OCTOBER     2009
1.	M/S Rainbow Rubber Industries & Ors. Vs. Assistant Collector of Cen. Excise, Madur. [2009] INSC 1619 (1 October 2009)
2.	Suraj Ghising Lama Vs. State of Arunachal Pradesh & ANR. [2009] INSC 1620 (1 October 2009)
3.	Arun Kumar Sharma Vs. State of Bihar [2009] INSC 1621 (5 October 2009)
4.	State of Maharashtra & ANR. Vs. Sanjay Dalmia & Ors. [2009] INSC 1622 (5 October 2009)
5.	Parshotam Lal & ANR. Vs. State of Punjab [2009] INSC 1623 (6 October 2009)
6.	Tirupur Dyeing Factory Oweners Ass. Vs. Noyyal River A. Protection Ass. & Ors. [2009] INSC 1624 (6 October 2009)
7.	U.P. Power Corporation Ltd. & ANR. Vs. Asp Sealing Products Ltd. [2009] INSC 1625 (6 October 2009)
8.	Umapada Kayal Vs. State of West Bengal [2009] INSC 1626 (6 October 2009)
9.	Arulvelu & ANR. Vs. State Rep by Public Prosecutor & ANR. [2009] INSC 1627 (7 October 2009)
10.	Babu Ram & ANR. Vs. State of Haryana & ANR. [2009] INSC 1628 (7 October 2009)
11.	Basayya Prabhayya Hallur Vs. State of Karnataka & Ors. [2009] INSC 1629 (7 October 2009)
12.	Dalel Singh Vs. State of Haryana [2009] INSC 1630 (7 October 2009)
13.	Debakie Rani Sharma Vs. Savitri Devi & ANR. [2009] INSC 1631 (7 October 2009)
14.	Neelu Chopra & ANR. Vs. Bharti [2009] INSC 1632 (7 October 2009)
15.	Ram Babu Agarwal Vs. Jay Kishan Das [2009] INSC 1633 (7 October 2009)
16.	Ram Sunder Mahto & Ors. Vs. State of Bihar [2009] INSC 1634 (7 October 2009)
17.	State of M.P. & Ors. Vs. Yogendra Shrivastava [2009] INSC 1635 (7 October 2009)
18.	Maharashtra State Co-Op.Bank Ltd. Vs. Assistant P.F.Commr.& ANR. [2009] INSC 1636 (8 October 2009)
19.	Mankamma Vs. State of Kerala [2009] INSC 1637 (8 October 2009)
20.	Pandurang Chandrakant Mhatre & Ors. Vs. State of Maharashtra [2009] INSC 1638 (8 October 2009)
21.	Raj Kumar & Ors. Vs. The State of Punjab [2009] INSC 1639 (8 October 2009)
22.	Registrar Coop. Societies Haryana & Ors. Vs. Israil Khan & Ors. [2009] INSC 1640 (8 October 2009)
23.	T.N. Godavarman Thirumulpad Vs. Union of India & Ors [2009] INSC 1641 (8 October 2009)
24.	Assistant Commr.Of I.T.Indore Vs. M/S New Sack Pvt.Ltd. [2009] INSC 1642 (9 October 2009)
25.	Baswant Shankarappa Swami Vs. State of Maharashtra & Ors. [2009] INSC 1643 (9 October 2009)
26.	Baswant Shankarappa Swami Vs. State of Maharashtra & Ors. [2009] INSC 1644 (9 October 2009)
27.	Delhi Devt.Auth. Vs. Jitender Pal Bhardwaj [2009] INSC 1645 (9 October 2009)
28.	K. Pydichatti Naidu (Dead) by LRS Vs. A.P.S.R.T.C. & ANR. [2009] INSC 1646 (9 October 2009)
29.	M/S. Revajeetu Builders & Developers Vs. M/S. Narayanaswamy & Sons & Ors. [2009] INSC 1647 (9 October 2009)
30.	P.V. Radha Krishna & Ors. Vs. State of A.P. & Ors. [2009] INSC 1648 (9 October 2009)
31.	Ramachandra Dagdu Sonavane(D)By Lrs& Ors Vs. Vithu Hira Mahar(Dead) by Lrs.& Ors [2009] INSC 1649 (9 October 2009)
32.	Sebastian @ Chevithiyan Vs. State of Kerala [2009] INSC 1650 (9 October 2009)
33.	Sohan Singh & ANR. Vs. State of Bihar [2009] INSC 1651 (9 October 2009)
34.	U.P.Pollution Control Board & Ors. Vs. M/S.Kothari Ferm.& Biochem Ltd.& Ors. [2009] INSC 1652 (9 October 2009)
35.	Udey Chand Vs. Surat Singh and ANR. [2009] INSC 1653 (9 October 2009)
36.	Dinesh Kumar Srivastav & Ors. Vs. Swati Sinha & ANR. [2009] INSC 1654 (19 October 2009)
37.	Indian Hume Pipe Co.Ltd. Vs. State of Rajasthan [2009] INSC 1655 (19 October 2009)
38.	Assam Text Book Produn.& Pubn.Corp.Ltd. Vs. Commr.of Income Tax, Gauhati [2009] INSC 1656 (20 October 2009)
39.	Kolawana Gram Vikas Kendra Vs. State of Gujarat & Ors. [2009] INSC 1657 (20 October 2009)
40.	M/S Becil Vs. Arraycom India Ltd.& Ors. [2009] INSC 1658 (20 October 2009)
41.	M/S. Grasim Industries Ltd. and ANR. Vs. M/S. Agarwal Steel [2009] INSC 1659 (20 October 2009)
42.	M/S. Indodan Industries Ltd. Vs. State of U.P. & Ors. [2009] INSC 1660 (20 October 2009)
43.	M/S. Sonic Surgical Vs. National Insurance Company Ltd. [2009] INSC 1661 (20 October 2009)
44.	Leila David Vs. State of Maharashtra & Ors. [2009] INSC 1662 (21 October 2009)
45.	M/S. Ravindra & Associates Vs. Union of India [2009] INSC 1663 (21 October 2009)
46.	M/S.S.B.P. & Co. Vs. M/S. Patel Engineering Ltd. & ANR. [2009] INSC 1664 (21 October 2009)
47.	Surender Kumar Vs. Union of India and Ors. [2009] INSC 1665 (21 October 2009)
48.	Union of India Vs. T.M. Somarajan & Ors. [2009] INSC 1666 (21 October 2009)
49.	Alagarsamy & Ors. Vs. State by Deputy Superintendent of Police [2009] INSC 1667 (22 October 2009)
50.	Bheemunipatnam Coop. Buld. Society Ltd. Vs. State of A.P. & Ors. [2009] INSC 1668 (22 October 2009)
51.	Haryana State Industrial Dev.Corp. Vs. Shakuntla & Ors. [2009] INSC 1669 (22 October 2009)
52.	N. Radhakrishnan Vs. M/S. Mastero Engieers & Ors. [2009] INSC 1670 (22 October 2009)
53.	Punjab Financial Corp.& ANR. Vs. M/S Garg Steel & ANR. [2009] INSC 1671 (22 October 2009)
54.	Ramkanya Bai Vs. Bharatram [2009] INSC 1672 (22 October 2009)
55.	Asst.Commercial Tax Officer Vs. M/S.Harichand [2009] INSC 1673 (23 October 2009)
56.	Goli Bhaskara Rao Vs. Reddy Venkateshwara Rao & ANR. [2009] INSC 1674 (23 October 2009)
57.	Sharad Vs. State of Maharashtra [2009] INSC 1675 (23 October 2009)
58.	Parminder Kaur Vs. State of U.P. & ANR. [2009] INSC 1676 (26 October 2009)
59.	Arulmani & ANR. Vs. State Tr.Insp.Of Police [2009] INSC 1677 (27 October 2009)
60.	J.L. Koul & Ors. Vs. State of J & K & Ors. [2009] INSC 1678 (27 October 2009)
61.	Jai Balaji Industries Ltd. Vs. Pec Ltd.& Ors. [2009] INSC 1679 (27 October 2009)
62.	New India Assurance Co.Ltd. Vs. Parakh Foods Ltd. [2009] INSC 1680 (27 October 2009)
63.	A.K. Lakshmipathy (D) & Ors. Vs. Rai Saheb Pannalal H. Lahoti C.T. & Ors. [2009] INSC 1681 (28 October 2009)
64.	C.I.T,New Delhi Vs. M/S Maruti Udyog Ltd. [2009] INSC 1682 (28 October 2009)
65.	Jai Prakash Gupta (D) Thr.Lrs. Vs. Riyaz Ahamad & ANR. [2009] INSC 1683 (28 October 2009)
66.	Mohd.Ismail Vs. Dinkar Vinayakrao Dorlikar [2009] INSC 1684 (28 October 2009)
67.	Prabir Mondal & ANR. Vs. State of West Bengal [2009] INSC 1685 (28 October 2009)
68.	Nicco Corp.Ltd. Vs. Prysmian Cavie Sistemi Energia S.R.L& ANR [2009] INSC 1686 (29 October 2009)
69.	Celina Coelho Pereira & Ors. Vs. Ulhas Mahabaleshwar Kholkar & Ors. [2009] INSC 1687 (30 October 2009)
70.	Urban Improvement Trust,Bikaner Vs. Mohan Lal [2009] INSC 1688 (30 October 2009)
71.	Vijay Dhanji Chaudhary Vs. Suhas Jayant Natawadkar [2009] INSC 1689 (30 October 2009)