B.S. Ramachandran Vs. Rukmani Bai & Ors.

[IA No.3 in Civil Appeal No. 5744 of 2007]

Application allowed.

The Civil Appeal is dismissed as withdrawn.

..............J. [Harjit Singh Bedi]

..............J. [Chandramauli Kr. Prasad]

New Delhi

February 22, 2011.

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