APRIL    2010
1.	EIC Holdings Limited Vs. Calcutta Dock Labour Board [2010] INSC 245 (1 April 2010)
2.	Lalu Prasad Yadav & ANR. Vs. State of Bihar & ANR. [2010] INSC 246 (1 April 2010)
3.	Oswal Fats And Oils Ltd. Vs. Addl.Commnr.,Bareilly Division & Ors. [2010] INSC 247 (1 April 2010)
4.	State of Haryana & ANR. Vs. Kamlesh [2010] INSC 248 (1 April 2010)
5.	State of Maharashtra Vs. M/S Hindustan Construction Co.Ltd. [2010] INSC 249 (1 April 2010)
6.	Mysore Urban Dev.Authority by Its Comm. Vs. Veer Kumar Jain & Ors. [2010] INSC 260 (1 April 2010)
7.	Sawarn Lata Etc. Vs. State of Haryana & Ors. [2010] INSC 261 (1 April 2010)
8.	Banarsi Dass Vs. State of Haryana [2010] INSC 250 (5 April 2010)
9.	M/S Jayabheri Properties Pvt.Ltd. & Ors. Vs. State of Andhra Pradesh & Ors. [2010] INSC 251 (5 April 2010)
10.	Nand Lal Vs. State of Uttarakhand & ANR. [2010] INSC 252 (5 April 2010)
11.	State of Punjab Vs. Lakhwinder Singh & ANR. [2010] INSC 253 (5 April 2010)
12.	Suvarnalata Vs. Mohan Anandrao Deshmukh & ANR. [2010] INSC 254 (5 April 2010)
13.	Saroja Vs. State Tr.Insp.Of Police [2010] INSC 396 (5 April 2010)
14.	Commnr. of Income Tax, Indore Vs. Pawan Kumar Laddha [2010] INSC 262 (6 April 2010)
15.	M/S. Swaraj Engines Ltd. Vs. Asst.Commnr., Income Tax, Chandigarh & ANR [2010] INSC 263 (6 April 2010)
16.	Killick Nixon Ltd. Vs. Custodian & Ors [2010] INSC 294 (6 April 2010)
17.	Bahadur Singh Vs. State of Haryana [2010] INSC 530 (6 April 2010)
18.	Mohan Kumar Rayana Vs. Komal Mohan Rayana [2010] INSC 531 (6 April 2010)
19.	Bindu Sehgal Vs. Union of India & Ors. [2010] INSC 264 (8 April 2010)
20.	Commnr. of Central Excise, Ahmadabad Vs. Solid & Correct Engg. Works & Ors. [2010] INSC 265 (8 April 2010)
21.	Union of India & Ors. Vs. V.N. Singh [2010] INSC 532 (8 April 2010)
22.	Anoop Sharma Vs. Exec.Eng.Pub.Health Division No-1,Panipa [2010] INSC 269 (9 April 2010)
23.	Hirabhai Jhaverbhai Vs. State of Gujarat & Ors. [2010] INSC 270 (9 April 2010)
24.	Paramjit Singh Vs. Harnek Singh [2010] INSC 295 (9 April 2010)
25.	Bata India Ltd. Vs. Commnr. of Central Excise, New Delhi [2010] INSC 266 (12 April 2010)
26.	S.Kaladevi Vs. V.R.Somasundaram & Ors. [2010] INSC 267 (12 April 2010)
27.	Raj Kumar Shivhare Vs. Asst.Dir.Directorate of Enfort.& ANR. [2010] INSC 271 (12 April 2010)
28.	Vasi @ Vasio Prabhatbhai Rabari & Ors. Vs. State of Gujarat [2010] INSC 397 (12 April 2010)
29.	M.C. Ali & ANR. Vs. State of Kerala [2010] INSC 268 (13 April 2010)
30.	State of Jharkhand & Ors. Vs. M/S Misrilall Jain & Sons And ANR. Etc. [2010] INSC 272 (13 April 2010)
31.	Amravati Dist. Central Co-Op Bank Ltd. Vs. United India Fire&Genl. Insurance Co.Ltd [2010] INSC 273 (15 April 2010)
32.	Assistant Commercial Tax Officer Vs. M/S Rijhumal Jeevandas [2010] INSC 274 (15 April 2010)
33.	Asst.Commercial Taxes Officer Vs. M/S. Kansai Nerolac Paints Ltd. [2010] INSC 275 (15 April 2010)
34.	Asst.Commissioner Vs. M/S.Shukla & Brothers [2010] INSC 276 (15 April 2010)
35.	Chhatisgarh State Electricity Board Vs. Central Electricity Regul.Comm. & Ors. [2010] INSC 277 (15 April 2010)
36.	M/S Modern Industries Vs. M/S Steel Auth.Of India Ld.Tr.M.D.& Ors. [2010] INSC 278 (15 April 2010)
37.	M/S Vijaya Bank Vs. C.I.T & ANR. [2010] INSC 279 (15 April 2010)
38.	Balathandayutham & ANR. Vs. Ezhilarasan [2010] INSC 280 (16 April 2010)
39.	Jindal Stainless Ltd.& ANR. Vs. State of Haryana & Ors. [2010] INSC 281 (16 April 2010)
40.	M/S. Dilawari Exporters Vs. M/S. Alitalia Cargo & Ors. [2010] INSC 282 (16 April 2010)
41.	M/S. Jai Vijai Metal Udyog Pvt. Ltd. Vs. Commissioner, Trade Tax, U.P. Lucknow [2010] INSC 283 (16 April 2010)
42.	Abu Thakir & Ors. Vs. State Rep. by Inspector of Police,T.Nadu [2010] INSC 284 (19 April 2010)
43.	General Insurance Council & Ors. Vs. State of A.P.& Ors. [2010] INSC 285 (19 April 2010)
44.	Laxmi Verma Vs. State of Maharashtra & Ors. [2010] INSC 286 (19 April 2010)
45.	Ram Babu Vs. State of U.P. [2010] INSC 287 (19 April 2010)
46.	Shamima Kauser Vs. Union of India & Ors. [2010] INSC 288 (19 April 2010)
47.	Sidhartha Vashisht @ Manu Sharma Vs. State (Nct of Delhi) [2010] INSC 289 (19 April 2010)
48.	State of A.P. Vs. Hyderabad Potteries P.Ltd.& ANR. [2010] INSC 290 (19 April 2010)
49.	Surender Paswan & Ors. Vs. State of Bihar & Ors. [2010] INSC 291 (19 April 2010)
50.	Laxmi Verma Vs. State of Maharashtra & Ors. [2010] INSC 341 (19 April 2010)
51.	Shamima Kauser Vs. Union of India & Ors. [2010] INSC 342 (19 April 2010)
52.	Sanjay Kumar Vaish & Ors. Vs. Rajendra Kumar Agarwal & Ors. [2010] INSC 398 (19 April 2010)
53.	S.Sumnyan & Ors. Vs. Limi Niri & Ors. [2010] INSC 292 (20 April 2010)
54.	Vishnu & Ors. Vs. Jaya [2010] INSC 293 (20 April 2010)
55.	Thammaiah Gowda Vs. Shekar & Ors. [2010] INSC 296 (20 April 2010)
56.	Ku.Kunda Motiram Bodalkar Vs. Swami Vivekanand Shikshan Sanstha & Ors. [2010] INSC 399 (20 April 2010)
57.	Shanti Budhiya Vesta Patel & Ors. Vs. Nirmala Jayprakash Tiwari & Ors. [2010] INSC 297 (21 April 2010)
58.	Commnr. of Central Excise, Mumbai Vs. M/S. Tikitar Industries & ANR. [2010] INSC 298 (22 April 2010)
59.	N. Suresh Nathan & Ors. Vs. Union of India & Ors. [2010] INSC 299 (22 April 2010)
60.	S.R. Srinivasa & Ors. Vs. S. Padmavathamma [2010] INSC 300 (22 April 2010)
61.	West Bengal Elect. Regulatory Commn. Vs. Hindalco Industries Ltd.& Ors. [2010] INSC 301 (22 April 2010)
62.	Chief Executive Officer, Zilla Parishad Vs. State of Maharashtra & Ors. [2010] INSC 343 (22 April 2010)
63.	Daya Kishan Vs. State of Haryana [2010] INSC 344 (22 April 2010)
64.	Ravinder Kumar Vs. State of Haryana & Ors. [2010] INSC 345 (22 April 2010)
65.	Shaukat Vs. State of Uttaranchal [2010] INSC 346 (22 April 2010)
66.	Dharmbir Vs. State(NCT of Delhi) ANR. [2010] INSC 302 (23 April 2010)
67.	M/S. A.P.T. Ispat Pvt.Ltd. Vs. U.P. Small Industrial Corpn. Ltd. & ANR. [2010] INSC 303 (23 April 2010)
68.	Pundalik Vs. State of Maharashtra [2010] INSC 304 (23 April 2010)
69.	Zameer Ahmed Latifur Rehman Sheikh Vs. State of Maharashtra & Ors. [2010] INSC 305 (23 April 2010)
70.	M.D.,Hassan Coop.Milk Produ.Soc.U.Ltd. Vs. Asstt. Regnl.Director, E.S.I.C. [2010] INSC 306 (26 April 2010)
71.	Santhosh Moolya & ANR. Vs. State of Karnataka [2010] INSC 307 (26 April 2010)
72.	Spl.Land Acquisition Officer Vs. Karigowda & Ors. [2010] INSC 308 (26 April 2010)
73.	Sr.Suptd.Telegraph(Traffic)Bhopal Vs. Santosh Kumar Seal And Ors [2010] INSC 309 (26 April 2010)
74.	Amrinder Singh Vs. Spl.Committee,Punjab Vidhan Sabha & Ors. [2010] INSC 533 (26 April 2010)
75.	Indowind Energy Ltd. Vs. Wescare (I) Ltd.& ANR. [2010] INSC 310 (27 April 2010)
76.	Punjab Roadways Moga Tr.Gen.Manager Vs. Punjab Sahib Bus & Transport Co.& Ors. [2010] INSC 311 (27 April 2010)
77.	S. Sharat Kumar & ANR. Vs. State A.P. & Ors. [2010] INSC 312 (27 April 2010)
78.	Sri Srinivasa Bhat (D) by LRS. & Ors. Vs. Sri A. Sarvothama Kini (D) by LRS. & Ors [2010] INSC 313 (27 April 2010)
79.	Union of India & Ors. Vs. Mini India Housing Co-Op. Society & Ors. [2010] INSC 314 (27 April 2010)
80.	Admin.Union Territory of D.&N.Haveli Vs. Gulabhia M.Lad [2010] INSC 315 (28 April 2010)
81.	Amal Kumar Ghosh & Ors. Vs. Basanta Kumar Almal [2010] INSC 325 (28 April 2010)
82.	Mohan Mali & ANR. Vs. State of M.P. [2010] INSC 326 (28 April 2010)
83.	S. Khushboo Vs. Kanniammal & ANR. [2010] INSC 327 (28 April 2010)
84.	Vinisha Jitesh Tolani @ Manmeet Laghmani Vs. Jitesh Kishore Tolani [2010] INSC 328 (28 April 2010)
85.	S. Khushboo Vs. Kanniammal & ANR. [2010] INSC 347 (28 April 2010)
86.	Dilip D. Chowdhari & ANR. Vs. Maharashtra Executor &Trustee &Ors [2010] INSC 329 (29 April 2010)
87.	Baij Nath Sah Vs. State of Bihar [2010] INSC 348 (29 April 2010)
88.	Dilpesh Balchandra Panchal Vs. State of Gujarat [2010] INSC 400 (29 April 2010)
89.	C.Magesh & Ors. Vs. State of Karnataka [2010] INSC 330 (30 April 2010)
90.	Indian Drugs & Pharmaceutical Ltd. Vs. Famy Care & Ors. [2010] INSC 331 (30 April 2010)
91.	Denel(Propritary Limited) Vs. Bharat Electronics Ltd.& ANR. [2010] INSC 349 (30 April 2010)