NOVEMBER    2010
1.	Pankajakshi (dead) through LRS & Others Vs Chandrika & Others (November 8, 2010)
2.	Ramjas Foundation and another Vs Union of India and others (November 9, 2010)
3.	Jammu & Kashmir National Panthers Party Vs The Union of India and others (November 9, 2010)
4.	Infosys Technologies Ltd. Vs. Jupiter Infosys Ltd. & ANR (November 9, 2010)
5.	Shakti Devi Vs. New India Insurance Co. Ltd. & ANR. (November 9, 2010)
6.	Amicus Curiae Vs.Prashant Bhushan & ANR. (November 9, 2010)
7.	Monica Bedi Vs State of Andhra Pradesh (November 9, 2010)
8.	Om Pal Singh VS State of Uttar Pradesj (November 9, 2010)
9.	Malayalam Plantations Ltd. Vs State of Kerala & ANR. (November 9, 2010)
10.	Corp. Mithilesh Kumar @ Mithilesh Singh Vs Union of India & Ors. (November 9, 2010)
11.	Maharashtra Land Development Corporation & Ors. Vs. State of Maharashtra & ANR. (November 11, 2010)
12.	Prabhakar Raghunath Patil & Ors. Vs State of Maharashtra (November 11, 2010)
13.	Kodanda Rami Reddy Vs. State of A.P. & Ors. (November 11, 2010)
14.	S.D. Joshi & Ors. Vs. High Court of Judicature at Bombay & Ors. (November 11, 2010)
15.	Dr. Sunil Kumar Sambhudayal Gupta & Ors. Vs State of Maharashtra (November 11, 2010)
16.	Aurangabad Electricals Ltd. Vs. Commissioner of Central Excise & Customs (November 12, 2010)
17.	The Commissioner of Central Excise, Aurangabad Vs M/s Bajaj Auto Ltd., Waluj, Aurangabad, through its Vice President (November 12, 2010) (Materials) and Ors.
18.	In re: Mehar Singh Saini, Chairman, HPSC & Ors. (November 12, 2010)
19.	Bhim Uttam Ghosh Vs State of West Bengal (November 12, 2010)
20.	Indian Oil Corporation Ltd. & Ors. Vs Subrata Borah Chowlek Etc. (November 12, 2010)
21.	Pushpa Vanti Petitioner Vs Union of India & others (November 15, 2010)
22.	Amar Singh Vs. Union of India (November 15, 2010)
23.	Ishwar Nagar Co-Op. Housing Building Society Vs Parma Nand Sharma and Ors (November 15, 2010)
24.	Transport & Dock Workers Union & Ors. Vs Mumbai Port Trust & ANR. (November 15, 2010)
25.	Alva Aluminum Ltd. Bangkok Vs Gabriel India Limited (November 16, 2010)
26.	M/S. Techno Globe Vs State of Tamil Nadu & Ors. (November 16, 2010)
27.	Pepsi Co., India Holdings Pvt. Ltd. Vs Food Inspector & ANR. (November 18, 2010)
28.	The Special Deputy Collector Land Acquisition C.M.D.A. Vs. J. Sivaprakasam & Ors. (November 18, 2010)
29.	Commissioner of Central Excise, New Delhi Vs M/S Hari Chand Shri Gopal & Others Etc. (November 18, 2010)
30.	Ambulance Access Foundation India & ANR. Vs The Union of India and others (November 18, 2010)
31.	Atluri Brahmanandam (D) THR. LRS. Vs Anne Sai Bapuji (November 18, 2010)
32.	M/s Nava Bharat Ferro Alloys Ltd. Vs Transmission Corporation of A.P. Ltd. and ANR. (November 18, 2010)
33.	Ludina Pavanakumari Vs Thankamma John (Dead) by LRS. & Ors. (November 18, 2010)
34.	Mohd. Ameeruddin & ANR. Vs United India Insurance Co. Ltd. & ANR. (November 18, 2010)
35.	Remdeo Chauhan @ Rajnath Chauhan Vs Bani Kant Das & Others (November 19, 2010)
36.	Nadirsha Shapurji Patel (D) by LRS. & Ors. Vs Deputy Collector & La & ANR. (November 19, 2010)
37.	Jitendra Singh @ Babboo Singh & ANR. Vs State of Uttar Pradesh (November 19, 2010)
38.	Saygo Bai Vs Chueeru Bajrangi (November 19, 2010)
39.	Nahar Singh Yadav & ANR. Vs Union of India & Ors. (November 19, 2010)
40.	Raj Transport Co. Pvt. Ltd., Amritsar Vs State Transp. Appellate Tribunal Punjab. & Ors. (November 19, 2010)
41.	Union of India & Ors Vs A.S. Pillai & Ors. (November 19, 2010)
42.	DLF Universal Ltd. & ANR. Vs Director, T. & C. Planning Haryana & Ors. (November 19, 2010)
43.	Chandrabhan Jain Vs Badamibai & Ors. (November 21, 2010)
44.	M/s. Xerox India Ltd. Vs Commissioner of Customs, Mumbai (November 22, 2010)
45.	Govind Singh Vs Harchand Kaur (November 22, 2010)
46.	The High Court of Punjab & Haryana at Chandigarh) Rajbir @ Raju & ANR Vs State of Haryana (November 22, 2010)
47.	M/s J.P. Builders & ANR Vs A. Ramadas Rao & ANR (November 22, 2010)
48.	Board of Wakf, West Bengal Vs Anis Fatma Begum & ANR (November 23, 2010)
49.	Manoj Yadav Vs Pushpa @ Kiran Yadav (November 23, 2010)
50.	Harbhajan Singh Vs State of Himachal Pradesh & Ors. (November 23, 2010)
51.	Gian Singh Vs State of Punjab & ANR (November 23, 2010)
52.	Tassadiq Hussain Vs Mohd. Rashid Qureshi & Ors. (November 23, 2010)
53.	Bhagwan Budha Prathmik Technical Training College Nirmali Vs The State of Bihar & Others (November 23, 2010)
54.	C.N. Anantharam Vs M/S Fiat India Ltd. & Ors. Etc (November 24, 2010)
55.	Indian Institute of Technology Kanpur Vs Raja Ram Verma & Others (November 24, 2010)
56.	D.M. Belgamvala Applicant Vs M/s Tamil Nadu Real Estates (P) Ltd. (November 24, 2010)
57.	Ram Chandra Bhagat Vs State of Jharkhand (November 24, 2010)
58.	Daya Shankar Yadav Vs.Union of India & Ors (November 24, 2010)
59.	Sarup Singh & ANR. Vs Union of India & ANR. (November 25, 2010)
60.	C.M. Sharma Vs State of A.P. Th. I.P. (November 25, 2010)
61.	Himachal Pradesh Housing and Urban Development Authority Vs Universal Estate and another (November 25, 2010)
62.	Gopal Swaroop Vs Krishna Murari Mangal & Ors. (November 25, 2010)
63.	Raja Khan Vs U.P. Sunni Central Waqf Board & ANR (November 26, 2010)
64.	Supreme Court of India Vs Chandra Agrawal (November 26, 2010)
65.	Commissioner, Central Excise, Chandigarh Vs M/s. Kwality Ice Cream Co. (November 26, 2010)
66.	Chirra Shivraj Vs State of Andhra Pradesh (November 26, 2010)
67.	Shibani Basu Vs Sandip Ray (November 26, 2010)
68.	B.S.N.L. Vs Reliance Communication Ltd. (November 29, 2010)
69.	M/S. Nicholas Piramal India Ltd Vs Commissioner of Central Excise, Mumbai (November 29, 2010)
70.	Ramala Sahkari Chini Mills Ltd., U.P. Vs Commissioner Central Excise, Meerut-I (November 29, 2010)
71.	Amar Chakravarty & Ors. Vs Maruti Suzuki India Ltd. (November 29, 2010)
72.	Arun Lal & Ors. Vs Union of India & Ors. (November 30, 2010)
73.	Bharat Steel Tubes Limited Vs IFCI Limited Respondent (November 30, 2010)
74.	Dr. Ashish Ranjan Vs Dr. Anupama Tandon & ANR (November 30, 2010)
75.	Special Land Acquisition Officer, Mysore Urban Development Authority Vs Sakamma (November 30, 2010)