United India
Insurance Co. Ltd. Vs K. M. Poonam & Ors
Date: 18/02/2011
These Petitions were
called on for JUDGMENT today. For Petitioner(s)
Mr. A.K. De, Adv.
Mr. Keshab Upadhyay,
Adv.
Mr. Debasis Misra,
Adv.-on-record.
For Respondent(s)
UPON hearing counsel
the Court made the following
O R D E R
Hon'ble Mr. Justice
Altamas Kabir pronounced the judgment of the Bench comprising His Lordship and
Hon'ble Mr. Justice Cyriac Joseph. Leave granted. The appeals are disposed of in
terms of the signed judgment. The parties shall bear their own costs.
(Anita
Malhotra)
(Juginder
Kaur)
Sr.P.A.
Court
Master
[Signed
Reportable Judgment is placed on the file]
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