1. |
Chunni Lal Vs. State of U.P. [2010] INSC 431 (5 July 2010)
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2. |
Indu Bhushan Dwivedi Vs. State of Jharkhand & ANR. [2010] INSC 432 (5 July 2010)
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3. |
Rasid Javed & Ors. Vs. State of U.P. & ANR. [2010] INSC 433 (5 July 2010)
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4. |
State of West Bengal & Ors. Vs. Nurul Amin [2010] INSC 434 (5 July 2010)
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5. |
U.P. Land Development Corporation & ANR. Vs. Mohd. Khursheed Anwar & ANR. [2010] INSC 435 (5 July 2010)
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6. |
Avinash Gaikwad & Ors. Vs. State of Maharashtra & Ors. [2010] INSC 438 (5 July 2010)
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7. |
M/S.Bhanwarlal Dugar & Ors. Vs. Bridhichand Pannalal & Ors. [2010] INSC 439 (5 July 2010)
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8. |
Union of India & Ors. Vs. Ram Prakash [2010] INSC 440 (5 July 2010)
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9. |
Vinod Seth Vs. Devinder Bajaj & ANR. [2010] INSC 441 (5 July 2010)
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10. |
Billa Nagul Sharief Vs. State of A.P. [2010] 442 (6 July 2010)
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11. |
Charanjit Lamba Vs. Commndng.Officer,Southern Command & Ors. [2010] INSC 443 (6 July 2010)
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12. |
Commnr. of Central Excise, Delhi Vs. M/S. Pearl Drinks Ltd. [2010] INSC 444 (6 July 2010)
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13. |
K.K. Ramachandran Master Vs. M.V. Sreyamskumar & Ors. [2010] INSC 445 (6 July 2010)
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14. |
Kandla Port Trust Vs. Goodrich Maritime Pvt.Ltd.& ANR. [2010] INSC 446 (6 July 2010)
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15. |
Mumbai International Airport Pvt. Ltd. Vs. Regency Convention Centra & Hotels & Ors [2010] INSC 447 (6 July 2010)
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16. |
Nagaland Sr.Govt.Employees Welf.Asn.&Ors Vs. State of Nagaland & Ors. [2010] INSC 448 (6 July 2010)
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17. |
Nazir Ali Mian (Dead) Through Lrs. & Ors Vs. Dokal Mian & Ors. [2010] INSC 449 (6 July 2010)
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18. |
Neelam Kumar Vs. Dayarani [2010] INSC 450 (6 July 2010)
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19. |
Om Prakash Saini Vs. Dcm Ltd.& Ors. [2010] INSC 451 (6 July 2010)
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20. |
Shivjee Singh Vs. Nagendra Tiwary & Ors. [2010] INSC 452 (6 July 2010)
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21. |
Singapagu Anjaiah Vs. State of A.P. [2010] INSC 453 (6 July 2010)
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22. |
Suraj & ANR. Vs. State of U.P. [2010] INSC 454 (6 July 2010)
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23. |
Union of India & Ors. Vs. Ajay Wahi [2010] INSC 455 (6 July 2010)
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24. |
Vijaya Bank Vs. Shyamal Kumar Lodh [2010] INSC 456 (6 July 2010)
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25. |
C.I.T.,Mumbai Vs. M/S.Walfort Share & Stock Brokers P.Ltd. [2010] INSC 480 (6 July 2010)
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26. |
Central Bank of India Vs. M/S. Asian Global Ltd.& Ors. [2010] INSC 481 (6 July 2010)
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27. |
Md. Raisul Islam & Ors. Vs. Gokul Mohan Hazarika & Ors. [2010] INSC 482 (6 July 2010)
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28. |
East Coast Railway & ANR. Vs. Mahadev Appa Rao & Ors. [2010] INSC 457 (7 July 2010)
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29. |
Govt of India Th:Secy & ANR. Vs. Ravi Prakash Gupta & ANR. [2010] INSC 458 (7 July 2010)
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30. |
K. Naina Mohamed(Dead) Through Lrs. Vs. A.M. Vasudevan Chettiar(D)By Lrs. & Ors. [2010] INSC 459 (7 July 2010)
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31. |
Land Acq. Officer & Asstt.Commnr. & ANR. Vs. Shivappa Mallappa Jigalur & Ors. [2010] INSC 460 (7 July 2010)
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32. |
M/S.Kanchanganga Sea Foods Ltd. Vs. Commnr. of Income Tax [2010] INSC 461 (7 July 2010)
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33. |
M/S.Rashtriya Chemicals & Ferts. Ltd. Vs. M/S.Chowgule Brothers & Ors. [2010] INSC 462 (7 July 2010)
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34. |
Mahesh Chandra Banerji Vs. U.P.Avas Evam Vikas Parishad & Ors. [2010] INSC 463 (7 July 2010)
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35. |
Northern Mineral Ltd. Vs. Union of India & ANR. [2010] INSC 464 (7 July 2010)
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36. |
Pradip Buragohain Vs. Pranati Phukan [2010] INSC 465 (7 July 2010)
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37. |
Ras Resorts & Apart Hotels & ANR. Vs. Union of India and Ors. [2010] INSC 466 (7 July 2010)
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38. |
Secr.,Board of Secon.Edu.,Orissa Vs. Santosh Kumar Sahoo & ANR. [2010] INSC 467 (7 July 2010)
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39. |
Vijeta Gajra Vs. State of Nct of Delhi [2010] INSC 468 (7 July 2010)
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40. |
Christian Medical College Vs. State of Punjab & Ors. [2010] INSC 469 (8 July 2010)
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41. |
M/S Daiichi Sankyo Company Vs. Jayaram Chigurupati & Ors. [2010] INSC 470 (8 July 2010)
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42. |
Rakesh Kumar Goel Etc. Vs. U.P.State Industrial Dev.Corpn.Ltd.& Ors [2010] INSC 471 (8 July 2010)
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43. |
Ashok Kumar Vs. State of Haryana [2010] INSC 483 (8 July 2010)
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44. |
Balwant Singh (Dead) Vs. Jagdish Singh & Ors. [2010] INSC 484 (8 July 2010)
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45. |
Dharnidhar Vs. State of U.P. & Ors. [2010] INSC 485 (8 July 2010)
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46. |
Dinesh Chandra Pandey Vs. High Court of M.P. & ANR. [2010] INSC 486 (8 July 2010)
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47. |
Khazia Mohammed Muzammil Vs. State of Karnataka & ANR. [2010] INSC 487 (8 July 2010)
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48. |
Laxman Tatyaba Kankate & ANR. Vs. Taramati Harishchandra Dhatrak [2010] INSC 488 (8 July 2010)
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49. |
Malayala Manorama Co. Ltd. Vs. Assistant Commissioner, Comm.Taxes &Anr. [2010] INSC 489 (8 July 2010)
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50. |
Maqbool @ Zubir @ Shahnawaz & ANR. Vs. State of A.P. [2010] INSC 490 (8 July 2010)
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51. |
Naresh Kumar Vs. Dept. of Atomic Energy & Ors. [2010] INSC 491 (8 July 2010)
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52. |
Pravinbhai Kashirambhai Patel Vs. State of Gujarat & Ors [2010] INSC 492 (8 July 2010)
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53. |
Punjab State Electricity Board & ANR. Vs. Ashwani Kumar [2010] INSC 493 (8 July 2010)
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54. |
Sanatan Naskar & ANR. Vs. State of West Bengal [2010] INSC 494 (8 July 2010)
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55. |
Sindhi Education Society & ANR. Vs. Chief Secretary,Govt. of Nct of Delhi & Ors [2010] INSC 495 (8 July 2010)
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56. |
Subhadra and Ors. Vs. Thankam [2010] INSC 496 (8 July 2010)
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57. |
The New India Assurance Co. Ltd. Vs. M/S. Protection Manufacturers Pvt.Ltd. [2010] INSC 497 (8 July 2010)
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58. |
Transmission Corp.Of A.P Ltd. & ANR. Vs. Sai R.P.Pvt. Ltd. & Ors. [2010] INSC 498 (8 July 2010)
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59. |
Uday Chakraborty & Ors. Vs. State of West Bengal [2010] INSC 499 (8 July 2010)
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60. |
Union of India & Ors. Vs. Jagdish Pandey & Ors. [2010] INSC 500 (8 July 2010)
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61. |
Vijeta Gajra Vs. State of Nct of Delhi [2010] INSC 501 (8 July 2010)
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62. |
Commnr. of Central Excise, Jaipur Vs. M/S. Rajasthan Spinn.& Weaving Mills Ltd [2010] INSC 472 (9 July 2010)
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63. |
Commnr. Of Income Tax, Gujarat Vs. M/S.Saurashtra Cement & Chem.Indus.Ltd. [2010] INSC 473 (9 July 2010)
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64. |
M.D., Maharashtra State Finan.Corp.&Ors. Vs. Sanjay Shankarsa Mamarde [2010] INSC 474 (9 July 2010)
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65. |
Sikandar Singh & Ors. Vs. State of Bihar [2010] INSC 475 (9 July 2010)
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66. |
State of Maharashtra & Ors. Vs. Sangharaj Damodar Rupawate & Ors. [2010] INSC 476 (9 July 2010)
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67. |
Shyamvati Sharma & Ors. Vs. Karam Singh & Ors. [2010] INSC 502 (13 July 2010)
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68. |
Commissioner of Customs, Bangalore Vs. M/S. N.I. Systems India P.Ltd. [2010] INSC 503 (15 July 2010)
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69. |
State of A.P. Vs. Gourishetty Mahesh & Ors. [2010] INSC 504 (15 July 2010)
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70. |
Hari Singh Nagra & Ors. Vs. Kapil Sibal & Ors. [2010] INSC 536 (15 July 2010)
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71. |
Ashok Kumar Sahu Vs. Union of India & Ors. [2010] INSC 505 (16 July 2010)
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72. |
Ramdasji Gaikwad Vs. M/S Sylvester & Co.& ANR. [2010] INSC 506 (16 July 2010)
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73. |
Vinod Kumar @ Bittu Vs. State of Delhi [2010] INSC 507 (16 July 2010)
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74. |
Union of India & Ors. Vs. Pritilata Nanda [2010] INSC 537 (16 July 2010)
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75. |
Mahanadi Coal Fields Ltd. & ANR. Vs. Mathias Oram & Ors. [2010] INSC 508 (19 July 2010)
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76. |
Maharshi Dayanand University Vs. Surjeet Kaur [2010] INSC 509 (19 July 2010)
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77. |
Automobile Products India Ltd. Vs. Das John Peter & Ors. [2010] INSC 510 (20 July 2010)
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78. |
Neeta Rakesh Jain Vs. Rakesh Jeetmal Jain [2010] INSC 511 (20 July 2010)
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79. |
Om Prakash Singh Vs. Union of India & Ors. [2010] INSC 512 (20 July 2010)
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80. |
Rajesh Rangarajan Vs. M/S Crop Care Fed. of India & ANR. [2010] INSC 513 (20 July 2010)
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81. |
Mohd.Ayub Dar Vs. State of J & K [2010] INSC 514 (21 July 2010)
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82. |
Narinder Kumar Vs. State of Jammu & Kashmir [2010] INSC 515 (21 July 2010)
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83. |
Arun Kumar Agrawal & ANR. Vs. National Insurance Co. Ltd. & Ors. [2010] INSC 516 (22 July 2010)
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84. |
Md.Alauddin Khan Vs. Karam Thamarjit Singh [2010] INSC 517 (22 July 2010)
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85. |
Dhan Singh Vs. State of Haryana [2010] INSC 538 (22 July 2010)
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86. |
Harendrakumar Natwarsinghji Vs. State of Gujarat & Ors. [2010] INSC 539 (22 July 2010)
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87. |
Mannu Sao Vs. State of Bihar [2010] INSC 540 (22 July 2010)
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88. |
Ramesh Gajendra Jadhav Vs. Secretary, Late S.G.S.P.Mandal & Ors. [2010] INSC 541 (22 July 2010)
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89. |
D.A.V.Boys Sr.Sec.School Etc.Etc. Vs. Dav College Managing Committee [2010] INSC 518 (23 July 2010)
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90. |
Dahyabhai Ranchhoddas Dhobi & ANR. Vs. State of Gujarat & Ors. [2010] INSC 519 (23 July 2010)
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91. |
National Leather Cloth Manufacturing Co. Vs. Union of India & ANR. [2010] INSC 520 (23 July 2010)
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92. |
Podyami Sukada Vs. State of M.P. (Now Chhatisgarh) [2010] INSC 521 (23 July 2010)
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93. |
State of Madhya Pradesh Vs. Nurbudda Vally Refigerated Products &Ors [2010] INSC 522 (23 July 2010)
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94. |
Raju Dass Dir.Of M/S.Award Exports P.Ltd Vs. Deepak Loomba & ANR. [2010] INSC 542 (23 July 2010)
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95. |
Shalini Shyam Shetty & ANR. Vs. Rajendra Shankar Patil [2010] INSC 543 (23 July 2010)
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96. |
Bipin Kumar Mondal Vs. State of West Bengal [2010] INSC 544 (26 July 2010)
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97. |
M/S. Afcons Infra. Ltd. & ANR. Vs. M/S Cherian Varkey Constn Co.P.Ltd.& Ors [2010] INSC 545 (26 July 2010)
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98. |
Manoj Kumar Vs. Govt.Of Nct of Delhi & Ors. [2010] INSC 546 (26 July 2010)
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99. |
S.G.Rajgopalan Prabhu & Ors. Vs. Veena & ANR. [2010] INSC 547 (26 July 2010)
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100. |
Shashikant Bansal Vs. Gwalior Improve.Trust/Gwalior Dev.Autho. [2010] INSC 548 (26 July 2010)
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