AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Supreme Court Judgments


Latest Supreme Court of India Judgments 2023

Subscribe

RSS Feed img





SEPTEMBER    2011

101. Lalit Kumar Modi Vs. Board of Control for Cricket in India & Ors. (September 26, 2011)
102. M/s L.N. Gadodia & Sons & ANR. Vs. Regional Provident Fund Commissioner (September 26, 2011)
103. K. Balarama Raju Vs. CH. V. Subramanya Sarma & Ors. (September 26, 2011)
104. Ultra Tech Cement Ltd. (earlier Ultratech Cemco Ltd.) Vs. State of Maharashtra & ANR. (September 27, 2011)
105. State of Himachal Pradesh Vs. Union of India & Ors. (September 27, 2011)
106. Smt. Har Devi Asnani Vs. State of Rajasthan & Others (September 27, 2011)
107. M/s Thermax Ltd. & Ors. Vs. K.M. Johny & Ors. (September 27, 2011)
108. Baljinder Singh @ Bittu Vs. State of Punjab (September 28, 2011)
109. Rajesh Kumar Vs. State through Govt. of NCT of Delhi (September 28, 2011)
110. Nasib Hussain Siddi & Ors. Vs. State of Gujarat (September 28, 2011)
111. Bedanga Talukdar Vs. Saifudaullah Khan & Ors. (September 28, 2011)
112. State of Madhya Pradesh Vs. Narmada Bachao Andolan & ANR (September 29, 2011)
113. Union of India through its Secretary Ministry of Defence Vs. Rabinder Singh (September 29, 2011)
114. Jamaluddin Vs. State of Jammu & Kashmir and Ors. (September 29, 2011)
115. M/s. Royal Orchid Hotels Limited and another Vs. G. Jayarama Reddy and others (September 29, 2011)
116. Ashok Kumar Jain Vs. Rajasthan Public Service Commission Through its Chairman & Ors. (September 30, 2011)
117. Dnyaneshwar Ranganath Bhandare & ANR. Vs. Sadhu Dadu Shettigar (Shetty) & ANR. (September 30, 2011)
118. Sham @ Kishor Bhaskarrao Matkari Vs. The State of Maharashtra (September 30, 2011)
119. State of Haryana Vs. Mukesh Kumar & Ors. (September 30, 2011)
120. Pankaj Mahajan Vs. Dimple @ Kajal (September 30, 2011)
121. Chatterjee Petrochem (I) Pvt. Ltd. Vs. Haldia Petrochemicals Ltd. & Ors. (September 30, 2011)
122. Om Prakash & ANR. Vs. Union of India & ANR. (September 30, 2011)
123. Union of India Vs. Hassan Ali Khan & ANR. (September 30, 2011)
124. State of Rajasthan & Ors. Vs. Shankar Lal Parmar (September 30, 2011)
125. M/s NTPC Ltd. Vs. M.P. State Electricity Board & Ors. (September 29, 2011)
126. Abdul Ghafoor & ANR Vs. State of Bihar (September 30, 2011)

Pages: 1 2 




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys