivasa Rao [September 17, 2012]
44. Baba Tek Singh Vs. Union of India & Ors. [September 17, 2012]
45. Rajasthan State Road Transport Corporation Vs. President, Rajasthan Roadways Union & Another [September 18, 2012]
46. V. Chandrasekaran & ANR. Vs. The Administrative Officer & Ors. [September 18, 2012]
47. Pravin Gada and Petitioners Vs. Central Bank of India and others [September 18, 2012]
48. Pushpanjali Sahu Vs. State of Orissa & ANR. [September 18, 2012]
49. State of Uttarakhand & Ors. Vs. Guru Ram Das Educational Trust Society [September 18, 2012]
50. Mahesh Chandra Verma & Ors. Vs. State of Jharkhand & Ors. [September 19, 2012]
51. Pudhu Raja & ANR. Vs. State, Rep. by Inspector of Police [September 19, 2012]
52. Balaji Gunthu Dhule Vs. State of Maharashtra [September 19, 2012]
53. Sushil Chhibber & ANR. Vs. Shashi Kumar Mehta & ANR. [September 19, 2012]
54. Ash Mohammad Vs Shiv Raj Singh @ Lalla Babu & ANR. [September 20, 2012]
55. M/s Payal Vision Ltd. Vs. Radhika Choudhary [September 20, 2012]
56. State of Rajasthan & Others Vs. Aanjaney Organic Herbal Pvt. Ltd. [September 20, 2012]
57. Ponnusamy Vs. The State of Tamil Nadu Rep. by its Inspector of Police [September 20, 2012]
58. Budhuram Vs. State of Chhattisgarh [September 20, 2012]
59. Benarsi Krishna Committee & Ors. Vs. Karmyogi Shelters Pvt. Ltd. [September 21. 2012]
60. Suresh Sakharam Nangare Vs. The State of Maharashtra [September 21, 2012]
61. Central Bureau of Investigation, Hyderabad Vs. K. Narayana Rao [September 21, 2012]
62. M/S. Dolphin International Ltd. Vs. M/S. V.O. Tyazhpromexport [September 21, 2012]
63. Jitendra Nath Singh Vs. The Official Liquidator & Ors. [September 21, 2012]
64. Gian Singh Vs. State of Punjab & Another [September 24, 2012]
65. Avinash Sadashiv Bhosale (D) Thr. LRs. VS. Union of India & Ors. [September 25, 2012]
66. Tehri Hydro Development Corporation Ltd. & ANR. Vs. Jai Prakash Association Ltd. [September 25, 2012]
67. Lalku Mian and Ors Vs. Chief Secretary, M.H.A., Govt. of west Bengal [September 25, 2012]
68. Price Waterhouse Coopers Pvt. Ltd. Vs. Commissioner of Income Tax, Kolkata-I and ANR. [September 25, 2012]
69. Hukum Chand Gupta Vs Director General, ICAR & ORS. [September 25, 2012]
70. Om Prakash & Ors. Vs. State of Jharkhand Through The Secretary, Department of Home, Ranchi-1 & Anr. [September 26, 2012]
71. Ashrafkhan @ Babu Munnekhan Pathan Vs. State of Gujarat [September 26, 2012]
72. Kamlesh Ambalal Contractor & Others Vs. Jakshibhai Sajanbhai Bharvad & Others [September 26, 2012]
73. MSR Leathers Vs. S. Palaniappan & ANR. [September 26, 2012]
74. State of Madhya Pradesh Vs. Surendra Kori [September 26, 2012]
75. Radhey Shyam Vs Union of India [September 26, 2012]
76. Amar Singh Jatav & ANR. Vs. State of Madhya Pradesh [September 26, 2012]
77. Jainoddin Vs. State of Maharashtra [September 26, 2012]
78. M/s New Horizon Sugar Mills Ltd. Vs. Govt. of Pondicherry [September 27, 2012]
79. Ajay Kumar Parmar Vs. State of Rajasthan [September 27, 2012]
80. Central Bureau of Investigation Vs. Amitbhai Anil Chandra Shah and Another [September 27, 2012]
81. Commissioner of Income Tax-II Vs. M/s. Krishi Utpadan Mandi Samiti [September 27, 2012]
82. Reportable In the Supreme Court of India Advisory Jurisdiction [September 27, 2012]
83. V.K. Sasikala Vs. State Rep. by Superintendent of Police [September 27, 2012]
84. Abdul Rehman & ANR. Vs. Mohd. Ruldu & Ors. [September 27, 2012]
85. Laxman Vs. The State of Maharashtra [September 27, 2012]
86. Basaveni Ravi & ANR. Vs. State of Andhra Pradesh [September 27, 2012]
87. Speaker Haryana Vidhan Sabha Vs. 2 Kuldeep Bishnoi & Ors. [September 28, 2012]
88. Manubhai Ratilal Patel Tr. Ushaben Vs. State of Gujarat & Ors. [September 28, 2012]
89. Chloro Controls (I) P. Ltd. Vs. Severn Trent Water Purification Inc. & Ors. [September 28, 2012]




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