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APRIL 2011
101.
U.P. Avas Evam Vikas Parishad Vs.Sheo Narain Kushwaha & Ors. (April 25, 2011)
102.
Consumer Online Foundation Etc., Vs Union of India & Ors. Etc. (April 26, 2011)
103.
Banda Development Authority, Banda Vs Moti Lal Agarwal and others (April 26, 2011)
104.
Urviben Chiragbhai Sheth Vs. Vijaybhai Shambhubhai Joranputra & Ors. (April 26, 2011)
105.
M/s. Bansal Wire Industries Ltd. & ANR Vs. State of U.P. & Ors (April 26, 2011)
106.
Mritunjoy Sett (D) By LRS. VersusJadunath Basak (D) By LRS. (April 26, 2011)
107.
Zahoor & Ors. Vs. State of U.P., (April 26, 2011)
108.
Kanwarjit Singh Kakkar Vs. State of Punjab & ANR. (April 28, 2011)
109.
M/s. J.G.Engineers Pvt. Ltd. Vs. Union of India & ANR. (April 28, 2011)
110.
A.C. Muthiah Vs. Board of Control for Cricket in India and another (April 28, 2011)
111.
Buddhu Singh Vs. State of Bihar (Now Jharkhand) (April 28, 2011)
112.
Agricultural Market Committee A.P. etc. Vs. M/S M.K. Exports, A.P. etc (April 29, 2011)
113.
Ritesh Saxena & ANR. Vs. Kirti Srivastava (April 29, 2011)
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