Srikant D. Shitole & Ors. Vs. Azad Ahmed Gulam Ahmed & Ors.

O R D E R

Leave granted.

We have heard the learned counsel for the parties.

The civil appeal bearing No.1205/2010 is pending in the High Court of Judicature at Bombay. We request the High Court to decide the said appeal as expeditiously as possible. Meanwhile, the ad-interim injunction order granted by the High Court on 1.12.2010 is vacated and the appeal is accordingly disposed of.

.....................J. (DALVEER BHANDARI)

.....................J. (DEEPAK VERMA)

New Delhi;

October 10, 2011.

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