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AUGUST 2010
1.
Ravindra Tukaram Hiwale Vs. State of Maharashtra [2010] INSC 606 (2 August 2010)
2.
Sirajuddin Kasim & ANR. Vs. M/S Paramount Investment Ltd. [2010] INSC 607 (2 August 2010)
3.
Amar Singh Vs. State of Rajasthan [2010] INSC 573 (3 August 2010)
4.
Bhabani Prasad Jena Etc. Vs. Convenr.Sec.Orissa S.Comn.For Women&Anr. [2010] INSC 574 (3 August 2010)
5.
Bimlesh & Ors. Vs. New India Assurance Co.Ltd. [2010] INSC 575 (3 August 2010)
6.
K.R.Subbaiah And Anr Vs. Indian Bank, Madurai [2010] INSC 576 (3 August 2010)
7.
M/S.Kapil Corepacks Pvt.Ltd.& Ors. Vs. Harbans Lal (D) Thr.Lrs. [2010] INSC 577 (3 August 2010)
8.
State of Karnataka & Ors. Vs. M.L. Kesari & Ors. [2010] INSC 578 (3 August 2010)
9.
State of U.P. Vs. Krishna Master & Ors. [2010] INSC 579 (3 August 2010)
10.
State of U.P.& ANR. Vs. Santosh Kumar Mishra & ANR. [2010] INSC 580 (3 August 2010)
11.
Sulochana Chandrakant Galande Vs. Pune Municipal Transport & Ors. [2010] INSC 581 (3 August 2010)
12.
Bhiaru Ram & Ors. Vs. Central Bureau of Investigation & Ors. [2010] INSC 608 (3 August 2010)
13.
Commnr.Of Central Excise, Chennai-Ii Vs. M/S. Tarpaulin International [2010] INSC 582 (4 August 2010)
14.
M/S V.K.Enterprises & ANR. Vs. M/S Shiva Steels [2010] INSC 583 (4 August 2010)
15.
Jayanta Sil Vs. State of Assam [2010] INSC 609 (4 August 2010)
16.
Debashis Daw And Ors. Vs. State of West Bengal [2010] INSC 584 (5 August 2010)
17.
Vinaykishore Punamchandji Mundhada&Anr. Vs. Bhumi Kalptru & Ors. [2010] INSC 585 (5 August 2010)
18.
Budh Ram & Ors. Vs. Bansi & Ors. [2010] INSC 610 (5 August 2010)
19.
State of U.P. Vs. Siya Ram & ANR. [2010] INSC 611 (5 August 2010)
20.
Union of India & Ors Vs. R. Vasudeva Murthy & Ors [2010] INSC 586 (6 August 2010)
21.
In Re: Measures For Prev. of Fatal Acc. Vs. Union of India & Ors. [2010] INSC 612 (6 August 2010)
22.
Indian Bank Vs. M/S Blue Jaggers Estates Ltd. [2010] INSC 587 (9 August 2010)
23.
Tata Memorial Hospital Workers Union Vs. Tata Memporial Centre & ANR. [2010] INSC 588 (9 August 2010)
24.
Virendra Singh Vs. State of M.P. [2010] INSC 589 (9 August 2010)
25.
Zakiya Begum & Ors. Vs. Shanaz Ali & Ors. [2010] INSC 590 (9 August 2010)
26.
Atbir Vs. Govt. of N.C.T of Delhi [2010] INSC 613 (9 August 2010)
27.
Lakhan Vs. State of M.P. [2010] INSC 614 (9 August 2010)
28.
Salem Advocate Bar Association, T.Nadu Vs. Union of India [2010] INSC 615 (9 August 2010)
29.
J.S. Sekhon Vs. Union of India & Ors. [2010] INSC 591 (10 August 2010)
30.
Sushil Kumar Singhal Vs. Regional Manager Punjab National Bank [2010] INSC 592 (10 August 2010)
31.
Commnr. of Trade Tax, U.P. Vs. S/S. Parikh Gramodyog Sansthan [2010] INSC 593 (11 August 2010)
32.
A. Natesam Pillai Vs. Spl. Tahsildar, Land Acqusition, Tiruchy [2010] INSC 616 (11 August 2010)
33.
Babu Vs. State of Kerala [2010] INSC 617 (11 August 2010)
34.
Chaturbhuja Modi & Ors. Vs. State of Orissa & ANR. [2010] INSC 618 (11 August 2010)
35.
Rakesh Chand & ANR. Vs. State of Punjab [2010] INSC 619 (11 August 2010)
36.
Saquib Abdul Hameed Nachan Vs. State of Maharashtra [2010] INSC 620 (11 August 2010)
37.
Triveni Engineering & Indust.Ltd. Vs. Jaswant Singh & ANR. [2010] INSC 621 (11 August 2010)
38.
Triveni Engineering & Indust.Ltd. Vs. Jaswant Singh & ANR. [2010] INSC 622 (11 August 2010)
39.
Venture Global Engineering Vs. Satyam Computer Services Ltd & ANR. [2010] INSC 623 (11 August 2010)
40.
Amit Kumar & ANR. Vs. State of Punjab [2010] INSC 624 (12 August 2010)
41.
C.I.T.,Delhi Vs. M/S.Bharti Cellular Ltd. [2010] INSC 625 (12 August 2010)
42.
Jabar Singh Vs. State of M.P. [2010] INSC 626 (12 August 2010)
43.
Kishan Singh (D) Thru LRS. Vs. Gurpal Singh & Ors. [2010] INSC 627 (12 August 2010)
44.
M.A.A.Annamalai Vs. State of Karnataka & ANR. [2010] INSC 628 (12 August 2010)
45.
S.S.Chheena Vs. Vijay Kumar Mahajan & ANR. [2010] INSC 629 (12 August 2010)
46.
Indirect Tax Practitioners Assn. Vs. R.K.Jain [2010] INSC 630 (13 August 2010)
47.
Madan Mohan Singh & Ors. Vs. Rajni Kant & ANR. [2010] INSC 631 (13 August 2010)
48.
Preeti Gupta & ANR. Vs. State of Jharkhand & ANR. [2010] INSC 632 (13 August 2010)
49.
State of M.P. Vs. Harishankar Bhagwan Pd. Tripathi [2010] INSC 633 (13 August 2010)
50.
Union of India & Ors. Vs. Kamla Verma [2010] INSC 634 (13 August 2010)
51.
Chakali Maddilety & Ors. Vs. State of A.P. [2010] INSC 635 (16 August 2010)
52.
Harjinder Singh Vs. State of Punjab [2010] INSC 636 (16 August 2010)
53.
Meghmala & Ors. Vs. G.Narasimha Reddy & Ors. [2010] INSC 637 (16 August 2010)
54.
Trust Jama Masjid Waqf No.31 Vs. M/S. Lakshmi Talkies & Ors. [2010] INSC 638 (16 August 2010)
55.
Virender Prasad Singh Vs. Rajesh Bhardwaj & Ors. [2010] INSC 639 (16 August 2010)
56.
Madan Mohan Singh Vs. State of Gujarat & ANR. [2010] INSC 640 (17 August 2010)
57.
State of West Bengal Vs. Subhas Kumar Chatterjee & Ors. [2010] INSC 641 (17 August 2010)
58.
Common Cause (A Regd. Society) Vs. Union of India & ANR. [2010] INSC 642 (18 August 2010)
59.
Eshwarappa @ Maheshwarappa & ANR. Vs. C.S. Gurushanthappa & ANR. [2010] INSC 643 (18 August 2010)
60.
G. Parshwanath Vs. State of Karnataka [2010] INSC 644 (18 August 2010)
61.
Indra Devi & Ors. Vs. Bagada Ram & ANR. [2010] INSC 645 (18 August 2010)
62.
State of M.P. Vs. Pramod Kumar Shukla & ANR. [2010] INSC 646 (18 August 2010)
63.
Union of India & Ors. Vs. P.C.Ramakrishnayya [2010] INSC 647 (18 August 2010)
64.
Bhakra Beas Management Board Vs. Krishan Kumar Vij & ANR. [2010] INSC 648 (19 August 2010)
65.
Greater Mohali Area Dev. Authority & Ors Vs. Manju Jain & Ors. [2010] INSC 649 (19 August 2010)
66.
Keshav Baljee Vs. Bangalore Devt.Authority [2010] INSC 650 (19 August 2010)
67.
Keshav Dutt Vs. State of Haryana [2010] INSC 651 (19 August 2010)
68.
Rajeswar Tiwari & Ors. Vs. Nanda Kishore Roy [2010] INSC 652 (19 August 2010)
69.
State of Bihar & Ors. Vs. Mithilesh Kumar [2010] INSC 653 (19 August 2010)
70.
Ajmera Hng.Corp.& Anr.Etc.Etc. Vs. Commissioner of Income Tax [2010] INSC 654 (20 August 2010)
71.
Haryana State Electricity Board Vs. M/S. Hanuman Rice Mills Dhanauri & Ors. [2010] INSC 655 (20 August 2010)
72.
M/S Sree Kamatchi Amman Constructions Vs. Divisional Rly.Manager/Works & Ors. [2010] INSC 656 (20 August 2010)
73.
Rajinder Kishan Gupta & ANR. Vs. Union of India & Ors. [2010] INSC 657 (20 August 2010)
74.
State of Orissa Vs. Choudhuri Nayak(Dead)Thr. L.Rs. & Ors. [2010] INSC 658 (20 August 2010)
75.
Biman Basu Vs. Kallol Guha Thakurta And ANR. [2010] INSC 659 (25 August 2010)
76.
Mahendra Nath Yadav Vs. Sheela Devi [2010] INSC 660 (25 August 2010)
77.
Reshma Devi & ANR. Vs. State of Punjab & ANR. [2010] INSC 661 (25 August 2010)
78.
A.M.Bharvad & Ors. Vs. State of Gujarat & Ors. [2010] INSC 662 (26 August 2010)
79.
Babubhai Vs. State of Gujarat & Ors. [2010] INSC 663 (26 August 2010)
80.
Sukhendra Singh & Ors. Vs. State of U.P.& Ors. [2010] INSC 664 (26 August 2010)
81.
Jameela & Ors. Vs. Union of India [2010] INSC 665 (27 August 2010)
82.
M.S. Patil Vs. Gulbarga University And Ors. [2010] INSC 666 (27 August 2010)
83.
Oriental Insurance Co. Ltd. Vs. Dharam Chand And Ors. [2010] INSC 667 (27 August 2010)
84.
Prahlad Mahto & Ors Vs. State of Jharkhand [2010] INSC 668 (27 August 2010)
85.
Prathap & ANR. Vs. State of Kerala [2010] INSC 669 (27 August 2010)
86.
Shaikh Sattar Vs. State of Maharashtra [2010] INSC 670 (27 August 2010)
87.
Shalimar Chemicals Works Ltd. Vs. Surendra Oil & Dal Mills(Refineries)&Ors [2010] INSC 671 (27 August 2010)
88.
State of A.P. Vs. M. Narasimha Rao [2010] INSC 672 (27 August 2010)
89.
State of Maharashtra & Ors Vs. Arun Gulab Gawali & Ors. [2010] INSC 673 (27 August 2010)
90.
Union of India & ANR. Vs. Bhaskarendu Datta Majumdar [2010] INSC 674 (27 August 2010)
91.
C. Muniappan & Ors. Vs. State of Tamil Nadu [2010] INSC 675 (30 August 2010)
92.
Hari Bansh Lal Vs. Sahodar Prasad Mahto & Ors. [2010] INSC 676 (30 August 2010)
93.
Smt.Ajambi (Dead) by Lr. Vs. Roshanbi and Others [2010] INSC 687 (30 August 2010)
94.
Sudam Shankar Kshirsagar & ANR. Vs. State of Maharashtra & Ors. [2010] INSC 688 (30 August 2010)
95.
C.S. Mani(Dead) by Lr. Vs. B. Chinnasamy Naidu(Dead)Through LRS. [2010] INSC 689 (31 August 2010)
96.
Dehal Singh Vs. State of H.P. [2010] INSC 690 (31 August 2010)
97.
Grid Corpn. of Orissa Ltd.&Ors Vs. Eastern Metals & Ferro Alloys & Ors Etc. [2010] INSC 691 (31 August 2010)
98.
Hussainbhai Allarakhbhai Dariaya & Ors. Vs. State of Gujarat & Ors. [2010] INSC 692 (31 August 2010)
99.
Incharge Officer and ANR. Vs. Shankar Shetty [2010] INSC 693 (31 August 2010)
100.
James Vs. State of Kerala [2010] INSC 694 (31 August 2010)
101.
Leela Gupta & Ors. Vs. State of U.P. & Ors. [2010] INSC 695 (31 August 2010)
102.
Nahalchand Laloochand P.Ltd. Vs. Panchali Co-Op.Hng.Sty.Ltd. [2010] INSC 696 (31 August 2010)
103.
Yadava Kumar Vs. Div.Mangr.,National Insurance Co.L.& ANR [2010] INSC 697 (31 August 2010)
104.
Nand Kishore Vs. State of U.P. & Ors. [2010] INSC 799 (31 August 2010)
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