Konduru Dayakarreddy and Ors. Vs. State of AP

[Crlmp Nos.17982-17983/2011 in Criminal Appeal Nos.1102-1103 of 2011]

[Crlmp Nos.17986-17987/2011 in CRL.A.Nos.1100-1101/2011 CRL. M.P. Nos.17984-17985/2011]

[In Crl.A.Nos.1093-1094/2011]

O R D E R

The request for recalling the order passed by this Court on 18th July, 2011 is rejected for the present. The Criminal Miscellaneous Petitions are disposed of accordingly.

.......................J. (H.L. DATTU)

.......................J. (CHANDRAMAULI KR. PRASAD)

NEW DELHI;

DECEMBER 07, 2011

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