Babu Lal & Ors. Vs. Gram Panchayat Derolijat & Ors.

[Interlocutory Application No. 3]

[Criminal Appeal No. 2529 of 2006]

The Interlocutory Application is dismissed.

.................J. [Harjit Singh Bedi]

.................J. [Chandramauli Kr. Prasad]

New Delhi

January 24, 2011.

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