Siddhu Matriculation
Hr. Secondary School Vs. K. Shyam Sunder & Ors
O R D E R
All the Civil appeals
are disposed of in terms of our judgment delivered today in Civil Appeal Nos. 6015-6027
of 2011 (State of Tamil Nadu & Ors. v. K. Shyam Sunder & Ors.).
All other applications,
if any, filed in these appeals/connected matters also stand disposed of. We do not
think it appropriate to entertain the contempt petitions. Thus, the same stand
dismissed.
.............................J.
(J.M. PANCHAL)
.............................J.
(DEEPAK VERMA)
.............................J.
(Dr. B.S. CHAUHAN)
New
Delhi,
August
9, 2011
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