SEPTEMBER    2011
1.	Surendra Prasad Shukla Vs The State of Jharkhand & Ors. (September 01, 2011)
2.	Bhilwara Dugdh Utpadak Sahakari S. Ltd. Vs. Vinod Kumar Sharma Dead by LRS & Ors. (September 01, 2011)
3.	Nitinbhai Saevatilal Shah & another Vs. Manubhai Manjibhai Panchal & another (September 01, 2011)
4.	Yograj Infrastructure Ltd. Vs. Ssang Yong Engineering and Construction Co. Ltd. (September 01, 2011)
5.	Bihar State Electricity Board Vs. The Patna Electric Supply Co. Ltd. & Ors. (September 01, 2011)
6.	Ajit Singh Vs. State of Punjab (September 01, 2011)
7.	Chandigarh Administration through the Director Public Instructions (Colleges), Chandigarh Vs. Usha Kheterpal Waie & Ors. (September 02, 2011)
8.	Jermani Yadav Vs. State of Bihar (September 02, 2011)
9.	The Institute of Chartered Accountants of India Vs. Shaunak H. Satya & Ors. (September 02, 2011)
10.	State of Punjab Vs. Central Bureau of Investigation& Ors. (September 02, 2011)
11.	Sri Chandu Khamaru Vs. Smt. Nayan Malik & Ors. (September 02, 2011)
12.	M/s. Divya Exports Vs. M/s. Shalimar Video Company and others. (September 02, 2011)
13.	Thota Venkateswarlu Vs. State of A.P. Tr. Princl. Sec. & ANR. (September 02, 2011)
14.	Arun Kumar Aggarwal Vs. State of Madhya Pradesh & Ors. (September 02, 2011)
15.	Bhushan Kumar Meen Vs. State of Punjab and Ors. (September 02, 2011)
16.	State of Rajasthan Vs. Arjun Singh & Ors. etc. (September 02, 2011)
17.	Pirthi Vs. Mohan Singh & Ors (September 02, 2011)
18.	Kolkata Metropolitan Development Authority Vs. Gobinda Chandra Makal & Anr. (September 02, 2011)
19.	Ramachandran & Ors. Etc. Vs. State of Kerala (September 02, 2011)
20.	A.P. Dairy Development Corporation Federation Vs. B. Narasimha Reddy & Ors. (September 02, 2011)
21.	State of U.P. Vs. Alok Verma (September 02, 2011)
22.	Prem Singh Vs. State of Haryana (September 02, 2011)
23.	State of Uttar Pradesh Vs. Alok Verma (September 02, 2011)
24.	MIG Cricket Club Vs. Abhinav Sahakar Education Society & Ors. (September 05, 2011)
25.	High Court of Judicature at Patna Vs. Madan Mohan Prasad & Ors. (September 05, 2011)
26.	The National Textile Corporation Ltd. Vs. Nareshkumar Badrikumar Jagad & Ors. (September 05, 2011)
27.	Tata Mills (A unit of the National Textile Corporation Limited) Versus Tata Housing Development Co. Ltd. (September 05, 2011)
28.	Mrinal Das & Ors. Vs. The State of Tripura (September 05, 2011)
29.	Samar Bahadur Singh Vs. State of U.P. & Ors. (September 05, 2011)
30.	U.P.State Roadways Transport Corp. Vs. National Ins. Co., Ltd. & Ors. (September 05, 2011)
31.	Union of India Vs. J.D. Suryavanshi (September 05, 2011)
32.	Bharat Sanchar Nigam Ltd. Vs. R. Santhakumari Velusamy & Ors. (September 06, 2011)
33.	Govt. of A.P. & Ors. Vs. Sri Sevadas Vidyamandir High School & Ors. (September 06, 2011)
34.	K.Bhagya Lakshmi & Ors. Vs. New India Assurance Co.Ltd. & ANR. (September 06, 2011)
35.	Ajay Kumar Das Vs. State of Jharkhand & ANR. (September 06, 2011)
36.	State of U.P. & ANR. Vs. Narendra Bahadur Singh & Ors. (September 06, 2011)
37.	Sanjay Kumar Singh Vs. Union of India & Ors (September 06, 2011)
38.	Muzebuddeen Vs. State of M.P. & ANR (September 06, 2011)
39.	Surya Mani Sharma & Ors. Vs. Union of India & Ors. (September 07, 2011)
40.	K. Subhas Babu & Ors. Vs. Engineer in Chief, Army H.Qrs & Ors. (September 07, 2011)
41.	Mohd. Saud Vs. Manoj Kumar & ANR. (September 07, 2011)
42.	Commnr. Of Central Excise, Noida Vs. M/S. Kitply Industries Ltd. (September 07, 2011)
43.	K. Subhas Babu & Ors. Vs. Engineer In Chief, Army H.Qrs & Ors (September 07, 2011)
44.	Arshad Jamil Vs. State of Uttarakhand & Ors. (September 07, 2011)
45.	Kushal Kumar Gupta & ANR. Vs. Mala Gupta (September 07, 2011)
46.	Aluva Sugar Agency Vs. State of Kerala (September 07, 2011)
47.	U.P.Financial Corporation & Ors. Vs. M/S Sri Bharat Paper Udyog P. Ltd. & Ors. (September 08, 2011)
48.	Bihar State Electricity Board & ANR. Vs. Ram Deo Prasad Singh & Ors. (September 08, 2011)
49.	Om Prakash Vs. State of Punjab & Ors. (September 08, 2011)
50.	Mukhiya Karyapalak Adhikari, U.P. Khadi Tatha Gramodyog Boardkarmit Anubhag, Lucknow & ANR. Vs. Santosh Kumar (September 08, 2011)
51.	Mohd. Salman Vs. Committee of Management & Ors. (September 08, 2011)
52.	Marabasappa (D) by LRS. & Ors. Vs. Ningappa (D) by LRS. & Ors. (September 08, 2011)
53.	Amlesh Singh & ANR. Vs. Parmanand Singh & Ors. (September 08, 2011)
54.	Marathwada Gramin Bank Karamchari Sanghatana and another Vs. Management of Marathwada Gramin Bankand Others (September 09, 2011)
55.	Khatri Hotels Private Limited and another Vs. Union of India and another. (September 09, 2011)
56.	Raghuvansh Dewanchand Bhasin Vs. State of Maharashtra & ANR. (September 09, 2011)
57.	G. Reddeiah Vs. The Government of Andhra Pradesh & ANR. (September 09, 2011)
58.	Rash Behari Pal Vs. State of Jharkhand (September 09, 2011)
59.	State of Rajasthan Vs. Bharat Bhushan Pareek (September 09, 2011)
60.	Union of India & Ors. Vs. Bodupalli Gopalaswami (September 12, 2011)
61.	Jakia Nasim Ahesan & ANR. Vs. State of Gujarat & Ors. (September 12, 2011)
62.	Pepsi Co., India Holding Pvt. Ltd. Vs. State of Maharashtra & Ors. (September 12, 2011)
63.	Shri Ambya Kalya Mhatre (d) Through legal heirs & Ors. Vs. The State of Maharashtra (September 12, 2011)
64.	State of West Bengal Vs. Howrah Ganatantrik Nagarik Samity & Ors. (September 12, 2011)
65.	Rajendra Singh Verma (Dead) Through LRS Vs. Lt. Governor of NCT of Delhi & ANR. (September 12, 2011)
66.	M/s. Cauvery Coffee Traders, Mangalore Vs. M/s. Hornor Resources (Intern.) Co. Ltd. (September 12, 2011)
67.	Friends of Victoria Memorial Vs. Howrah Ganatantrik Nagarik Samity (September 12, 2011)
68.	Ajitsingh Harnamsingh Gujral Vs. State of Maharashtra (September 13, 2011)
69.	Santosh Kumari . State of J & K & Others (September 13, 2011)
70.	Lalrinvenga (Dead) Through L.R.S. and another Vs. State of Mizoram and others. (September 13, 2011)
71.	D. Sampath Vs. United India Insurance Co. Ltd. & ANR. (September 13, 2011)
72.	A. Sridhar Vs. United India Insurance Co. Ltd. & ANR. (September 13, 2011)
73.	Mahesh & ANR. Vs. State of Madhya Pradesh (September 13, 2011)
74.	State of West Bengal & Ors. Vs. Debasish Mukherjee & Ors. (September 14, 2011)
75.	Uttar Pradesh Power Corporation Ltd. Vs. N.T.P.C. Ltd. & Ors. (September 14, 2011)
76.	Hardev Singh Vs. U.O.I. & ANR. (September 14, 2011)
77.	M/s. Swadeshi Karyyalaya Pvt. Ltd. Vs. Secretary, Ministry of Defence (September 14, 2011)
78.	Trans Mediterranean Airways Vs. M/s Universal Exports & ANR. (September 14, 2011)
79.	Jaipur Vikas Pradhikaran Vs. Sri Ashok Kumar Choudhary & Ors. (September 15, 2011)
80.	A.P. Industrial Infrastructure Corpn. Ltd. Vs. Chinthamaneni Narasimha Rao & Ors. (September 15, 2011)
81.	M/s. Delhi International Airport Pvt. Ltd. Vs. Union of India & Others (September 15, 2011)
82.	Anil Gilurker Vs. Bilaspur Raipur Kshetria Gramin Bank & ANR. (September 15, 2011)
83.	Budhadev Karmaskar Vs. State of West Bengal (September 15, 2011)
84.	Jeet Singh & ANR. Vs. Union of India & Ors. (September 15, 2011)
85.	Arulmighu Lakshmi Narayanaswamy Temple, Rep. by its Chairman, Board of Trustees Vs. Nallammal (Dead) thr. LRS. & Ors. (September 15, 2011)
86.	Trans Mediterranean Airways Vs. M/s Universal Exports & ANR. (September 15, 2011)
87.	Union of India Vs. J. Edward Simon (September 15, 2011)
88.	State of M.P. Vs. Babulal (September 15, 2011)
89.	Anup Bhushan Vohra Vs. The Registrar General, High Court of Judicature at Calcutta (September 16, 2011)
90.	Abdul Ghafoor Vs. State of Bihar (September 16, 2011)
91.	The Registrar General High Court of Judicature at Madras Vs. R. Perachi and others. (September 19, 2011)
92.	State of M.P & Ors. Vs. Premlal Shriva (September 19, 2011)
93.	Machavarapu Srinivasa Rao and another Vs. The Vijayawada, Guntur, Tenali, Mangalagiri Urban Development Authority and others (September 19, 2011)
94.	D.M. Nagaraja Vs. The Government of Karnataka & Ors. (September 19, 2011)
95.	Shivlal & ANR. Vs. State of Chhattisgarh (September 19, 2011)
96.	Rakesh & another Vs. State of Madhya Pradesh (September 19, 2011)
97.	Haresh Mohandas Rajput Vs. State of Maharashtra (September 20, 2011)
98.	V.G.N. Enterprises through V.N. Devadoss Vs. M/s. Dunlop India Ltd. (September 20, 2011)
99.	Panchmahal Vadodara Gramin Bank Vs. D.M. Parmar (September 21, 2011)
100.	Gajraj Vs. State (NCT) of Delhi (September 22, 2011)

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