MARCH    2009
201.	Sita Ram Vs. Malwinder Kaur [2009] INSC 652 (30 March 2009)
202.	Asgar Vs. State of Uttarakhand [2009] INSC 653 (31 March 2009)
203.	Association of Res.Of Mhow (Rom) & ANR. Vs. Delimitation Commn.Of India & Ors. [2009] INSC 654 (31 March 2009)
204.	Balkar Singh Vs. State of Uttarakhand [2009] INSC 655 (31 March 2009)
205.	Bhaskar Ramappa Madar & Ors. Vs. State of Karnataka [2009] INSC 656 (31 March 2009)
206.	Chaman Lal & Ors. Vs. State of Punjab & ANR. [2009] INSC 657 (31 March 2009)
207.	Commnr.,Central Excise & Customs, Indore Vs. M/S. Parenteral Drugs (I) Ltd. [2009] INSC 658 (31 March 2009)
208.	Fakkirappa Basappa Bhairappanavar & Ors. Vs. H.F. Bhairappanavar (D) By LRS. & ANR. [2009] INSC 659 (31 March 2009)
209.	Hanumantappa Bhimappa Dalavai and ANR. Vs. State of Karnataka [2009] INSC 660 (31 March 2009)
210.	Krishna Ghosh Vs. State of West Bengal [2009] INSC 661 (31 March 2009)
211.	N. Sumathi Vs. G. Selvakumar [2009] INSC 663 (31 March 2009)
212.	N.A. Khan Vs. Union of India & ANR. [2009] INSC 664 (31 March 2009)
213.	N.S. Subbanarasimha Sastry Dead By Lrs Vs. N. Kamalamma (D) Thru. LRS. [2009] INSC 665 (31 March 2009)
214.	Onkar Lal Vs. State of M.P. [2009] INSC 666 (31 March 2009)
215.	Pappu @ Hari Om Vs. State of M.P. [2009] INSC 667 (31 March 2009)
216.	Phool Patti and ANR. Vs. Ram Singh(Dead)Through LRS. & ANR. [2009] INSC 668 (31 March 2009)
217.	Pinaki Chatterjee & Ors. Vs. Union of India & Ors. [2009] INSC 669 (31 March 2009)
218.	Pradeep Kumar Vs. State of Haryana [2009] INSC 670 (31 March 2009)
219.	Raghuvir Singh Matolya & Ors. Vs. Hari Singh Malviya & Ors. [2009] INSC 671 (31 March 2009)
220.	Sadhu Singh Vs. State of Punjab [2009] INSC 672 (31 March 2009)
221.	Sanjay Dutt Vs. State of Maharashtra Tr.Cbi,Bombay [2009] INSC 673 (31 March 2009)
222.	Shashi Jain Vs. Tarsem Lal (Dead) & ANR [2009] INSC 674 (31 March 2009)
223.	U.O.I. Vs. Bal Mukund & Ors. [2009] INSC 675 (31 March 2009)