FEBRUARY    2012
1.	State of Madhya Pradesh & Anr. Vs. Bheru Singh & Ors. [February 1, 2012]
2.	Mangani Lal Mandal Vs. Bishnu Deo Bhandari [February 1, 2012]
3.	Nand Kumar Verma Vs. State of Jharkhand & Ors. [February 01, 2012]
4.	Roy Fernandes Vs. State of Goa and Ors [February 1, 2012]
5.	Imtiyaz Ahmad Vs. State of Uttar Pradesh & Ors. [February 1, 2012]
6.	State of Punjab Vs. Dalbir Singh [February 1, 2012]
7.	JIK Industries Limited & Ors. Vs. Amarlal V. Jumani and another [February 1, 2012]
8.	Lee Kun Hee & Ors. Vs. State of U.P. & Ors. [February 1, 2012]
9.	Center for Pil & Others Vs. Union of India & Others [February 2, 2012]
10.	Markio Tado Vs. Takam Sorang & Ors. [February 2, 2012]
11.	Bangalore City Cooperative Housing Society Ltd. Vs. State of Karnataka and others. [February 2, 2012]
12.	Susanta Ghosh Vs. State of West Bengal [February 2, 2012]
13.	Commissioner of Central Excise. Delhi Vs. M/S. S. Minimax Industries [February 02, 2012]
14.	Commissioner of Central Excise, Bhopal Vs. Minwool Rock Fibres Ltd. [February 02, 2012]
15.	M/S Hotel Ashoka (Indian Tour. Dev. Cor. Ltd.) Vs. Assistant Commissioner of Commercial Taxes & ANR. [February 3, 2012]
16.	Zelia M. Xavier Fernandes E. Gonsalves Vs. Joana Rodrigues & Ors. [February 3, 2012]
17.	Bavo @ Manubhai Ambalal Thakore Vs. State of Gujarat [February 3, 2012]
18.	Rajendra Prasad Bagaria Vs. Pharmacy Council of State of Rajasthan & ANR. [February 6, 2012]
19.	Rattan Bai & ANR. Vs. Ram Dass & Ors. [February 06, 2012]
20.	Absar Alam @ Afsar Alam Vs. State of Bihar [February 7, 2012]
21.	National Campaign Committee for Central Legislation on Construction Labour Vs. Union of India & Ors. [February 7, 2012]
22.	V.D. Bhanot Vs. Savita Bhanot [February 07. 2012]
23.	Raheja Universal Limited Vs. NRC Limited & Ors. [February 7, 2012]
24.	Maninderjit Singh Bitta Vs. Union of India & Ors. [February 7, 2012]
25.	Ashok Kumar Vs. District Magistrate, Basti & ANR. [February 07, 2012]
26.	D. Rama Krishna Vs. Sadhu Narayana & ANR. [February 07, 2012]
27.	M/S Topman Exports Vs. Commissioner of Income Tax, Mumbai [February 08, 2012]
28.	M/S Acg Associated Capsules Pvt. Ltd. (Formerly M/S Associated Capsules Pvt. Ltd.) Vs. The Commissioner of Income Tax, Central-Iv, Mumbai [February 08, 2012]
29.	Vikas Kalra Vs. The Commissioner of Income Tax-VIII, New Delhi [February 08, 2012]
30.	Union of India through General Manager Northern Railways Vs. Chairman, UP State Electricity Board & Ors. [February 9, 2012]
31.	Dipak Shubhashchandra Mehta Vs C.B.I. & ANR. [February 10, 2012]
32.	New India Assurance Co. Ltd. Vs. Yogesh Devi & Ors. [February 10, 2012]
33.	Lokesh Shivakumar Vs. State of Karnataka [February 10, 2012]
34.	Commissioner of Central Excise, Faridabad Vs. M/S. Food & Healthcare Specialities & ANR. [February 13, 2012]
35.	T.N. Godavarman Thirumulpad Vs. Union of India & Others [February 13, 2012]
36.	The Commissioner of Customs, New Delhi Vs. M/s. Caryaire Equipment India Pvt. Ltd. [February 14, 2012]
37.	Baldhari Singh & Ors. Vs. State of U.P. & Ors. [February 14, 2012]
38.	M/S. Keihin Penalfa Ltd. Vs. Commissioner of Customs & ANR. [February 14, 2012]
39.	M/S. Bonanzo Engineering & Chemicalprivate Limited Vs. Commissioner of Central Excise. [February 14, 2012]
40.	Rajvir Singh Vs. Secretary, Ministry of Defence & Others [February 15, 2012]
41.	Kapil Muni Karwariya Vs. Chandra Narain Tripathi [February 15, 2012]
42.	Krushnakant B. Parmar Vs. Union of India & ANR. [February 15, 2012]
43.	Aradadi Ramudu @ Aggiramudu Vs. The State, Throughinspector of Police, Yanam [February 15, 2012]
44.	NTPC Limited Vs. Ansaldo Caldaie Boilers India P. Ltd. & ANR. [February 16. 2012]
45.	Md. Masaud Alam Vs State of Bihar & Ors. [February 16, 2012]
46.	Rattiram & Ors. Vs. State of M. P. Through Inspector of Police [February 17, 2012]
47.	Catholic Syrian Bank Ltd. Vs. Commissioner of Income Tax, Thrissur [February 17, 2012]
48.	Subramanian Vs. State of Tamil Nadu & ANR [February 21, 2012]
49.	M/S. Dakshin Shelters P. Ltd. Vs. Geeta S. Johari [February 21, 2012]
50.	Commissioner of Central Excise, Kolkata Vs. M/S. Plaxair India Pvt. Ltd. [February 22, 2012]
51.	State of Kerala Vs. E.T. Rose Lynd & Ors. [February 22, 2012]
52.	Mohamed Ibrahim and Others Vs. Vinayaka Mission University and Others [February 22, 2012]
53.	Commnr. of Central Excise Vs. M/S. Wockhardt Life Sciences Ltd. [February 22, 2012]
54.	M/S.Zunaid Enterprises & Ors. Vs. State of M.P. & Ors. [February 22, 201]
55.	M/S. Zunaid Enterprises & Ors. Vs. State of Chhattisgarh & Ors. [February 23, 2012]
56.	Ramlila Maidan Incident Dt.4/5.06.2012 Vs. Home Secretary, Union of India & Ors. [February 23, 2012]
57.	Sonu Sardar Vs. State of Chhattisgarh [February 23, 2012]
58.	Amit Vs. State of Uttar Pradesh [February 23, 2012]
59.	M/S. Ladli Construction Co. (P) Ltd. Vs. Punjab Police Housing Corpn. Ltd. & Ors. [February 23, 2012]
60.	Office of the Chief Post Master General & Ors. Vs. Living Media India Ltd. & ANR. [February 24, 2012]
61.	Krishan Lal Vs. Food Corporation of India & Ors. [February 24, 2012]
62.	K. Thippanna @ Thippeswamy. Vs. Varalakshmi & ANR. [February 24, 2012]
63.	Margret Almeida & Ors., Etc. Etc. Vs. Bombay Catholic Coop. Housing Society Limited & Ors. [February 24, 2012]
64.	K.B. Nagur M.D. (Ayu.) Vs. Union of India [February 24, 2012]
65.	Daji Raoji Patil (D) Th. LRS & Ors Vs. Bajirao Raoji Patil (D) Th. LRS & Ors [February 24, 2012]
66.	Smt. K. Lakshmi Vs. State of Kerala & Ors. [February 27, 2012]
67.	M/S IFB Industries Ltd. Vs. State of Kerala [February 27, 2012]
68.	Lalita Kumari Vs. Government of U.P. & Others [February 27, 2012]
69.	Bimal Kumar & Another Vs. Shakuntala Debi & Others [February 27, 2012]
70.	Networking of Rivers [February 27, 2012]
71.	Deepak Kumar etc. Vs. State of Haryana and Others etc. [February 27, 2012]
72.	Brajendrasingh Vs. State of Madhya Pradesh [February 28, 2012]
73.	Ramnaresh & Ors. Vs. State of Chhattisgarh [February 28, 2012]
74.	Surendra and others Vs. State of U.P. [February 28, 2012]
75.	Om Kr. Dhankar Vs. State of Haryana & ANR. [February 28, 2012]
76.	Esha Ekta Appartments CHS Ltd. and others Vs. The Municipal Corporation of Mumbai and another [February 29, 2012]
77.	Rajendra Pralhadrao Wasnik Vs. The State of Maharashtra [February 29, 2012]
78.	Mano Dutt & ANR. Vs. State of U.P. [February 29, 2012]
79.	Kishor Kumar & Ors. Vs. Pradeep Shukla & Ors. [February 29, 2012]
80.	The Accountant General, M.P. Vs. S.K. Dubey & ANR. [ February 29, 2012]
81.	Commissioner of Customs, Chennai Vs. Denso Kirloskar Industries Private Ltd. [February 29, 2012]
82.	Commissioner of Customs (Import), Mumbai. Vs. M/S.Konkan Synthetic Fibres [February 29, 2012]
83.	Vinayak Kashinath Shilkar Vs. Dy. Collector & Competent Authority and Others [February 29, 2012]
84.	Chair. West Ben. Admin. Tribunal.& ANR Vs. SK. Monobbor Hossain & ANR [February 29, 2012]
85.	Commissioner of Central Excise, Surat - I Vs. M/S. Favourite Industries [February 29, 2012]