JULY    2011
101.	Uttar Pradesh State Road Transport Corporation Vs. Kulsum & Ors (July 25, 2011)
102.	Narmada Bachao Andolan Vs. State of Madhya Pradesh (July 26, 2011)
103.	Gosu Jairami Reddy & Anr. Vs. State of A.P. (July 26, 2011)
104.	State of Punjab Vs. Jagtar Singh & Ors. (July 26, 2011)
105.	M/S Eureka Forbes Limited Vs. State of Bihar and Ors. (July 27, 2011)
106.	District Primary School Council, WB Vs. Mritunjoy Das & Ors (July 27, 2011)
107.	Bihar State Housing Board & Ors. Vs. Asha Lata Verma (July 28, 2011)
108.	Umerkhan Vs. Bismillabi @ Babulal Shaikh & Ors. (July 28, 2011)
109.	Sheelkumar Jain Vs. The New India Assurance Co. Ltd. & Ors. (July 28, 2011)
110.	The Greater Hyderabad Municipal Corporation Vs. M. Prabhakar Rao (July 28, 2011)
111.	Sudarshan Kumar Vs. State of Haryana (July 28, 2011)
112.	C.C.E., Mangalore Vs. M/s. Pals Microsystems Ltd., Mangalore (July 29, 2011)
113.	Padal Venkata Rama Reddy @ Ramu Vs. Kovvuri Satyanarayana Reddy & Ors. (July 29, 2011)
114.	T. C. Thangaraj Vs. V. Engammal & Ors. (July 29, 2011)

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