Union of India &
ANR. Vs. Manju G.S. & Ors. [2009] INSC 1028 (11 May 2009)
Judgment
CIVIL APPELLATE
JURISDICTION CIVIL APPEAL NO.3475 OF 2009 (Arising out of S.L.P. (C) No.11113
of 2007) Union of India and Anr. ...Appellant(s) Versus Manju G.S. and Ors.
...Respondent(s) With Civil Appeal No.3476 of 2009 @ S.L.P. (C) No.11750 of
2007
O R D E R
In the order dated
11th May, 2009, the words "Writ Appeal Nos. 626/2007 and 507/2007" be
read as "Writ Appeal Nos. 626/2007 and 509/2007".
Ordered accordingly.
......................J.
[B.N. AGRAWAL]
......................J.
[G.S. SINGHVI]
New
Delhi, May 29, 2009.
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