State of M.P. Vs. Sobran & Ors. [2009] INSC 1096 (15 May 2009)

Judgment

CIVIL APPELLATE JURISDICTION INTERLOCUTORY APPLICATION NO.7 OF 2009 IN SPECIAL LEAVE PETITION (C) NO.5415 OF 2007 ORDER Application for modification/clarification of this Court's order dated 25.7.2008 is allowed.

The words "and special leave petitions" in paragraph 2 of the aforesaid order stand deleted and the special leave petition is restored to its original number.

.........................J. (TARUN CHATTERJEE)

.........................J. (H.L. DATTU)

NEW DELHI,

MAY 15, 2009.

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