Follow @SCJudgments
Login :
Advocate
|
Client
Supreme Court Judgments
Subscribe
JAN TO JUNE
JULY TO DEC
Sub Menu contents
SEPTEMBER 2010
1.
Myladimmal Surendran & Ors. Vs. State of Kerala [2010] INSC 698 (1 September 2010)
2.
Pillayar P.K.V.K.N.Trust Thru Ramanathan Vs. Karpaga N.N.U.S Rep.By Secretary & Ors. [2010] INSC 699 (1 September 2010)
3.
Ramesh Gobindram (Dead) Through Lrs. Vs. Sugra Humayun Mirza Wakf [2010] INSC 700 (1 September 2010)
4.
Santokh Singh & ANR. Vs. State of Punjab [2010] INSC 701 (1 September 2010)
5.
Balasubramanian Vs. State Tr.Insp.Of Police [2010] INSC 702 (6 September 2010)
6.
Kalabharati Advertising Vs. Hemant Vimalnath Narichania & Ors. [2010] INSC 703 (6 September 2010)
7.
Rafeeqan (Dead) By Lrs. Vs. Hussan Bano [2010] INSC 704 (6 September 2010)
8.
Chandra Vs. M.Thangmuthu & ANR. [2010] INSC 705 (7 September 2010)
9.
K.K. Poonacha Vs. State of Karnataka & Ors [2010] INSC 706 (7 September 2010)
10.
M/S. India Meters Ltd. Vs. State of Tamil Nadu [2010] INSC 707 (7 September 2010)
11.
Main Pal Vs. State of Haryana [2010] INSC 708 (7 September 2010)
12.
Mamtaj Bi Bapusab Nadaf & Ors. Vs. United India Insurance Co. & Ors. [2010] INSC 709 (7 September 2010)
13.
Palraj Vs. Div.Controller,Nekrtc [2010] INSC 710 (7 September 2010)
14.
Punjab National Bank & Ors. Vs. K.K.Verma [2010] INSC 711 (7 September 2010)
15.
State of Haryana Vs. Satish Kumar Mittal & ANR. [2010] INSC 712 (7 September 2010)
16.
Swami Nath Vs. Nirmal Singh [2010] INSC 713 (7 September 2010)
17.
Dharmarth Trust J&K Jammu & Ors. Vs. Dinesh Chander Nanda [2010] INSC 714 (8 September 2010)
18.
M/S Kranti Asso. Pvt. Ltd. & ANR. Vs. Masood Ahmed Khan & Ors. [2010] INSC 715 (8 September 2010)
19.
Manjappa Vs. State of Karnataka [2010] INSC 716 (8 September 2010)
20.
Nand Kishore Gupta & Ors. Vs. State of U.P.& Ors. [2010] INSC 717 (8 September 2010)
21.
Nand Kishore Ojha Vs. Anjani Kumar Singh [2010] INSC 718 (8 September 2010)
22.
Maya Devi (D) By Lrs. Vs. Raj Kumari Batra (D) By Lrs. & Ors. [2010] INSC 800 (8 September 2010)
23.
Ajanta Pharma Limited Vs. Commr.Of I.T-9,Mumbai [2010] INSC 719 (9 September 2010)
24.
Competition Commission of India Vs. Steel Authority of India & ANR. [2010] INSC 720 (9 September 2010)
25.
Dharampal Singh Vs. State of Punjab [2010] INSC 721 (9 September 2010)
26.
Ge India Technology Cen.P.Ltd. Vs. Commr.Of I.T.& ANR. [2010] INSC 722 (9 September 2010)
27.
Glanrock Estate (P) Ltd. Vs. The State of Tamil Nadu [2010] INSC 723 (9 September 2010)
28.
M/S. Techno Shares & Stocks Ltd. Vs. Commissioner of Income Tax-Iv [2010] INSC 724 (9 September 2010)
29.
Nagbhai Najbhai Khackar Vs. State of Gujarat [2010] INSC 725 (9 September 2010)
30.
Syed Ashwaq Ahmed Vs. Jt.Secretary & Chief Passport Ofr.& ANR. [2010] INSC 726 (9 September 2010)
31.
Uma Shankar Singh Vs. State of Bihar & ANR. [2010] INSC 727 (9 September 2010)
32.
Abu Salem Abdul Qayoom Ansari Vs. State of Maharashtra & ANR [2010] INSC 728 (10 September 2010)
33.
Ch. Narayana Rao Vs. Union of India & Ors. [2010] INSC 729 (10 September 2010)
34.
Commissioner of Sales Tax U.P., Lucknow Vs. M/S. Sanjiv Fabrics [2010] INSC 730 (10 September 2010)
35.
Davinder Singh & Ors. Vs. State of Punjab & Ors. [2010] INSC 731 (10 September 2010)
36.
N.O.I.D.A. Vs. Army Welfare Housing Organisation & Ors. [2010] INSC 732 (10 September 2010)
37.
Pyare Mohan Lal Vs. State of Jharkhand & Ors. [2010] INSC 733 (10 September 2010)
38.
Union of India & Ors. Vs. Hari Singh [2010] INSC 734 (10 September 2010)
39.
Ashok Pal Singh & Ors. Vs. U.P. Judicial Services Asson. & Ors. [2010] INSC 735 (13 September 2010)
40.
Sangappa Sanganabasappa M. & Ors. Vs. State of Karnataka And Ors. [2010] INSC 736 (13 September 2010)
41.
Snndur Manganese & Iron Ores Ltd. Vs. State of Karnataka & Ors. [2010] INSC 737 (13 September 2010)
42.
Sunita Jha Vs. State of Jharkhand & ANR. [2010] INSC 738 (13 September 2010)
43.
Abdul Sayeed Vs. State of M.P. [2010] INSC 739 (14 September 2010)
44.
Gaddam Ramakrishnareddy & Ors. Vs. Gaddam Rami Reddy & ANR. [2010] INSC 740 (14 September 2010)
45.
Rama Devi Vs. State of Bihar & Ors. [2010] INSC 741 (14 September 2010)
46.
Shyamrao Maroti Korwate Vs. Deepak Kisanrao Tekam [2010] INSC 742 (14 September 2010)
47.
State of Karnataka Vs. Azad Coach Builders Pvt. Ltd. & ANR. [2010] INSC 743 (14 September 2010)
48.
Subhan Rao & ANR. Vs. Parvathi Bai & Ors. [2010] INSC 744 (14 September 2010)
49.
M/S Coal India Limited & Ors. Vs. Coal Consumers Association & Ors. [2010] INSC 745 (15 September 2010)
50.
Pralhad & Ors. Vs. State of Maharashtra & ANR. [2010] INSC 746 (15 September 2010)
51.
Sri Sambhu Das @ Bijoy Das & ANR. Vs. State of Assam [2010] INSC 747 (15 September 2010)
52.
M/S Sushila Chemicals P.Ltd.& ANR. Vs. Bharat Coking Coal Ltd.& Ors. [2010] INSC 801 (15 September 2010)
53.
State of U.P.& Ors. Vs. Neeraj Chaubey & Ors. [2010] INSC 748 (16 September 2010)
54.
Sunder Singh Vs. State of Uttaranchal [2010] INSC 749 (16 September 2010)
55.
Surendra Pal & Ors. Vs. State of U.P. & ANR. [2010] INSC 750 (16 September 2010)
56.
V. Ranganathan Vs. N. Baskaran & Ors. [2010] INSC 751 (16 September 2010)
57.
Rajesh Kagra & Ors. Vs. State of M.P.& Ors. [2010] INSC 752 (17 September 2010)
58.
Indure Ltd. & ANR. Vs. Commercial Tax Officer & Ors. [2010] INSC 753 (20 September 2010)
59.
Ranjeet Singh @ Dara Vs. State of M.P. [2010] INSC 754 (20 September 2010)
60.
Sajjan Kumar Vs. C.B.I. [2010] INSC 755 (20 September 2010)
61.
Shyamalika Das Vs. Gen.Manager,Gridco & ANR [2010] INSC 802 (20 September 2010)
62.
Jaipur Development Authority Vs. Mahesh Sharma & ANR. [2010] INSC 756 (21 September 2010)
63.
L.M.L. Ltd. Vs. Commnr. of Customs [2010] INSC 757 (21 September 2010)
64.
P. Rajan Sandhi Vs. Union of India & ANR. [2010] INSC 758 (21 September 2010)
65.
Rajesh Kohli Vs. High Court of J.&K. & ANR. [2010] INSC 759 (21 September 2010)
66.
Ritesh Tewari & ANR. Vs. State of U.P.& Ors. [2010] INSC 760 (21 September 2010)
67.
U.P. Avas Evam Vikas Parishad Vs. Ram Chandra Agarwal & Ors. [2010] INSC 761 (21 September 2010)
68.
Villayati Ram Mittal P.Ltd. Vs. Union of India & ANR. [2010] INSC 762 (21 September 2010)
69.
Arihant Coal Sales (I) Pvt.Ltd. Vs. Eta Star International Llc [2010] INSC 803 (21 September 2010)
70.
Chandigrah Housing Board Vs. Avtar Singh & Ors. [2010] INSC 763 (22 September 2010)
71.
Md. Nooman & Ors. Vs. Md. Jabed Alam & Ors. [2010] INSC 764 (22 September 2010)
72.
Mumbai International Airport P.Ltd. Vs. M/S Golden Chariot Airport & ANR. [2010] INSC 765 (22 September 2010)
73.
Pal @ Palla Vs. State of Uttar Pradesh [2010] INSC 766 (22 September 2010)
74.
Raghbinder Singh Vs. Bant Kaur & Ors. [2010] INSC 767 (22 September 2010)
75.
Sanjeeta Das Vs. Tapan Kumar Moahnty [2010] INSC 768 (22 September 2010)
76.
Hirabai & Ors. Vs. L.A.O. Cum Asst. Commnr. [2010] INSC 769 (23 September 2010)
77.
Jai Singh & Ors. Vs. M.C.D. & ANR. [2010] INSC 770 (23 September 2010)
78.
M/S. Jay Vee Rice & General Mills Vs. State of Haryana & Ors. [2010] INSC 771 (23 September 2010)
79.
Mumbai International Airport P.Ltd. Vs. M/S Golden Chariot Airport & ANR. [2010] INSC 772 (23 September 2010)
80.
State of Punjab & ANR. Vs. Suresh Kumar Sharma [2010] INSC 773 (23 September 2010)
81.
V. Ayyanna Vs. Govt. of A.P. & Ors. [2010] INSC 774 (23 September 2010)
82.
B.V.Nagesh & ANR. Vs. H.V.Sreenivasa Murthy [2010] INSC 775 (24 September 2010)
83.
Commr.Of Central Excise, Visakhapatnam Vs. M/S.Ncc Blue Water Products Ltd. [2010] INSC 776 (24 September 2010)
84.
Department of Telecommunications Vs. Gujarat Coop.Milk Mkting. Federation Ltd [2010] INSC 777 (24 September 2010)
85.
V.P. Shrivastava Vs. Indian Explosives Ltd. & Ors. [2010] INSC 778 (24 September 2010)
86.
M/S.New Gramin Milk Coop.Society Ltd. Vs. Delhi Milk Scheme [2010] INSC 804 (24 September 2010)
87.
Ganpat Vs. State of Haryana & Ors. [2010] INSC 779 (27 September 2010)
88.
Mahender Singh Vs. Union of India [2010] INSC 780 (27 September 2010)
89.
Paramjeet Singh @ Pamma Vs. State of Uttarakhand [2010] INSC 781 (27 September 2010)
90.
Pebam Ningol Mikoi Devi Vs. State of Manipur And Ors. [2010] INSC 782 (27 September 2010)
91.
A.P.State Trading Corp.Ltd. Vs. M/S G.V.Malla Reddy & Co. [2010] INSC 805 (27 September 2010)
92.
Alka Gupta Vs. Narender Kumar Gupta [2010] INSC 806 (27 September 2010)
93.
Mohd.Yunus Khan Vs. State of U.P.& Ors. [2010] INSC 783 (28 September 2010)
94.
Amarjit Singh & Ors. Vs. State of Punjab & Ors. [2010] INSC 807 (29 September 2010)
95.
Arvind Kumar Mishra Vs. New India Assurance Co. Ltd. & ANR. [2010] INSC 808 (29 September 2010)
96.
K. Manorama Vs. Union of India & Ors. [2010] INSC 809 (29 September 2010)
97.
State of H.P. & ANR Vs. Siri Dutt(Dead) By Lrs. & Ors. [2010] INSC 810 (29 September 2010)
98.
Union of India & Ors. Vs. Narinderjit Singh Sindhu [2010] INSC 811 (29 September 2010)
99.
A.P. Housing Board Vs. K. Manohar Reddy & Ors. [2010] INSC 812 (30 September 2010)
100.
Bimla Devi Vs. State of H.P. & Ors. [2010] INSC 813 (30 September 2010)
101.
Iyasamy & ANR. Vs. Spl. Tahsildar, Land Acquisition [2010] INSC 814 (30 September 2010)
102.
R.D.Gardi Medical College & ANR.Etc. Vs. State of M.P.& Ors. [2010] INSC 815 (30 September 2010)
103.
State of Assam Vs. Union of India & Ors. Etc [2010] INSC 816 (30 September 2010)
Tweet
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
powered and driven by
neosys