NOVEMBER     2009
1.	Dakshinamurthy Vs. B.K.Das I.A.S & Ors. [2009] INSC 1690 (3 November 2009)
2.	Dashrath Rao Kate Vs. Brij Mohan Srivastava [2009] INSC 1691 (3 November 2009)
3.	State of U.P. Vs. Rashid & ANR. [2009] INSC 1692 (3 November 2009)
4.	Bharat Amratlal Kothari Vs. Dosukhan Samadkhan Sindhi & Ors. [2009] INSC 1693 (4 November 2009)
5.	Kamrul Islam Alvi Vs. State of M.P. [2009] INSC 1694 (4 November 2009)
6.	U.P.Rajya Vidyut Utpadan Board & ANR. Vs. U.P.Vidyut Mazdoor Sangh [2009] INSC 1695 (4 November 2009)
7.	Haribhai Lakhmanbhai Seedhav Vs. State of Gujarat & Ors. [2009] INSC 1696 (5 November 2009)
8.	Jaswant Singh & Ors. Vs. State of Punjab [2009] INSC 1697 (5 November 2009)
9.	K.Subramanian Vs. R.Rajathi Tr.Poa [2009] INSC 1698 (5 November 2009)
10.	Tamil Nadu Water Supply & Drainage Board Vs. M/S. Satyanarayana Brothers Pvt. Ltd. [2009] INSC 1699 (5 November 2009)
11.	Ashok Kumar Sharma Vs. Oberoi Flight Services [2009] INSC 1700 (6 November 2009)
12.	Baleshwar Rajbanshi & Ors. Vs. Board of Trustees For Port Trust & Ors. [2009] INSC 1701 (6 November 2009)
13.	Jameel Vs. State of U.P. [2009] INSC 1702 (6 November 2009)
14.	Jayabalan Vs. U.T. of Pondicherry [2009] INSC 1703 (6 November 2009)
15.	Md.Ankoos & Ors. Vs. Pub.Pros.High Court of A.P. Hyderabad [2009] INSC 1704 (6 November 2009)
16.	Naimuddin Vs. State of West Bengal [2009] INSC 1705 (6 November 2009)
17.	Rasiklal Dalpatram Thakkar Vs. State of Gujarat & Ors. [2009] INSC 1706 (6 November 2009)
18.	Satwati Deswal Vs. State of Haryana & Ors. [2009] INSC 1707 (6 November 2009)
19.	Chhotu Vs. State of Haryana [2009] INSC 1708 (9 November 2009)
20.	Dir.,Fisheries Terminal Division Vs. Bhikubhai Meghajibhai Chavda [2009] INSC 1709 (9 November 2009)
21.	Faridan Vs. State of U.P. [2009] INSC 1710 (9 November 2009)
22.	Irrigineni Venkata Krishna & Ors. Vs. Govt.Of A.P. & ANR. [2009] INSC 1711 (9 November 2009)
23.	M/S Som Datt Builders Ltd. Vs. Union of India & Ors [2009] INSC 1712 (9 November 2009)
24.	Md. Jabir@ Jhabo Vs. State of Bihar [2009] INSC 1713 (9 November 2009)
25.	Mummidi Durgaiah Vs. State of A.P. [2009] INSC 1714 (9 November 2009)
26.	Pt.Triveni Sahai & Sons & Ors. Vs. Union of India & Ors. [2009] INSC 1715 (9 November 2009)
27.	Gajula Surya Prakasarao Vs. State of Andhra Pradesh [2009] INSC 1716 (10 November 2009)
28.	Gaya Prasad Vs. State of M.P. & Ors. [2009] INSC 1717 (10 November 2009)
29.	Harpreet Singh Popli & Ors. Vs. Manmeet Kaur Popli & ANR. [2009] INSC 1718 (10 November 2009)
30.	Priyanka Singh Vs. Jayant Singh [2009] INSC 1719 (10 November 2009)
31.	State of Rajasthan & Ors. Vs. Heritage Crafts [2009] INSC 1720 (10 November 2009)
32.	Union of India And Ors. Vs. Har Dayal [2009] INSC 1721 (10 November 2009)
33.	Amalendu Pal @ Jhantu Vs. State of West Bengal [2009] INSC 1722 (11 November 2009)
34.	Boya Hanumanna & ANR. Vs. State of A.P. [2009] INSC 1723 (11 November 2009)
35.	University of Kerala Vs. Council,Principals',Colleges,Kerala &Ors [2009] INSC 1724 (11 November 2009)
36.	Commnr. of Central Excise, Goa & ANR. Vs. M/S. Funskool (India) Ltd. & Anr [2009] INSC 1725 (12 November 2009)
37.	M/S Pleasantime Products Etc. Vs. Commr.Of Central Excise,Mumbai-1 Etc. [2009] INSC 1726 (12 November 2009)
38.	Prakash Kisan Shirke Vs. Koyana Education Society & Ors. [2009] INSC 1727 (12 November 2009)
39.	Shiba Shankar Mohapatra & Ors. Vs. State of Orissa & Ors. [2009] INSC 1728 (12 November 2009)
40.	Exec.Dir.,W.Bengal Power Dev.Corp.Ltd. Vs. Ardhendu Sekhar Bala & Ors. [2009] INSC 1729 (13 November 2009)
41.	Gimik Piotr Vs. State of Tamil Nadu & Ors. [2009] INSC 1730 (13 November 2009)
42.	Manohar Singh Vs. D.S. Sharma & ANR. [2009] INSC 1731 (13 November 2009)
43.	Nitya Nand Vs. State of Haryana & Ors. [2009] INSC 1732 (13 November 2009)
44.	Pashaura Singh Vs. State of Punjab & Anr [2009] INSC 1733 (13 November 2009)
45.	Suman Vs. State of Rajasthan & ANR. [2009] INSC 1734 (13 November 2009)
46.	Commissioner of Income Tax, Salem Vs. M/S Sugavaneeshwara Spg.Mills Ltd. [2009] INSC 1735 (16 November 2009)
47.	M/S Ballarpur Industries Ltd. Vs. Commr.Trade Tax Uttaranchal [2009] INSC 1736 (16 November 2009)
48.	Rajni Tandon Vs. Dulal Ranjan Ghosh Dastidar & ANR. [2009] INSC 1737 (16 November 2009)
49.	State of Uttarkhand & ANR. Vs. Rajender Singh Arya & ANR. [2009] INSC 1738 (16 November 2009)
50.	Rajendra Kumar Srivastava & Ors. Vs. Samyut Kshetriya Gramin Bank & Ors. [2009] INSC 1739 (17 November 2009)
51.	Ram Bharosey Vs. State of U.P. [2009] INSC 1740 (17 November 2009)
52.	Sau Panchashila Dada Meshram Vs. State of Maharashtra [2009] INSC 1741 (17 November 2009)
53.	V.Ravi Chandran Vs. Union of India & Ors. [2009] INSC 1742 (17 November 2009)
54.	Ram Kumar Gupta & Ors. Vs. Har Prasad & ANR. [2009] INSC 1743 (18 November 2009)
55.	Ghaziabad Development Authority Vs. Meera Sanger [2009] INSC 1744 (19 November 2009)
56.	M/S Mepco Industries Ltd.Madurai Vs. Commr.Of Income Tax & ANR. [2009] INSC 1745 (19 November 2009)
57.	Tamil Nadu Computer Sc.B.Ed.G.T.Welf.Society Vs. Higher Sec.Scl.Computer Tech.Assn.& Ors. [2009] INSC 1746 (19 November 2009)
58.	The State Rep.By Cbi, Hyderabad Vs. G.Prem Raj [2009] INSC 1747 (19 November 2009)
59.	Commr.of Customs(Port) Kolkata Vs. Hari Prasad Agarwal [2009] INSC 1748 (20 November 2009)
60.	Sarita Singh & Ors. Vs. Rajeshwar Singh [2009] INSC 1749 (20 November 2009)
61.	Jaipur Vidyut Vitran Nigam Ltd.& Ors. Vs. Nathu Ram [2009] INSC 1750 (23 November 2009)
62.	Kattinokkula Murali Krishna Vs. Veeramalla Koteswara Rao & Ors. [2009] INSC 1751 (23 November 2009)
63.	M/S S.B.Minerals Vs. M/S Mspl Limited [2009] INSC 1752 (23 November 2009)
64.	Satyapal Singh Vs. Union of India And ANR. [2009] INSC 1753 (23 November 2009)
65.	Atul Manubhai Parekh Vs. Central Bureau of Investigation [2009] INSC 1754 (24 November 2009)
66.	Baby Radhika Gupta & Ors. Vs. Oriental Insurance Co. Ltd. & Ors. [2009] INSC 1755 (24 November 2009)
67.	Commnr. of Income Tax, Kanpur Vs. M/S.Sahara India Savings & Invest.Corp.Ltd [2009] INSC 1756 (24 November 2009)
68.	Rupa Rani Rakshit & Ors. Vs. Jharkhand Gramin Bank & Ors. [2009] INSC 1757 (24 November 2009)
69.	Commr.Of Income Tax Vs. M/S Alom Extructions Limited [2009] INSC 1758 (25 November 2009)
70.	Controller of Estate Duty, Kerala Vs. Nalini Vs. Saraf [2009] INSC 1759 (25 November 2009)
71.	D.K.Ganesh Babu Vs. State of Tamil Nadu & Ors. [2009] INSC 1760 (30 November 2009)
72.	Rajendra Agricultural University Vs. Ashok Kumar Prasad & Ors. [2009] INSC 1761 (30 November 2009)
73.	Rayeesabegum & ANR. Vs. Special Land Acquisition Officer [2009] INSC 1762 (30 November 2009)
74.	Shiv Pujan Prasad(Dead) By LRS Vs. State of U.P. & ANR. [2009] INSC 1763 (30 November 2009)
75.	Suresh & Ors. Vs. State of Maharashtra [2009] INSC 1764 (30 November 2009)