JANUARY    2011
1.	State of Kerala vs Raneef (January 3, 2011)
2.	Brij Mohan & Ors. Vs. Haryana Urban Development Authority & ANR (January 3, 2011)
3.	Jagat Singh Vs State of H.P. (January 3, 2011)
4.	S. Ganesan Vs Rama Raghuraman & Ors. (January 3, 2011)
5.	Panch Ram Vs State of Chhatisgarh (January 3, 2011)
6.	Abdul Majid Mir Vs Kapil Dev Ghai & Ors. (January 3, 2011)
7.	Secretary/General Manager Chennai Central Co-operative Bank Ltd. & ANR. Vs S. Kamalaveni Sundaram (January 4, 2011)
8.	Himanshu @ Chintu Vs State of NCT of Delhi (January 4, 2011)
9.	Shanker Raju Vs Union of India (January 4, 2011)
10.	State of U.P. and others Vs M/s Combined Chemicals Company Private Limited (January 4, 2011)
11.	Executive Engineer, Karnataka Housing Board Vs. Land Acquisition Officer, Gadag & Ors. (January 4, 2011)
12.	Kailas & Others Vs State of Maharashtra TR. Taluka P.S. (January 5, 2011)
13.	Indo Rama Synthetics (I) Ltd Vs C.I.T., New Delhi (January 5, 2011)
14.	Mangesh Vs State of Maharashtra (January 5, 2011)
15.	Industrial Investment Bank of India Ltd. Vs M/s Jain Cables Pvt. Ltd. & Ors. (January 5, 2011)
16.	Raju @ Sheikha Mohamed Sharif Vs State of Maharashtra & ANR (January 5, 2011)
17.	M. Nageshwar Rao Vs State of Andhra Pradesh (January 5, 2011)
18.	Narwinder Singh Vs State of Punjab (January 5, 2011)
19.	Laxmichand @ Balbutya Vs State of Maharashtra (January 6, 2011)
20.	Surendera Mishra Vs State of Jharkhand (January 6, 2011)
21.	New India Assurance Company Ltd. Vs Yadu Sambhaji More & Ors. (January 7, 2011)
22.	Sajjan Sharma Vs State of Bihar (January 7, 2011)
23.	Daya Nand Vs State of Haryana (January 7, 2011)
24.	Automotive Tyre Manufacturers Association Vs The Designated Authority & Ors. (January 7, 2011)
25.	M/S United Riceland Ltd. Vs State of Haryana & ANR. (January 7, 2011)
26.	Jt. C. I. T., Mumbai Vs M/s Rolta India Ltd. (January 7, 2011)
27.	Unni Menon Vs Union of India & Ors (January 7, 2011)
28.	State of Kerala & Ors. Vs. M.G. Presanna (January 7, 2011)
29.	M/S. Pullicar Mills Limited Vs V. Rangasamy & Ors. (January 10, 2011)
30.	Laxmi Bai Vs Union of India & ANR (January 10, 2011)
31.	State of U.P. & Ors. Vs Madhav Prasad Sharma (January 10, 2011)
32.	Girnar Traders Vs State of Maharashtra & Ors (January 11, 2011)
33.	Vikas Kumar Roorkewal Vs State of Uttarakhand and others (January 11, 2011)
34.	Manoj Yadav Vs Pushpa @ Kiran Yadav & Ors (January 11, 2011)
35.	State Bank Of India And Ors. Vs Bidyut Kumar Mitra And Ors. (January 11, 2011)
36.	Gayathri Womens Welfare Association VS Gowramma & Anr. (January 11, 2011)
37.	Indirabai & Ors. Vs Div.Manager, Uni.Insr.Co.Ltd. & Anr. (January 12, 2011)
38.	Trident India Ltd. Vs Cham Ice & Cold Storage & Ors. (January 12, 2011)
39.	Pushpa @ Leela & Ors. Vs Shakuntala & Ors. (January 12, 2011)
40.	State of Jharkhand & Ors. Vs.Pakur Jagran Manch & Ors. (January 12, 2011)
41.	Land Acquisition Officer-cum-RDO, Chevella Division Ranga Reddy District Vs. A. Ramachandra Reddy & Ors. (January 12, 2011)
42.	Iqbal Moosa Patel Vs State of Gujarat (January 12, 2011)
43.	Mahant Jawala Singh Chela of Mahant Bishan Singh (Dead) Through Legal Vs The Shiromani Gurdwara Prabhandhak Committee, Amritsar (January 12, 2011)
44.	Ghisalal Vs Dhapubai (Dead) by L.RS. and others. (January 12, 2011)
45.	Swaminathan & ANR. Vs. State of Tamil Nadu (January 12, 2011)
46.	M/S. Saraf Trading Corporation Etc. Vs State of Kerala (January 13, 2011)
47.	Arundhati Ashok Walavalkar Vs State of Maharashtra (January 13, 2011)
48.	P.C. Paulose, M/s. Sparkway Enterprises Vs Commissioner of Central Excise & Customs (January 13, 2011)
49.	M/s. Usha Rectifier Corpn. (I) Ltd.l [Presently known as M/s. Usha (I) Ltd.] Vs Commissioner of Central Excise, New Delhi (January 13, 2011)
50.	State of Rajasthan & Ors. Vs. Daya Lal & Ors. (January 13, 2011)
51.	B.S.Krishna Murthy & ANR. Vs B.S.Nagaraj & Ors. (January 14, 2011)
52.	Saroja Vs Santhil Kumar & Ors. (January 14, 2011)
53.	R.L. Kalathia & Co. Vs State Of Gujarat (January 14, 2011)
54.	Bansi Lal Vs State Of Haryana (January 14, 2011)
55.	Union Territory Administration, Chandigarh & Ors. Vs Mrs. Manju Mathur & ANR (January 14, 2011)
56.	State Of U.P. Vs Chhoteylal (January 14, 2011)
57.	TGN Kumar Vs State Of Kerala & Ors. (January 14, 2011)
58.	Medley Pharmaceuticals Ltd. Vs The Commissioner Of Central Excise & Customs, Daman (January 14, 2011)
59.	Morepen Laboratories Ltd. Vs Union of India (January 14, 2011)
60.	Custodian of Textiles Undertaking, Bombay Vs Hall & Anderson Ltd. & Ors (January 17, 2011)
61.	Oriental Insurance Co., Ltd. Vs Dhanbai Kanji Gadhvi & Ors. (January 17, 2011)
62.	Kalyan Kumar Gogoi Vs Ashutosh Agnihotri and Another (January 18, 2011)
63.	Offshore Holdings Pvt. Ltd. Vs Bangalore Development Authority & Ors. (January 18, 2011)
64.	Alamelu & ANR. VS State represented by Inspector of Police (January 18, 2011)
65.	Kishore Rungta Vs State of Rajasthan & Ors. (January 20, 2011)
66.	Rabindra Kumar Pal @ Dara Singh Vs Republic of India (January 21, 2011)
67.	Commissioner of Customs (Import) Vs Stone man Marble Industries & Ors. (January 21, 2011)
68.	Samittri Devi and another Vs Sampuran Singh and another (January 21, 2011)
69.	Kalyaneshwari Vs Union of India & Ors. (January 21, 2011)
70.	Kalyan Singh Chouhan Vs C.P. Joshi (January 24, 2011)
71.	Rameshbhai Chandubhai Rathod Vs.The State of Gujarat (January 24, 2011)
72.	Gurdial Singh & Ors. Vs. State of Punjab (January 24, 2011)
73.	Manjit Singh @ Mange, through its S.P.Om Prakash Shrivastava @ Babloo (January 25, 2011)
74.	Durbal Vs State of U.P. (January 25, 2011)
75.	M/S B.Fine Art Auctioneers Pvt. Ltd. & Ors. Vs C.B.I. & ANR. (January 25, 2011)
76.	Kanaka Rekha Naik Appellant Vs Manoj Kumar Pradhan & ANR (January 25, 2011)
77.	Hari Ram Vs Jyotiprasad & Anr. (January 27, 2011)
78.	Jiten Kumar Sahoo & Ors. Vs Chief General Manager Mahanadi Coalfields Ltd. & Ors. (January 27, 2011)
79.	The Administrator, Ranchi Municipal Corpn. Vs Rajnish Kumar & Ors. (January 27, 2011)
80.	Prafull Goradia Vs Union of India (January 28, 2011)
81.	Keshavadas Shridharao Savakar & Others Vs Assistant Commnr. & Land Acquisition Officer & Another (January 28, 2011)
82.	State through C.B.I Vs Mahender Singh Dahiya (January 28, 2011)
83.	Jagpal Singh & Ors. Vs State of Punjab & Ors. (January 28, 2011)
84.	Varghese K. Joseph Vs The Custodian & Ors. (January 31, 2011)
85.	National Council for Teacher Education and others Vs Shri Shyam Shiksha Prashikshan Sansthan and others etc. etc. (January 31, 2011)
86.	Krishnadevi Malchand Kamathia & Ors. Vs Bombay Environmental Action Group & Ors. (January 31, 2011)