Union of India &
Ors. Vs. N.East.Reg.Atomic Min. Workers Union & ANR
[Civil Appeal No.3485
of 2008]
O R D E R
Prayer made in the
application for withdrawal of Civil Appeal is granted and the appeal is
dismissed as withdrawn.
Ordered accordingly.
...................J.
(H.L. DATTU)
NEW
DELHI;
APRIL
20, 2012
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