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Supreme Court Judgments


Latest Supreme Court of India Judgments 2023

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FEBRUARY    2011

1. M. Nagabhushana Vs State of Karnataka & Others (February 01, 2011)
2. B.A. Umesh Vs. Regr. Gen. High Court of Karnataka (February 01, 2011)
3. Kolla Veera Raghav Rao Vs Gorantla Venkateswara Rao & ANR. (February 02, 2011)
4. Shaik Imambi Vs Special Deputy Collector (Land Acquisition), Telegu Ganga Project (February 02, 2011)
5. Dav College Managing Committee Vs Surender Rana & ANR. (February 02, 2011)
6. Smt. Mona Panwar Vs The Hon'ble High Court of Judicature at Allahabad through its Registrar and others (February 02, 2011)
7. Chairman, Bhartia Education Society & ANR. Vs. State of Himachal Pradesh & Org (February 02, 2011)
8. Joydeep Mukharjee Vs State of West Bengal & Ors. (February 03, 2011)
9. Arup Bhuyan Vs State of Assam (February 03, 2011)
10. Jagga Singh & ANR. Vs State of Punjab (February 03, 2011)
11. Wakkar & ANR. Vs The State of U.P. (February 03, 2011)
12. Indian Oil Corporation Ltd. Vs. M/s. SPS Engineering Ltd. (February 03, 2011)
13. Gian Kaur Vs Raghubir Singh (February 03, 2011)
14. Amerika Rai & Ors. Vs State of Bihar (February 03, 2011)
15. Keesari Madhav Reddy Vs State of A.P. (February 04, 2011)
16. Chairman and M.D. Indian Overseas Bank & Ors. Vs Tribhuwan Nath Srivastava (February 04, 2011)
17. Narinder Kaur Vs Punjab & Haryana High Court & Ors. (February 04, 2011)
18. State of West Bengal and others Versus Prafulla Churan Law and others (February 04, 2011)
19. M/S Sbec Sugar Limited & ANR. Vs Union of India & Ors. (February 07, 2011)
20. Kanaiyalal Lalchand Sachdev & Ors. Vs State of Maharashtra & Ors. (February 07, 2011)
21. Sesa Industries Ltd. Vs Krishna H. Bajaj & Ors. (February 07, 2011)
22. Bachni Devi & Anr. Vs State of Haryana Through Secretary, Home Department (February 08, 2011)
23. Harshendra Kumar D Vs Rebatilata Koley Etc. (February 08, 2011)
24. RBF Rig Corporation, Mumbai Vs The Commissioner of Customs (Imports), Mumbai (February 08, 2011)
25. R.S. Mishra Vs State of Orissa & Ors (February 08, 2011)
26. Parimal Vs Veena @ Bharti (February 08, 2011)
27. Vinod Kumar Thareja Vs. M/s Alpha Construction & Ors. (February 08, 2011)
28. State of Punjab Vs Amarjit Singh & ANR. (February 08, 2011)
29. State of Orissa & Ors. Vs Saroj Kumar Jena (February 09, 2011)
30. State of Orissa & ANR. Vs Mamata Mohanty (February 09, 2011)
31. Pramod Buildings & Developers (P) Ltd. Vs. Shanta Chopra (February 09, 2011)
32. Sri Indra Das Vs State of Assam (February 10, 2011)
33. The Commissioner of Central Excise Visakhapatnam Vs M/s. Mehta & Co. (February 10, 2011)
34. Pawan Pratap Singh & Ors. Vs. Reevan Singh & Ors. (February 10, 2011)
35. V.S. Achuthanandan Vs R. Balakrishna Pillai & Ors. (February 10, 2011)
36. Ravinder Raj Vs M/S. Competent Motors Co. Pvt. Ltd. & ANR (February 10, 2011)
37. Senior Law Manager, Indian Oil Corporation Ltd. and ANR. Vs Guru Shakti Singh and ANR. (February 11, 2011)
38. Neha Arun Jugadar & ANR. Vs Kumari Palak Diwan Ji (February 14, 2011)
39. S.K.M. Haider Vs Union of India & Ors. (February 14, 2011)
40. Budhadev Karmaskar Vs State of West Bengal (February 14, 2011)
41. Zafruddin Khan Vs. Aligarh Muslim University & Ors. (February 14, 2011)
42. Union of India & ANR. Vs J. Jason Joseph (February 14, 2011)
43. U.P. State Textile Corpn. Ltd. Vs. Suresh Kumar (February 14, 2011)
44. Sheo Shankar Singh Vs State of Jharkhand & ANR. (February 15, 2011)
45. Surendra Koli Vs State of U.P. Ors. (February 15, 2011)
46. State of Haryana & Others Vs Praduman Singh (D) By LRS. (February 15, 2011)
47. Bharat Sanchar Nigam Limited Vs Ghanshyam Dass & Ors. (February 17, 2011)
48. P.S. Somanathan and Ors. Vs District Insurance Officer and ANR. (February 17, 2011)
49. Sharadbhai Jivanlal Vaniya Vs State of Gujarat (February 17, 2011)
50. Union of India Vs Giani (February 17, 2011)
51. Union of India & Ors. Vs Nripen Sarma (February 17, 2011)
52. Electronics Corporation of India Ltd. Vs Union of India & Ors. (February 17, 2011)
53. Meghwal Samaj Shiksha Samiti Vs. Lakh Singh & Ors (February 17, 2011)
54. State of Uttarakhand and Others Vs Harpal Singh Rawat (February 17, 2011)
55. M/s. A. P. S. Kushwaha (SSI Unit) Vs. Municipal Corporation, Gwalior and others (February 17, 2011)
56. Gurjinder Singh Vs State of Punjab (February 18, 2011)
57. Commissioner of Customs Vs Sayed Ali & ANR. (February 18, 2011)
58. Aruna Ramchandra Shanbaug Vs Union of India & Ors. (February 18, 2011)
59. United India Insurance Co. Ltd. Vs K. M. Poonam & Ors. (February 18, 2011)
60. Chowdhury Navin Hemabhai & Ors. Vs The State of Gujarat & Ors. (February 18, 2011)
61. Sri. K.R. Madhusudhan & Ors. Vs The Administrative Officer & ANR. (February 18, 2011)
62. Pragati Mahila Mandal, Nanded Vs Municipal Council, Nanded & Ors. (February 18, 2011)
63. Ravi Vs Badrinarayan & Ors. (February 18, 2011)
64. Radheshyam Kejriwal Vs State of West Bengal & ANR. (February 18, 2011)
65. Sudhir Kumar Consul Vs Allahabad Bank (February 21, 2011)
66. Ram Narayan Tiwari Vs Union of India & Ors. (February 21, 2011)
67. State of Haryana & Others Vs M/s. Mahabir Vegetable Oils Pvt. Ltd (February 21, 2011)
68. M/s Hussnain International Vs Union of India & Ors. (February 21, 2011)
69. Union of India & Ors. Vs M/s. Ind-Swift Laboratories Ltd. (February 21, 2011)
70. M/S.Uttam Industries Vs Commnr. of Central Excise Haryana (February 21, 2011)
71. Ramesh Vs State of Rajasthan (February 22, 2011)
72. Baldev Singh & Ors. Vs State of Punjab (February 22, 2011)
73. CBI Vs. Mustafa Ahmad Dossa (February 22, 2011)
74. State Bank of Travancore Vs M/S Kingston Computers (I) P. Ltd. (February 22, 2011)
75. Kokkanda B. Poondacha and Others Vs K.D. Ganapathi and another (February 22, 2011)
76. Vishnu Agarwal Vs State of U.P. & ANR (February 23, 2011)
77. Haryana State Warehousing Corporation Vs. Jagat Ram & ANR (February 23, 2011)
78. Brij Pal Bhargava & Ors. Vs State of U.P. & Ors. (February 23, 2011)
79. Tatipamula Naga Raju Vs Pattem Padmavathi (February 23, 2011)
80. Narayan Dutt & others Vs -State of Punjab & another (February 24, 2011)
81. Lanka Venkateswarlu (D) by LRS. VS State of A.P. & Ors (February 24, 2011)
82. Md.Sukur Ali Vs State of Assam (February 24, 2011)
83. Ashok Tshering Bhutia Vs State of Sikkim (February 24, 2011)
84. Jarnail Singh Vs State of Punjab (February 25, 2011)
85. M/S. Mustan Taherbhai Vs Commnr. of Central Excise & Customs (February 28, 2011)
86. The State of Maharashtra & Ors. Vs M/s. Ark Builders Pvt. Ltd. (February 28, 2011)
87. Ranu Hazarika & Ors. Vs State of Assam & Ors (February 28, 2011)




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