1. |
Anil Kumar Jain Vs. Maya Jain [2009] INSC 1516 (1 September 2009)
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2. |
Dhanapal & Ors. Vs. State by Public Prosecutor, Madras [2009] INSC 1517 (1 September 2009)
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3. |
General Manager, Telecom Vs. M. Krishnan & ANR. [2009] INSC 1518 (1 September 2009)
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4. |
Gopal & Ors. Vs. State of Karnataka & Ors [2009] INSC 1519 (1 September 2009)
|
5. |
New India Assurance Company Ltd. Vs. M/S Zuari Indsustries Ltd. & Ors. [2009] INSC 1520 (1 September 2009)
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6. |
Ranvir Singh Vs. State of Haryana & ANR. [2009] INSC 1521 (1 September 2009)
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7. |
Regional Manager, Bank of Baroda Vs. Anita Nandrajog [2009] INSC 1522 (1 September 2009)
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8. |
Sushil Kumar Vs. State of Punjab [2009] INSC 1523 (1 September 2009)
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9. |
Transmarine Corporation & Ors. Vs. Zensar Technologies Ltd.& Ors. [2009] INSC 1524 (1 September 2009)
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10. |
Babubhai Jamnadas Patel Vs. State of Gujarat & Ors. [2009] INSC 1525 (2 September 2009)
|
11. |
Bombay Anand Bhavan Restaurant Vs. Dy. Director , Esi Corpn. And ANR. [2009] INSC 1526 (2 September 2009)
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12. |
Chikkarangaiah & Ors. Vs. State of Karnataka [2009] INSC 1527 (2 September 2009)
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13. |
Santoshkumar Shivgonda Patil & Ors. Vs. Balasaheb Tukaram Shevale & Ors. [2009] INSC 1528 (2 September 2009)
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14. |
State of Rajasthan Vs. Iqbal Singh (2 September 2009)
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15. |
Gangai Vinayagar Temple & Ors. Vs. Meenakshi Ammal & Ors. [2009] INSC 1529 (3 September 2009)
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16. |
Karturi Prasad Rao Vs. Karturi Surya Kanthamma [2009] INSC 1530 (3 September 2009)
|
17. |
Ranjit Kumar Das & Ors. Vs. State of Bihar & Ors. [2009] INSC 1531 (3 September 2009)
|
18. |
State of U.P. Vs. Santosh Kumar & Ors. [2009] INSC 1532 (3 September 2009)
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19. |
Bihar School Examination Board Vs. Suresh Prasad Sinha [2009] INSC 1533 (4 September 2009)
|
20. |
Green Gold Timber Pvt. Ltd. Vs. Shipra Ocean Trade Pvt. Ltd. [2009] INSC 1534 (4 September 2009)
|
21. |
Md.Ibrahim & Ors. Vs. State of Bihar & ANR. [2009] INSC 1535 (4 September 2009)
|
22. |
Morbi Nagarpalika Vs. Bhavanbhai Khodabhai Patel & ANR. Etc. [2009] INSC 1536 (4 September 2009)
|
23. |
Municipal Corporation Chandigarh & Ors. Vs. M/S. Chandigarh Corporate Guides Ltd. [2009] INSC 1537 (4 September 2009)
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24. |
P.C.Thomas Vs. Adv.P.M.Ismail & Ors. [2009] INSC 1538 (4 September 2009)
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25. |
Radhakrishna Dharmartha Pvt. Trust & Ors Vs. Parmanand Soni(D) by LRS. [2009] INSC 1539 (4 September 2009)
|
26. |
Randhir Singh Vs. State of Punjab & Ors. [2009] INSC 1540 (4 September 2009)
|
27. |
R.K. Mobisana Singh Vs. Temba Singh (4 September 2009)
|
28. |
LIC of India Vs. Chikema (4 September 2009)
|
29. |
Charan Dass (Dead) by LRS. Vs. H.P. Housing Urban Dev. Authority & Ors. [2009] INSC 1541 (7 September 2009)
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30. |
Prem Nath Singh Vs. State of Bihar [2009] INSC 1542 (7 September 2009)
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31. |
Sunita Rani & Ors. Vs. Sri Chand & Ors. [2009] INSC 1543 (7 September 2009)
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32. |
Udita Gupta Vs. Devya Mohan [2009] INSC 1544 (7 September 2009)
|
33. |
M/s. Asian Techs Ltd. Vs. Union of India (7 September 2009)
|
34. |
Coal Linker Vs. Coal India Ltd. (7 September 2009)
|
35. |
Allwyn Housing Colony Welfare Associatio Vs. Govt.Of A.P.& Ors. [2009] INSC 1545 (8 September 2009)
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36. |
C.C.E. Delhi, Delhi-Iii Vs. M/S. Uni Products (I) Ltd [2009] INSC 1546 (8 September 2009)
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37. |
C.C.E., Bhubaneswar-1 Vs. M/S. Champdany Industries Ltd. [2009] INSC 1547 (8 September 2009)
|
38. |
Commr.Of Central Excise-I,Hyderabad Vs. M/S Charminar Non-Wovens Ltd. [2009] INSC 1548 (8 September 2009)
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39. |
Hazari Lal Das Vs. State of West Bengal & ANR. [2009] INSC 1549 (8 September 2009)
|
40. |
U.P. Power Corporation Ltd. & ANR. Vs. Asp Sealing Products Ltd. [2009] INSC 1550 (8 September 2009)
|
41. |
Arjunan Vs. M/S Universal Fertilizer Corp. [2009] INSC 1551 (9 September 2009)
|
42. |
Balaji Coke Industry Pvt.Ltd. Vs. M/S.Maa Bhagwati Coke (Guj) Pvt.Ltd. [2009] INSC 1552 (9 September 2009)
|
43. |
Balwantbhai B. Patel Vs. State of Gujarat & ANR. [2009] INSC 1553 (9 September 2009)
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44. |
Commnr. of Income Tax, Coimbatore Vs. M/S. Textool Co. Ltd. [2009] INSC 1554 (9 September 2009)
|
45. |
M/S Commercial Auto Sales(P) Ltd. Vs. M/S Auto Sales (Properties) [2009] INSC 1555 (9 September 2009)
|
46. |
S.K. Maniruddin Vs. State of West Bengal & ANR. [2009] INSC 1556 (9 September 2009)
|
47. |
State of Punjab & Ors. Vs. Lalita [2009] INSC 1557 (9 September 2009)
|
48. |
Steel Authority of India Ltd. Vs. Gupta Brother Steel Tubes Ltd. [2009] INSC 1558 (9 September 2009)
|
49. |
Tika Ram & Ors Vs. State of U.P. & Ors [2009] INSC 1559 (9 September 2009)
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50. |
Anil Chandra & Ors. Vs. Radha Krishna Gaur & Ors. [2009] INSC 1560 (10 September 2009)
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51. |
Chrestien Mica Industries Ltd., Calcuuta Vs. Vinayak Mica Exports Co. & Ors [2009] INSC 1561 (10 September 2009)
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52. |
Dubaria Vs. Har Prasad & ANR. [2009] INSC 1562 (10 September 2009)
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53. |
Padubidri Damodar Shenoy Vs. Indian Airlines Ltd. & ANR. [2009] INSC 1563 (10 September 2009)
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54. |
Saumindra Bhattacharya Vs. State of Bihar And ANR. [2009] INSC 1564 (10 September 2009)
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55. |
U.P. Cooperative Federation Ltd. Vs. M/S. Three Circles [2009] INSC 1565 (10 September 2009)
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56. |
State of Uttar Pradesh Vs. Ulfat Singh (10 September 2009)
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57. |
Lalita Prasad Vs. Gyan Singh (10 September 2009)
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58. |
Changdeo Nivruti Kamathe Vs. State of Maharashtra (10 September 2009)
|
59. |
Ajay Lawania Vs. Shobhna Dubey [2009] INSC 1566 (11 September 2009)
|
60. |
Gyanmati Yadav Vs. Ram Sagar Yadav [2009] INSC 1567 (11 September 2009)
|
61. |
Pushpchand Vs. Bilam Kanwar (D) Thr.Lrs. [2009] INSC 1568 (11 September 2009)
|
62. |
Ramesh Chandra Agrawal Vs. Regency Hospital Ltd. & Ors. [2009] INSC 1569 (11 September 2009)
|
63. |
Secr.,Agricul.Produce Market Commtt. Vs. Quasami Janab Ajmatalla Salamulla & ANR. [2009] INSC 1570 (11 September 2009)
|
64. |
State Th. Cbi Vs. Parmeshwaran Subramani & ANR. [2009] INSC 1571 (11 September 2009)
|
65. |
Zenit Mataplast P.Ltd. Vs. State of Maharashtra & Ors. [2009] INSC 1572 (11 September 2009)
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66. |
State through Inspector of Police CBI, Chennai Vs. N.C. Nahar (11 September 2009)
|
67. |
Arun Kumar Keshari Vs. Ganesh & Ors [2009] INSC 1573 (14 September 2009)
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68. |
D.Venkatasubramaniam & Ors. Vs. M.K.Mohan Krishnamachari & Ors. [2009] INSC 1574 (14 September 2009)
|
69. |
D.Venkatasubramaniam & Ors. Vs. M.K.Mohan Krishnamachari & Ors. [2009] INSC 1575 (14 September 2009)
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70. |
Devarasu Vs. Veerasekaran & ANR. [2009] INSC 1576 (14 September 2009)
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71. |
Gurmeet Singh Grewal Vs. J.P.Jethera [2009] INSC 1577 (14 September 2009)
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72. |
National Insurance Co.Ltd. Vs. Om Prakash Jain [2009] INSC 1578 (14 September 2009)
|
73. |
Satish Narayan Sawant Vs. State of Goa [2009] INSC 1579 (14 September 2009)
|
74. |
State of Goa & ANR. Vs. Gopal Baburao Gaudo & Ors. [2009] INSC 1580 (14 September 2009)
|
75. |
S. Suresh Vs. Oriental Insurance Co. Ltd. (14 September 2009)
|
76. |
FGP Ltd. Vs. Saleh Hooseini Doctor & ANR. [2009] INSC 1581 (15 September 2009)
|
77. |
Hage Gumto & Ors. Vs. Ninya Bagra & Ors. [2009] INSC 1582 (15 September 2009)
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78. |
N.Eswari Vs. K.Swarajya Lakshmi [2009] INSC 1583 (15 September 2009)
|
79. |
Naresh Bhutani And Anr Vs. M/S. A.G.Chit Fund And Finance Co. [2009] INSC 1584 (15 September 2009)
|
80. |
Nicco Corp.Ltd. Vs. Prysmian Cavie Sistemi Energia S.R.L&Anr [2009] INSC 1585 (15 September 2009)
|
81. |
Sayanna Vs. State of Maharashtra & Ors. [2009] INSC 1586 (15 September 2009)
|
82. |
Sita Ram Bhandar Society, New Delhi Vs. Lt.Governor,Govt.Of Nct Delhi & Ors [2009] INSC 1587 (15 September 2009)
|
83. |
State of Maharashtra & ANR. Vs. Vijay Panditrao Visale & ANR. [2009] INSC 1588 (15 September 2009)
|
84. |
Nirmal Kumar Roy Vs. State of West Bengal (15 September 2009)
|
85. |
Vishnu Vs. State of Rajasthan (15 September 2009)
|
86. |
Azrith Bivi & ANR. Vs. Chinnathambi(Dead) Through LRS. [2009] INSC 1589 (16 September 2009)
|
87. |
Bajaj Auto Ltd. Vs. Tvs Motor Company Ltd. [2009] INSC 1590 (16 September 2009)
|
88. |
Gajara Vishnu Gosavi Vs. Prakash Nanasaheb Kamble & Ors. [2009] INSC 1591 (16 September 2009)
|
89. |
K.V. Mohd. Zakir Vs. Regional Sports Centre [2009] INSC 1592 (16 September 2009)
|
90. |
Kedar Narayan Parida & Ors. Vs. State of Orissa & ANR. [2009] INSC 1593 (16 September 2009)
|
91. |
State of Orissa & Ors. Vs. Chitrasen Bhoi [2009] INSC 1594 (16 September 2009)
|
92. |
Union of India & Ors. Vs. A.K. Pandey [2009] INSC 1595 (16 September 2009)
|
93. |
Deep Singh Vs. State of U.P. (16 September 2009)
|
94. |
Chinnaraj Vs. State of Tamil Nadu (16 September 2009)
|
95. |
Bibi Zafira Khatoon & Ors Vs. Md. Hussain & Anr [2009] INSC 1596 (17 September 2009)
|
96. |
Employees State Insurance Corporation Vs. M/S. Bhakra Beas Mgmt. Board & ANR. [2009] INSC 1597 (17 September 2009)
|
97. |
M. Meeramytheen & Ors. Vs. K. Parameswaran Pillai & Ors. [2009] INSC 1598 (17 September 2009)
|
98. |
M/S Super Cassettes Industries Limited Vs. State of U.P.& ANR. [2009] INSC 1599 (17 September 2009)
|
99. |
M/S.Som Datt Builders Ltd. Vs. State of Kerala [2009] INSC 1600 (17 September 2009)
|
100. |
O.N.G.C. Ltd. Vs. Engineering Mazdoor Sangh [2009] INSC 1601 (17 September 2009)
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