Rajender Singh Vs. Vijay Pal @ Jai Pal & Ors. [2009] INSC 1054 (13 May 2009)

Judgment

Civil Appellate Jurisdiction Civil Appeal No.3867 Of 2001 Rajender Singh ....Appellant Versus Order Perused Office Report Dated 8th May, 2009 And The Letter Of The Lower Court Seeking Extension Of Time For Final Disposal Of The Suit No.353/02. Time To Complete The Hearing And Dispose Of The Suit Finally Is Extended By Six Months.

..........................J. (Tarun Chatterjee)

..........................J. (H.L. Dattu)

New Delhi,

May 13, 2009.

 Back

Pages: 1 2 3