November    2011
1.	Durga Charan Rautray Vs. State of Orissa & ANR. (November 1, 2011)
2.	Sanjay Batham Vs. Munnalal Parihar and others (November 01, 2011)
3.	Govind Yadav Vs. The New India Insurance Company Limited (November 01, 2011)
4.	Chindha Fakira Patil (D) through L.Rs. Vs. The Special Land Acquisition Officer (November 01, 2011)
5.	Ramji Veerji Patel & Ors. Vs. Revenue Divisional Officer & Ors. (November 02, 2011)
6.	Ranjit Kaur Vs. Major Harmohinder Singh and others (November 02, 2011)
7.	Union of India and Ors. Vs. M/s Nitdip Textile Processors Pvt. Ltd. and Another (November 03, 2011)
8.	Poonam & others Vs. Harish Kumar and another (November 03, 2011)
9.	Chief General Manager, Calcutta Telephones District, Bharat Sanchar Nigam Limited & Ors. Vs. Surendra Nath Pandey & Ors. (November 03, 2011)
10.	Garlapati Krishna Vs. State of A.P Rep. by Public Prosecutor (November 03, 2011)
11.	Ashokkumar Magabhai Vankar Vs. State of Gujarat (November 03, 2011)
12.	State of Rajasthan Vs. Ravi Shankar Srivastava (November 04, 2011)
13.	Prithipal Singh Etc. Vs. State of Punjab & ANR. Etc. (November 04, 2011)
14.	J & K Housing Board & ANR. Vs. Kunwar Sanjay Krishan Kaul & Ors (November 04, 2011)
15.	BYR Raju Ramaa Raju Vs. State Through The Central Bureau of Investigation (November 4, 2011)
16.	Ashiwin S. Mehta & ANR. Vs. Union of India & Others (November 08, 2011)
17.	Anand Vs. Committee for Scrutiny & Verification of Tribe Claims & Ors. (November 08, 2011)
18.	Mrs. Anita Malhotra Vs. Apparel Export Promotion Council & ANR. (November 08, 2011)
19.	Employees Provident Fund Commissioner Vs. O.L. of Esskay Pharmaceuticals Limited (November 08, 2011)
20.	Sri Laxman @ Laxman Mourya Vs. Divisional Manager, Oritl. Ins. Co. Ltd& ANR (November 08, 2011)
21.	Haryana Urban Development Authority Vs. Viresh Sangwan & ANR (November 08, 2011)
22.	M/S Essel Propack Ltd. Vs. Commissioner of Central Excise, Mumbai-III (November 09, 2011)
23.	Orissa Private Medical & Dental Colleges Association, Through Its Chairman Vs. Chairman, Orissa Joint Entrance Examination - 2011 & Ors. (November 11, 2011)
24.	H.G. Rangangoud Vs. M/S. State Trading Corporation of India Limited & Ors. (November 11, 2011)
25.	Powertech World Wide Limited Vs. Delvin International General Trading LLC (November 14, 2011)
26.	Sherimon Vs. State of Kerala (November 14, 2011)
27.	Prem Parkash Pahwa Vs. United Commercial Bank & ANR (November 14, 2011)
28.	Union of India & Ors. Vs. Ramesh Gandhi (November 14, 2011)
29.	Makers Development Services Pvt. Ltd. Vs. M. Visvesvaraya Industrial Research and Development Centre (November 14, 2011)
30.	Citicorp. Maruti Finance Ltd. Vs. S. Vijayalaxmi (November 14, 2011)
31.	Parmender Kumar & Ors. Vs. State of Haryana & Ors (November 14, 2011)
32.	Birbal B. Chouhan & ANR. etc., etc. Vs. State of Chhattisgarh etc. etc. (November 14, 2011)
33.	Abdul Rehman & Ors. Vs. K.M. Anees-ul-Haq (November 14, 2011)
34.	Shiji @ Pappu and Ors. Vs. Radhika and ANR. (November 14, 2011)
35.	Vaithi @ Vaithianathan Vs. State of Tamil Nadu (November 14, 2011)
36.	Denial Dass Vs. State of Punjab (November 14, 2011)
37.	Pratap Singh Vs. State of U.P. & ANR. (November 15, 2011)
38.	Leela Hotels Ltd.Vs. Housing & Urban Development Corporation Ltd. (November 15, 2011)
39.	National Fertilizers Ltd. Vs. Jagga Singh (Deceased) through L.R.S & ANR. (November 15, 2011)
40.	Gulab Das & Ors. Vs. State of M.P. (November 16, 2011)
41.	S. Loganathan Vs. Union of India and Others. (November 16, 2011)
42.	Air India Cabin Crew Assn. & Ors. Vs. Union of India & Ors. (November 17, 2011)
43.	Ummu Sabeena Vs. State of Kerala & Ors (NOVEMBER 17, 2011)
44.	Union of India & ANR. Vs. Pradip Kumar Kedia Etc. (November 17, 2011)
45.	Shreenidhi Kumar & Others Vs. Union of India and Others (November 17, 2011)
46.	Sunil Kr. Ghosh & Ors. Vs. K. Ram Chandran & Ors. (November 18, 2011)
47.	M/S Dewan Chand Builders & Contractors Vs. Union of India & Ors. (November 18, 2011)
48.	The Divisional Controller, KSRTC Vs. M.G. Vittal Rao (November 18, 2011)
49.	Momin Khan Vs. State of U.P.& ANR. (November 18, 2011)
50.	State of Bihar Appellant Vs. Pukhan Mahto (November 18, 2011)
51.	Chandrashekar (D) by LRS. and Others Vs. Land Acquisition Officer and Another (November 22, 2011)
52.	Shiv Shankar Singh Vs. State of Bihar & ANR. (November 22, 2011)
53.	Dinesh Kumar Vs. Chairman, Airport Authority of India and Another (November 22, 2011)
54.	Bangaru Laxman Vs. State (through CBI) & another (November 22, 2011)
55.	B.T. Purushothama Rai Vs. K.G. Uthaya (November 22, 2011)
56.	Raghbir Singh Sehrawat Vs. State of Haryana and others (November 23, 2011)
57.	National Insurance Company Ltd. Vs. Sinitha & Ors. (November 23, 2011)
58.	Sanjay Chandra Vs. CBI (November 23, 2011)
59.	Shish Ram Vs. Union of India & Ors. (November 23, 2011)
60.	Union of India Vs. Col. L.S.N. Murthy & ANR. (November 23, 2011)
61.	Jaisy @ Jayaseelan Vs. State Rep. by Inspector of Police (Criminal Appeal No.1389 of 2007) (November 23, 2011)
62.	M.D., Tamil Nadu State Transport Corpn. Vs. Susheela Bai & ANR. (November 23, 2011)
63.	Union of India Vs. Glaxo India Ltd. & ANR. (November 24, 2011)
64.	H.S. Rajashekara Vs. State Bank of Mysore & ANR. (November 24, 2011)
65.	M/s. Reva Electric Car Co. P. Ltd. Vs. M/s. Green Mobil (November 25, 2011)
66.	State of Haryana Vs. Rajmal & another (Criminal Appeal No. 2203 of 2011) (Arising out of SLP (Crl.) No.372/2011) (November 25, 2011)
67.	Rasiklal Manickchand Dhariwal & ANR. Vs. M/S. M.S.S. Food Products (November 25, 2011)
68.	Ranjitham Vs. Basavaraj & Ors. (November 28, 2011)
69.	K.N. Govindan Kutty Menon Vs. C.D. Shaji (November 28, 2011)
70.	Punjab State Warehousing Corporation Faridkot Vs. M/s. Sh. Durga JI Traders (November 28, 2011)
71.	Ketan V. Parekh Vs. Special Director, Directorate of Enforcement and Another. (November 29, 2011)
72.	Union Public Service Commission versus Gyan Prakash Srivastava (November 30, 2011)
73.	Iqbal Singh Narang & Ors. Vs. Veeran Narang (November 30, 2011)
74.	Gajanan Samadhan Lande Vs. Sanjay Shyamrao Dhotre (November 30, 2011)