U.P.State Roadways
Transport Corp. Vs. National Ins. Co., Ltd. & Ors.
O R D E R
Leave granted.
This case is disposed
of in the light of the judgment of this Court in C.A.No.5901/2011 etc. titled Uttar
Pradesh State Road Transport Corporation Vs. Kulsum & Ors., delivered on
July 25, 2011. This appeal is, accordingly, disposed of.
...................J.
(DALVEER BHANDARI)
...................J.
(DEEPAK VERMA)
NEW
DELHI;
5TH
SEPTEMBER, 2011
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