AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Supreme Court Judgments


Latest Supreme Court of India Judgments 2023

Subscribe

RSS Feed img





OCTOBER    2011

1. Mohd. Imran Khan Vs. State (Govt. of NCT of Delhi) (October 10, 2011)
2. Hanumant Singh Vs. Kiran Kumari & Ors (October 10, 2011)
3. Srikant D. Shitole & Ors. Vs. Azad Ahmed Gulam Ahmed & Ors. (October 10, 2011)
4. Devendra Kumar Sharma Vs. Bhavna Sharma (October 10, 2011)
5. Dheeraj Verma Vs State of Himachal Pradesh (October 11, 2011)
6. Suraj Lamp & Industries Pvt. Ltd. Vs. State of Haryana & ANR. (October 11, 2011)
7. Dayaram Vs. Sudhir Batham & Ors (October 11, 2011)
8. Sterlite Industries (I) Ltd. Etc. Vs. Union of India & Ors. Etc. (October 11, 2011)
9. Colvin School Society Vs. Anil Kumar Sharma & Ors. (October 11, 2011)
10. R.Vijayan Vs. Baby & ANR. (October 11, 2011)
11. Malthesh Gudda Pooja Vs. State of Karnataka & Ors. (October 11, 2011)
12. Sanchit Bansal & ANR. Vs. The Joint Admission Board (JAB) & Ors. (October 11, 2011)
13. Delhi Administration through its Secretary Vs. Umrao (October 11, 2011)
14. The State of West Bengal & Ors. Vs. Mani Bhushan Kumar (October 11, 2011)
15. Pushpa Kumari & Ors. Vs. The State of Bihar & Ors. (October 11, 2011)
16. The State of Rajasthan & Ors. Vs. The High Court of Judicature for Rajasthan, Jodhpur through its Registrar General (October 11, 2011)
17. Goa Housing Board Vs. Rameshchandra Govind Pawaskar & ANR (October 11, 2011)
18. Rajendra Vassudev Deshprabhu (dead) Through Lrs. & Ors. Vs. Deputy Collector (Retd.) & Land Acquisition Officer, Panaji (October 11, 2011)
19. Union of India & ANR. Vs. Association of Unified Telecom Service Providers of India & Ors. (October 11, 2011)
20. Fee Regulatory Committee Vs. Kalol Institute of Management, Etc. (October 11, 2011)
21. D. Ethiraj Vs. Secretary to Govt. & Ors. (October 11, 2011)
22. Baldev Singh Vs. State of Punjab (October 12, 2011)
23. Vijay Dhanji Chaudhary Vs. Suhas Jayant Natwadkar (October 12, 2011)
24. Shri Girish Vyas & Anr. Vs. The State of Maharastra & Ors. (October 12, 2011)
25. Phulchand Exports Ltd. Vs. OOO Patriot (October 12, 2011)
26. Ganduri Koteshwaramma & ANR. Vs. Chakiri Yanadi & ANR. (October 12, 2011)
27. Siemens Ltd. & another Vs. Siemens Employees Union & another (October 12, 2011)
28. Swami Vivekanand College Of Education & Ors. Vs. Union of India & Ors. (October 12, 2011)
29. Sanjeev Kumar Jain Vs. Raghubir Saran Charitable Trust & Ors. (October 12, 2011)
30. Sampurna Behura Vs. Union of India and Others (October 12, 2011)
31. M/s. Grasim Industries Ltd. Vs. Union of India (October 13, 2011)
32. Collector, Bilaspur Vs. Ajit P. K. Jogi & Ors. (October 13, 2011)
33. The Bar Council of Maharashtra & Goa Vs. Manubhai Paragji Vashi & Ors. (October 13, 2011)
34. M/s Sagar Sugars & Allied Products Ltd. Vs. The Transmission Corporation of A.P. Ltd. & Ors. (October 13, 2011)
35. Trambakeshwar Devasthan Trust & ANR. Vs. President, Purohit Sangh & Ors (October 13, 2011)
36. Raiwad Manojkumar Nivruttirao Vs. State of Maharashtra & ANR. (October 13, 2011)
37. State Bank of India Vs. Ram Lal Bhaskar & ANR. (October 13, 2011)
38. Dr. T. Varghese George Vs. Kora K. George & Ors. (October 13, 2011)
39. Trilok Sudhirbhai Pandya Vs. Union of India & Ors. (October 13, 2011)
40. Maninderjit Singh Bitta Vs. Union of India & Ors. (October 13, 2011)
41. Municipal Corporation of Delhi, Delhi Vs. Association of Victims of Uphaar Tragedy & Ors. (October 13, 2011)
42. United India Insurance Co. Ltd. Vs. Shila Datta & Ors (October 13, 2011)
43. The State of West Bengal and Others Vs. Sk. Nazrul Islam (October 13, 2011)
44. Shaw Wallace & Co. Ltd. (now United Spirits Ltd.) Vs.Nepal Food Corporation & Others (October 13, 2011)
45. P.R. Shah, Shares & Stock Broker (P) Ltd. Vs. M/s. B.H.H. Securities (P) Ltd. & Ors. (October 14, 2011)
46. R.Indira Saratchandra Vs. State of Tamil Nadu & others (October 14, 2011)
47. Vasanth Sreedhar Kulkarni and others Vs. State of Karnataka and others (October 14, 2011)
48. Jignesh @ Bansi Lal Navin Chandra Desai Vs. State of Gujarat (October 14, 2011)
49. Bharat Sanchar Nigam Ltd. Vs. Man Singh (October 14, 2011)
50. Princl. Chief Conservator of Forest & ANR. Vs. J.K. Johnson & Ors. (October 17, 2011)
51. Commissioner of Customs, Vishakhapatnam Vs. M/S Aggarwal Industries Ltd (October 17, 2011)
52. U.P. Avas Evam Vikas Parishad Vs. U.P. Power Corpn. Ltd. (October 18, 2011)
53. Ashok Kumar Lingala Vs. State of Karnataka & Ors. (October 18, 2011)
54. Tilaknagar Industries Ltd.& Ors. Vs. State of A.P. & ANR. (October 19, 2011)
55. Union of India & ANR. Vs. M/s Deepak Electric & Trading Company & ANR. (October 20, 2011)
56. The Commandant, 22 Battalion, CRPF Srinagar, C/o 56/APO & Ors. Vs. Surinder Kumar (October 20, 2011)
57. Union of India & Ors. Vs. B.S. Darjee & ANR. (October 20, 2011)
58. Pancho Vs. State of Haryana (October 20, 2011)
59. The Executive Engineer & ANR. Vs. M/s Sri Seetaram Rice Mill (October 20, 2011)
60. Surinder Kumar Vs. State of Haryana (October 21, 2011)
61. Ranbaxy Laboratories Ltd. Vs Union of India & Ors (October 21, 2011)
62. Takdir Samsuddin Sheikh Vs. State of Gujarat & ANR (October 21, 2011)
63. Jaswant Singh Vs. Gurdev Singh & Ors. (October 21, 2011)
64. Ibrahim Vs. Raju and others (October 31, 2011)
65. Dayanandi Vs. Rukma D. Suvarna and others (October 31, 2011)
66. R.Raju Vs. K. Sivaswamy (October 31, 2011)
67. Vishwa Mohini Vs. District Inspector of Schools 2nd & Ors. (October 31, 2011)




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys