JANUARY    2010
1.	Khanapuram Gandaiah Vs. Administrative Officer & Ors. [2010] INSC 1 (4 January 2010)
2.	Ranjit Singh Vs. State of Punjab [2010] INSC 2 (4 January 2010)
3.	Athar Hussain Vs. Syed Siraj Ahmed & Ors. [2010] INSC 3 (5 January 2010)
4.	Gangula Mohan Reddy Vs. State of A.P. [2010] INSC 4 (5 January 2010)
5.	N.B.C.C.Ltd. Vs. J.G.Engineering Pvt.Ltd. [2010] INSC 5 (5 January 2010)
6.	Skyline Education Institute (Pvt) Ltd. Vs. S.L.Vaswani & ANR. [2010] INSC 6 (5 January 2010)
7.	Sree Swayam Prakash Ashramam & ANR. Vs. G.Anandavally Amma & Ors [2010] INSC 7 (5 January 2010)
8.	State of Haryana & Ors. Vs. Hem Lata Gupta & Ors. [2010] INSC 8 (5 January 2010)
9.	State of Karnataka & ANR Vs. G R Nadagouda (Dead) By Lrs & ANR. [2010] INSC 9 (5 January 2010)
10.	Assistant Commercial Taxes Officer Vs. M/S Wipro Ltd. [2010] INSC 100 (5 January 2010)
11.	Asstt.Commnr. Taxes Officer, Bharatpur Vs. Kanta Prasad Sharma [2010] INSC 101 (5 January 2010)
12.	Hari Kishan Vs. State of Haryana [2010] INSC 11 (6 January 2010)
13.	Mandal Revenue Officer Vs. Goundla Venkaiah & ANR. [2010] INSC 14 (6 January 2010)
14.	Union of India & ANR. Vs. Nirmala Mitra Through Lr [2010] INSC 102 (6 January 2010)
15.	Abdul Razak (D) Thr.Lrs. & Ors. Vs. Mangesh Rajaram Wagle & Ors. [2010] INSC 16 (7 January 2010)
16.	Abdul Razak (D) Thr.Lrs. & Ors. Vs. Mangesh Rajaram Wagle & Ors. [2010] INSC 17 (7 January 2010)
17.	Daya Singh & ANR. Vs. Gurdev Singh(Dead) By LRS. & Ors. [2010] INSC 18 (7 January 2010)
18.	Commr.Of Central Excise,Maharashtra Vs. M/S Varroc Lighting P.Ltd.& ANR. [2010] INSC 103 (7 January 2010)
19.	Commr.Of Cen.Excise Vs. M/S International Auto Ltd. [2010] INSC 19 (8 January 2010)
20.	Jitendra Kumar Singh & ANR. Vs. State of U.P.& Ors. [2010] INSC 20 (8 January 2010)
21.	Maruthi & Ors. Vs. State of Karnataka [2010] INSC 21 (8 January 2010)
22.	Pinninti Kistamma & Ors Vs. Duvvada P. Chowdary & Ors [2010] INSC 22 (8 January 2010)
23.	State of Bihar & Ors. Vs. Kalyanpur Cements Ltd. [2010] INSC 23 (8 January 2010)
24.	State of Rajasthan Vs. M/S. Nav Bharat Construction Company [2010] INSC 24 (8 January 2010)
25.	Syed Akbar Irfan & Ors. Vs. State of Karnataka [2010] INSC 25 (8 January 2010)
26.	Tameeshwar Vaishnav Vs. Ramvishal Gupta [2010] INSC 26 (8 January 2010)
27.	CMC Ltd. Vs. M.P.Stock Exchange & ANR. [2010] INSC 158 (8 January 2010)
28.	Ram Kumar Vs. State of Haryana & ANR. [2010] INSC 159 (8 January 2010)
29.	Bengai Mandal @ Begai Mandal Vs. State of Bihar [2010] INSC 27 (11 January 2010)
30.	M/S Vinedale Distilleries Ltd.& ANR. Vs. Dena Bank & Ors. [2010] INSC 28 (11 January 2010)
31.	M/S. Mandvi Co-Op Bank Ltd. Vs. Nimesh B.Thakore [2010] INSC 29 (11 January 2010)
32.	M/S. Southern Technologies Ltd. Vs. Joint Commnr. of Income Tax, Coimbatore [2010] INSC 30 (11 January 2010)
33.	Navin Jindal Vs. Assistant Commissioner of Income Tax [2010] INSC 31 (11 January 2010)
34.	Parasnath Tiwari & ANR Vs. Central Reserve Police Force & ANR [2010] INSC 32 (11 January 2010)
35.	Shyam Gopal Bindal & Ors. Vs. Land Acquisition Officer & ANR. [2010] INSC 33 (11 January 2010)
36.	State of Karnataka & Ors. Vs. Gadilingappa & Ors. [2010] INSC 34 (11 January 2010)
37.	Frost International Limited Vs. Union of India & Ors. [2010] INSC 104 (11 January 2010)
38.	Joseph Kantharaj & ANR. Vs. Attharunnisa Begum .S. [2010] INSC 160 (11 January 2010)
39.	Aftab Ahmad Anasari Vs. State of Uttaranchal [2010] INSC 35 (12 January 2010)
40.	Chaitanya Prakash & ANR. Vs. H.Omkarappa [2010] INSC 36 (12 January 2010)
41.	Rubabbuddin Sheikh Vs. State of Gujarat & Ors. [2010] INSC 37 (12 January 2010)
42.	Sharda Kailash Mittal Vs. State of M.P.& Ors. [2010] INSC 38 (12 January 2010)
43.	Union of India Vs. Rakesh Kumar & Ors. [2010] INSC 39 (12 January 2010)
44.	Commr.Of Income Tax, Chennai Vs. M/S Modern Engineers Const. Co-Op. Sty Ltd [2010] INSC 105 (12 January 2010)
45.	B.P.Venkatamuniappa Vs. M.Narayanaswamy & Ors [2010] INSC 40 (13 January 2010)
46.	Commr.Of Income Tax-V,New Delhi Vs. M/S Oracle Software India Ltd. [2010] INSC 41 (13 January 2010)
47.	Pharma Chem & Ors. Vs. Rajnikanth Devidas Shroff & ANR. [2010] INSC 42 (13 January 2010)
48.	Ramesh Kumar Vs. State of Haryana [2010] INSC 43 (13 January 2010)
49.	State of Maharashtra Vs. Jayantilal Modi & Ors. [2010] INSC 44 (13 January 2010)
50.	Vijay Kumar Arora Vs. State Govt.Of Nct of Delhi [2010] INSC 45 (13 January 2010)
51.	State of Kerala & ANR. Vs. M/S. B. Six Holiday Resorts (P) Ltd.&Ors [2010] INSC 161 (13 January 2010)
52.	Government of A.P. & Ors. Vs. M/S. Obulapuram Mining Co. Pvt.Ltd&Ors. [2010] INSC 46 (14 January 2010)
53.	Shivanagoud Chanegoud Patil & Ors. Vs. State of Karnataka [2010] INSC 47 (14 January 2010)
54.	Sudhir Kumar Vs. State of Punjab [2010] INSC 106 (14 January 2010)
55.	Kamala Mangalal Vayani & Ors. Vs. M/S. United India Insurance Co. Ltd.&Ors [2010] INSC 162 (14 January 2010)
56.	Rattan Chand & Ors. Vs. Mori (D) By L.R. & Ors. [2010] INSC 163 (14 January 2010)
57.	Best Workers Union Vs. State of Maharashtra & Ors. [2010] INSC 48 (15 January 2010)
58.	Darshan Singh Vs. State of Punjab & ANR. [2010] INSC 49 (15 January 2010)
59.	Kaka @ Tilak Raj(Minor) Tr.Father & ANR. Vs. State of H.P. & Ors. [2010] INSC 50 (15 January 2010)
60.	Nisha Priya Bhatia Vs. Union of India And Ors. [2010] INSC 51 (15 January 2010)
61.	Union of India & ANR. Vs. Kartick Chandra Mondal & ANR. [2010] INSC 52 (15 January 2010)
62.	Assistant Commercial Taxes Officer Vs. M/S I.C.I.(India) Ltd. [2010] INSC 107 (15 January 2010)
63.	Assistant Commr. Vs. M/S Shyam Trading Corp. [2010] INSC 108 (15 January 2010)
64.	Chairman of Board of Dir.K.G.Bank & Ors Vs. Duryodhan Lenka [2010] INSC 109 (15 January 2010)
65.	Commr.of Central Excise Vs. M/S Polyplastic [2010] INSC 110 (15 January 2010)
66.	Mansoor Ali Vs. Spl.Land Acquisition Officer [2010] INSC 164 (15 January 2010)
67.	State of Maharashtra & Ors. Vs. M/S. Narmada Estates Pvt. Ltd. & Ors. [2010] INSC 165 (15 January 2010)
68.	Union of India & Ors. Vs. Brij Bhushan Sharma & Ors. [2010] INSC 166 (15 January 2010)
69.	Commnr. of Income Tax, Delhi Vs. M/S. Kelvinator of India Ltd. [2010] INSC 53 (18 January 2010)
70.	State of Uttaranchal Vs. Balwant Singh Chaufal & Ors. [2010] INSC 54 (18 January 2010)
71.	Uttaranchal Pey Jal S.V.A.N.Nigam & Ors. Vs. Arvind Garg & ANR. [2010] INSC 55 (18 January 2010)
72.	M.C. Mehta Vs. Union of India & Ors. [2010] INSC 111 (18 January 2010)
73.	Bezawada Bar Assn.Tr.President Vs. Soumya Misra & Ors. [2010] INSC 167 (18 January 2010)
74.	Mahesh Ratilal Shah Vs. Union of India & Ors [2010] INSC 56 (19 January 2010)
75.	Nantu Ranjan Paul Vs. Steel Authority of India Ltd. & Ors. [2010] INSC 57 (19 January 2010)
76.	Union of India & ANR. Vs. Raja Mohammed Amir Mohammad Khan [2010] INSC 58 (19 January 2010)
77.	Commnr. of Income Tax, Delhi Vs. Jindal Equip.Leas.& Consult.Service Ltd. [2010] INSC 112 (19 January 2010)
78.	Surendra Nath Pandey & Ors. Vs. U.P.Cooperative Bank Ltd. & Ors. [2010] INSC 168 (19 January 2010)
79.	C.I.T..Mumbai Vs. M/S.Emptee Poly-Yarn Pvt.Ltd. [2010] INSC 59 (20 January 2010)
80.	Union of India Vs. M/S.Harbans Singh Tuli&Sons Build.(P)Ltd [2010] INSC 60 (20 January 2010)
81.	C.I.T. Vs. M/S.British Airways [2010] INSC 113 (20 January 2010)
82.	C.I.T.,Nashik Vs. Shri Satpuda Tapi Parisar Ssk Ltd. [2010] INSC 114 (20 January 2010)
83.	Sri Jeyaram Educational Trust & Ors. Vs. A.G.Syed Mohideen & Ors. [2010] INSC 61 (22 January 2010)
84.	Trimex International Fze Ltd.Dubai Vs. Vedanta Aluminium Limited,India [2010] INSC 62 (22 January 2010)
85.	State of Karnataka & Ors. Vs. Gadilingappa & Ors. [2010] INSC 67 (22 January 2010)
86.	State of Karnataka & Ors. Vs. Ganapathi Chaya Naik & Ors. [2010] INSC 68 (22 January 2010)
87.	Indore Development Authority Vs. Mangal Amusement (P) Ltd & Ors. [2010] INSC 169 (22 January 2010)
88.	Vikram Singh & Ors. Vs. State of Punjab [2010] INSC 69 (25 January 2010)
89.	M/S.Leader Engineering Works & Ors. Vs. Commnr.,Central Excise,Jalandhar [2010] INSC 115 (25 January 2010)
90.	M.G.Ravala Manikyam & Ors. Vs. M.Mada Naik [2010] INSC 170 (25 January 2010)
91.	Union of India & Ors. Vs. S.Vettu Perumal [2010] INSC 171 (25 January 2010)
92.	P.Vijayan Vs. State of Kerala & ANR. [2010] INSC 63 (27 January 2010)
93.	State of Tamil Nadu & ANR. Vs. A. Manicham Pillai [2010] INSC 64 (27 January 2010)
94.	Musheer Khan @ Badshah Khan & ANR. Vs. State of M.P. [2010] INSC 65 (28 January 2010)
95.	Poonam Chand Jain & ANR. Vs. Fazru [2010] INSC 66 (28 January 2010)
96.	Ram Singh @ Chhaju Vs. State of H.P. [2010] INSC 70 (28 January 2010)
97.	State of Gujarat & ANR. Vs. Alok Pratap Singh & Ors. [2010] INSC 71 (28 January 2010)
98.	Inderjit Singh Vs. State of Punjab Tr.Collector & ANR. [2010] INSC 72 (29 January 2010)
99.	M/S Godrej Sara Lee Limited Vs. Reckitt Benckiser Australia Pty.Ld.& ANR [2010] INSC 73 (29 January 2010)
100.	Satni Bai Vs. State of M.P. [2010] INSC 74 (29 January 2010)
101.	Shridhar Shukla & Ors. Vs. State of U.P. & Ors. [2010] INSC 75 (29 January 2010)
102.	Tamil Nadu Housing Board Vs. L. Chandrasekaran & Ors. [2010] INSC 76 (29 January 2010)
103.	National Insurance Co.Ltd.& Ors. Vs. T.Mahendran [2010] INSC 116 (29 January 2010)