Follow @SCJudgments
Login :
Advocate
|
Client
Supreme Court Judgments
Subscribe
JAN TO JUNE
JULY TO DEC
Sub Menu contents
MAY 2010
1.
CBI Vs. Hopeson Ningshen & Ors. [2010] INSC 332 (3 May 2010)
2.
Damodar S.Prabhu Vs. Sayed Babalal H. [2010] INSC 333 (3 May 2010)
3.
Eureka Firbes Limited Vs. Allahabad Bank & Ors. [2010] INSC 334 (3 May 2010)
4.
Jenany J.R. Vs. S.Rajeevan & Ors. [2010] INSC 335 (3 May 2010)
5.
M/S. M.R.F. Ltd. Vs. Manohar Parrikar & Ors. [2010] INSC 336 (3 May 2010)
6.
North Delhi Power Ltd. Vs. Govt. of N.C.T. & Ors. [2010] INSC 337 (3 May 2010)
7.
Mr. N.Rajanna & Ors. Vs. State of Karnataka & Ors. [2010] INSC 338 (4 May 2010)
8.
Naresh K. Aggarwala & Co. Vs. Canbank Financial Services Ltd. & ANR. [2010] INSC 339 (5 May 2010)
9.
Selvi & Ors. Vs. State of Karnataka & ANR. [2010] INSC 340 (5 May 2010)
10.
Anirudh Singh Katoch Vs. Union of India & Ors. [2010] INSC 350 (5 May 2010)
11.
Bondu Ramaswamy & Ors. Vs. Bangalore Development Authority & Ors. [2010] INSC 351 (5 May 2010)
12.
Devender Kumar & ANR Etc. Vs. State of Haryana & Ors. Etc. [2010] INSC 352 (5 May 2010)
13.
Munnawar & Ors. Vs. State of U.P. [2010] INSC 353 (5 May 2010)
14.
R.S.R.T.C. & Ors. Vs. Deen Dayal Sharma [2010] INSC 354 (5 May 2010)
15.
State of Orissa Vs. State of Andhra Pradesh [2010] INSC 355 (5 May 2010)
16.
Sansar Chand Vs. Swami Vivekanand Adarsh Vidha Mandir [2010] INSC 401 (5 May 2010)
17.
Amrit Lal Kapoor & ANR. Vs. Kusum Lata Kapoor & Ors. [2010] INSC 356 (6 May 2010)
18.
Atla Sidda Reddy Vs. Busi Subba Reddy & Ors. [2010] INSC 357 (6 May 2010)
19.
Bhim Singh Vs. U.O.I & Ors [2010] INSC 358 (6 May 2010)
20.
Chairman, All Railway Rec. Board & ANR. Vs. K. Shyam Kumar & Ors. [2010] INSC 359 (6 May 2010)
21.
Kallakurichi Taluk Co-Op.Hng.Sty.Ltd. Vs. M.Maria Soosai & Ors. [2010] INSC 360 (6 May 2010)
22.
Madras Cements Ltd., Vs. Commr.Of Central Excise [2010] INSC 361 (6 May 2010)
23.
Md. Ashif & Ors. Vs. State of Bihar & Ors. [2010] INSC 362 (6 May 2010)
24.
South Bengal State Transport Corp. Vs. Ashok Kumar Ghosh & Ors. [2010] INSC 363 (6 May 2010)
25.
United India Insurance Company Ltd. Vs. Kantika Colour Lab & Ors. [2010] INSC 364 (6 May 2010)
26.
Hari Ram Vs. State of Uttarakhand [2010] INSC 402 (6 May 2010)
27.
A.K.Behera Vs. Union of India & ANR. [2010] INSC 412 (6 May 2010)
28.
B.P. Singhal Vs. Union of India & ANR. [2010] INSC 365 (7 May 2010)
29.
Eknath Ganpat Aher & Ors. Vs. State of Maharashtra & Ors. [2010] INSC 366 (7 May 2010)
30.
Harish Maganlal Baijal Vs. State of Maharashtra & Ors. [2010] INSC 367 (7 May 2010)
31.
Incable Net(Andhra) Limited & Ors. Vs. Ap Aksh Broadband Ltd.& Ors. [2010] INSC 368 (7 May 2010)
32.
Jt.Commr.Of Income Tax,Surat Vs. Saheli Leasing & Industries Ltd. [2010] INSC 369 (7 May 2010)
33.
Kanpur Elect.Supply Co.Ltd.& ANR. Vs. M/S L.M.L.Limited & Ors. [2010] INSC 370 (7 May 2010)
34.
M/S Jeevan Diesels & Electricals Ltd. Vs. M/S Jasbir Singh Chadha (HUF) & ANR. [2010] INSC 371 (7 May 2010)
35.
Pradipta Kumar Swain Vs. State of Orissa [2010] INSC 372 (7 May 2010)
36.
Rangappa Vs. Sri Mohan [2010] INSC 373 (7 May 2010)
37.
Reliance Natural Resources Ltd. Vs. Reliance Industries Ltd. [2010] INSC 374 (7 May 2010)
38.
Samir Chandra Das Vs. Bibhas Chandra Das & Ors. [2010] INSC 375 (7 May 2010)
39.
Satheedevi Vs. Prasanna & ANR. [2010] INSC 376 (7 May 2010)
40.
Secretary,Muslim Educationl.Association Vs. State of Kerala & Ors. [2010] INSC 377 (7 May 2010)
41.
U.P.Power Corp.Ltd.& Ors. Vs. M/S Amausi Textile Mills Ltd.& Ors. [2010] INSC 378 (7 May 2010)
42.
Union of India Vs. Ramesh Ram & Ors. [2010] INSC 379 (7 May 2010)
43.
Utpal Das & ANR. Vs. State of West Bengal [2010] INSC 380 (7 May 2010)
44.
Balraje @ Trimbak Vs. State of Maharashtra [2010] INSC 381 (10 May 2010)
45.
Esteem Properties P.Ltd. Vs. Mun.Corp.Of Gr.Mumbai & Ors. [2010] INSC 382 (10 May 2010)
46.
Govt.Of A.P.& Ors. Vs. M/S Obulapuram Minig.Co.P.Ltd.& ANR. [2010] INSC 383 (10 May 2010)
47.
Moniruddin Ahmd.@ Lalu Dealer & Ors. Vs. State of West Bengal [2010] INSC 384 (10 May 2010)
48.
Shyamal Ghosh & Ors. Vs. Anupama Ghosh & Ors. [2010] INSC 385 (10 May 2010)
49.
Govindappa & Ors. Vs. State of Karnataka [2010] INSC 386 (11 May 2010)
50.
Govt. of India & Ors. Vs. B.Anil Kumar & Ors. [2010] INSC 387 (11 May 2010)
51.
K. Krishna Murthy & Ors Vs. Union of India & ANR [2010] INSC 388 (11 May 2010)
52.
K.A.Abbas H.S.A. Vs. Sabu Joseph & ANR. [2010] INSC 389 (11 May 2010)
53.
M/S. R.P.G. Life Sciences Ltd. & Ors. Vs. State of Tamil Nadu [2010] INSC 390 (11 May 2010)
54.
Madras Bar Association Vs. Union of India & ANR. [2010] INSC 391 (11 May 2010)
55.
T. Narasimhulu & Ors. Vs. State of A.P. & Ors. [2010] INSC 392 (11 May 2010)
56.
Union of India Vs. R. Gandhi [2010] INSC 393 (11 May 2010)
57.
Project Officer,Irdp, & Ors. Vs. P.D.Chacko [2010] INSC 403 (11 May 2010)
58.
Ranveer Yadav Vs. State of Bihar [2010] INSC 394 (12 May 2010)
59.
Suresh Prasad Singh Vs. Dullin Phul Kumari Devi And Ors [2010] INSC 395 (12 May 2010)
60.
Gopal Singh & Ors. Vs. State of M.P. [2010] INSC 404 (12 May 2010)
61.
Shimnit Utsch India Pvt.Ltd. & ANR. Vs. W.B. Tpt.Infrastructure Dev.Cor.Ltd.&Ors [2010] INSC 405 (12 May 2010)
62.
Neeti Malviya Vs. Rakesh Malviya [2010] INSC 418 (12 May 2010)
63.
Arun Raj Vs. Union of India & Ors. [2010] INSC 406 (13 May 2010)
64.
Monika Gupta Vs. Union of India & Ors. [2010] INSC 407 (13 May 2010)
65.
S.P.Gupta Vs. Ashutosh Gupta [2010] INSC 408 (13 May 2010)
66.
Puran Chand Vs. State of Haryana [2010] INSC 419 (13 May 2010)
67.
Adalat Pandit & ANR. Vs. State of Bihar [2010] INSC 409 (14 May 2010)
68.
Jeffrey J.Diermeier & ANR. Vs. State of West Bengal & ANR. [2010] INSC 410 (14 May 2010)
69.
Niranjan Panja Vs. State of West Bengal [2010] INSC 411 (14 May 2010)
70.
M/S Speedline Agencies Vs. M/S T.Stanes & Co.Ltd. [2010] INSC 423 (14 May 2010)
71.
Bharatha Matha & ANR. Vs. R. Vijaya Renganathan & Ors. [2010] INSC 413 (17 May 2010)
72.
Punjab &Haryana High Court At Chandigarh Vs. Megh Raj Garg & ANR. [2010] INSC 414 (20 May 2010)
73.
'K' A Judicial Officer Vs. Registrar General, High Court of A.P. [2010] INSC 415 (24 May 2010)
74.
H.P.Public Service Commission Vs. Mukesh Thakur & ANR. [2010] INSC 416 (25 May 2010)
75.
May George Vs. Special Tahsildar & Ors. [2010] INSC 417 (25 May 2010)
76.
Dinesh Kumar Vs. Yusuf Ali [2010] INSC 420 (26 May 2010)
77.
U.P. State Road Transport Corp. Vs. Suresh Chand Sharma [2010] INSC 421 (26 May 2010)
78.
Goa Glass Fabre Ltd. Vs. State of Goa & ANR. [2010] INSC 597 (3 May 2010)
79.
Krishna Kumar Variar Vs. Share Shoppe [2010] INSC 598 (3 May 2010)
80.
Mukesh Kishanpuria Vs. State of West Bengal [2010] INSC 599 (3 May 2010)
81.
Rabindra Nath Singh Vs. Rajesh Ranjan @ Pappu Yadav & ANR. [2010] INSC 600 (3 May 2010)
82.
Avinash Chand & Ors. Vs. Chairman, Market Committee & Ors. [2010] INSC 534 (6 May 2010)
83.
Durga Prasad & ANR. Vs. State of M.P. [2010] INSC 535 (14 May 2010)
84.
State of Haryana Vs. M/S. Anil Pesticides Ltd. & ANR. [2010] INSC 436 (6 May 2010)
85.
Union of India & Ors. Vs. M/S Alembic Glass Indust. Ltd. & ANR. [2010] INSC 437 (6 May 2010)
Tweet
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
powered and driven by
neosys