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Supreme Court Judgments


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May    2012

1. M/s. DSR Steel (P) Ltd. Vs. State of Rajasthan & Ors. [May 1, 2012]
2. General Officer Commanding Vs. CBI & ANR. [May 1, 2012]
3. L.K. Venkat Vs. Union of India and others [May 1, 2012]
4. Poonam Rani @ Poonam Vs. State of Haryana and another [May 1, 2012]
5. M.T. Enrica Lexie & ANR. Vs. Doramma & Ors. [May 2, 2012]
6. Arjun Vs. State of Maharashtra [May 3, 2012]
7. Ishwardas Rohani Vs. Alok Mishra & Ors. [May 3, 2012]
8. Tejas Constructions & Infrastructure Pvt. Ltd. Vs. Municipal Council, Sendhwa & ANR. [May 4, 2012]
9. Super Cassettes Industries Ltd. Vs. Music Broadcast Pvt. Ltd. [May 4, 2012]
10. Rashmi Rekha Thatoi & ANR. Vs. State of Orissa & Ors. [May 04, 2012]
11. Meenakshi Khandelwal Vs. Shailesh Khandelwal [May 4, 2012]
12. Chairman Chief Executive Officer, Noida & ANR. Vs. Mange Ram Sharma (D) through LRS. ANR. [MAY 4, 2012]
13. Supreme Court Bar Association Vs. B.D. Kaushik [MAY 7, 2012]
14. Neel Kumar @ Anil Kumar Vs. The State of Haryana [May 7, 2012]
15. Shaleen Kabra Vs. Shiwani Kabra [May 8, 2012]
16. Kathi Bharat Vajsur & ANR. Vs State of Gujarat [May 8, 2012]
17. Narinderjit Singh Vs. North Star Estate Promoters Limited [May 8, 2012]
18. Union of India & Ors. Vs. Rafique Shaikh Bhikan & ANR. [May 8, 2012]
19. State of Kerala & Ors. Vs. M/s. Mar Appraem Kuri Co. Ltd. & Anr. [May 08, 2012]
20. M/s Best Sellers Retail (India) Pvt. Ltd. Vs. M/s Aditya Birla Nuvo Ltd. & Ors. [May 08, 2012]
21. M/s A.B.N.A. and Ors. Vs. The Managing Director, M/s. U.P.S.I.D.C. Limited, Kanpur& ANR. [May 08, 2012]
22. Priya Gupta Vs State of Chhatishgarh & Ors. [May 08, 2012]
23. Bipromasz Bipron Trading SA Vs. Bharat Electronics Limited (Bel) [May 08, 2012]
24. Al Jazeera Steel Products Company SAOG Vs. MID India Power & Steel Ltd. [May 08, 2012]
25. Chhanga Singh & ANR. Vs. Union of India & ANR. [May 8, 2012]
26. Jitender Kumar Vs. State of Haryana [May 8, 2012]
27. Sahadevan & Anr. Vs. State of Tamil Nadu [May 8, 2012]
28. Alagupandi @ Alagupandian Vs. State of Tamil Nadu [May 8, 2012]
29. Nagesh Vs. State of Karnataka [May 8, 2012]
30. Munna Kumar Upadhyaya @ Munna Upadhyaya Vs. The State of Andhra Pradesh through Public Prosecutor, Hyderabad, Andhra Pradesh [May 8, 2012]
31. Sinnamani & ANR. Vs. G. Vettivel & Ors. [May 9, 2012]
32. Common Cause Vs. Union of India & Ors. [May 10, 2012]
33. Chunda Murmu Vs State of West Bengal [May 10, 2012]
34. Salim Gulab Pathan Vs State of Maharashtra through SHO [May 10, 2012]
35. Abdul Nawaz Vs. State of West Bengal [May 10, 2012]
36. Para Seenaiah & ANR. Vs. State of Andhra Pradesh & ANR. [May 10, 2012]
37. Mrudul M. Damle & ANR. Vs. C.B.I. New Delhi [May 10, 2012]
38. M/s Narne Construction P. Ltd. etc. etc. Vs. Union of India & Ors. etc. [May 10, 2012]
39. Aruna Rodrigues & Ors. Vs. Union of India & Ors. [May 10, 2012]
40. Atmaram & Ors. Vs. State of Madhya Pradesh [May 10, 2012]
41. Rajesh Bhatnagar Vs. State of Uttarakhand [May 10, 2012]
42. Sandeep Vs. State of U.P. [May 11, 2012]
43. Maharashtra State Board of Wakfs Vs. Shaikh Yusuf Bhai Chawla & Ors. [May 11, 2012]
44. Chandra Kumar Chopra Vs. Union of India and others [May 11, 2012]
45. Samaj Parivartan Samudaya & Ors. Vs. State of Karnataka & Ors [May 11, 2012]
46. M/s. Patel Engineering Limited Vs. Union of India & ANR [May 11th , 2012]
47. Registrar General, Patna High Court Vs. Pandey Gajendra Prasad & Ors [May 11, 2012]
48. Cesc Ltd. Vs. Chief Post Master General & Ors. [May 11, 2012]
49. Union Territory of Lakshadweep & Ors. Vs. Seashells Beach Resort & Ors. [May 11, 2012]
50. State of M.P. Vs. Rakesh Kohli & ANR. [May 11, 2012]
51. Huidrom Konungjao Singh Vs. State of Manipur & Ors. [May 17, 2012]
52. State of Rajasthan Vs. Vinod Kumar [May 18, 2012]
53. State of Rajasthan Vs. Darshan Singh @ Darshan Lal [May 21, 2012]
54. Ramesh Harijan Vs. State of U.P. [May 21, 2012]
55. Rohtash Vs. State of Haryana [May 22, 2012]
56. Union of India & ANR. Vs. Shashank Goswami & ANR. [May 23, 2012]
57. Vijay Kumar Kaul and others Vs. Union of India and others [May 25, 2012]
58. Narender Kumar Vs. State (NCT of Delhi) [May 25, 2012]
59. Mukut Bihari & ANR. Vs. State of Rajasthan [May 25, 2012]
60. State of Uttarakhand and another Vs. Umakant Joshi [May 28, 2012]
61. Jugendra Singh Vs. State of U. P. [May 29, 2012]
62. Narendra Champaklal Trivedi Vs. State of Gujarat [May 29, 2012]




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