101. |
Hongkong & Shanghai Banking Corp.Ltd. Vs. Govt.Of India & ANR. [2009] INSC 552 (18 March 2009)
|
102. |
M/S Godrej Sara Lee Ltd. Vs. Asst. Commissioner (Aa) & ANR. [2009] INSC 553 (18 March 2009)
|
103. |
Mangoo Ram Vs. State of J & K & ANR [2009] INSC 554 (18 March 2009)
|
104. |
Rameshwar Dayal Mangla @ Ramesh Chand Vs. Harish Chand & ANR. [2009] INSC 555 (18 March 2009)
|
105. |
Rameshwar Dayal Mangla @ Ramesh Chand Vs. Harish Chand & ANR. [2009] INSC 556 (18 March 2009)
|
106. |
Sethuraman Vs. Rajamanickam [2009] INSC 557 (18 March 2009)
|
107. |
State of H.P. Vs. Sada Ram and ANR. [2009] INSC 558 (18 March 2009)
|
108. |
Virendra Dhar Tripathi Vs. State of U.P. & Ors. [2009] INSC 559 (18 March 2009)
|
109. |
Binani Zinc Ltd. Vs. Kerala State Electricity Board & Ors. [2009] INSC 560 (19 March 2009)
|
110. |
G.R.Lokhande & Ors. Vs. V.B. Tilekar & Ors. [2009] INSC 561 (19 March 2009)
|
111. |
G.S. Iqbal Vs. K.M.Khadar & Ors. [2009] INSC 562 (19 March 2009)
|
112. |
Jagdish Vs. State of M.P. [2009] INSC 563 (19 March 2009)
|
113. |
Jai Prakash Vs. Gulab Singh Rathore [2009] INSC 564 (19 March 2009)
|
114. |
M/S.Veena Corp. Thr.Rajan Babulal Mehta Vs. Ashok Arjanbhai Jolia & Ors. [2009] INSC 565 (19 March 2009)
|
115. |
Narasamma and Ors. Vs. State of Karnataka and Ors. [2009] INSC 566 (19 March 2009)
|
116. |
P. Subramanian Vs. State of Tamil Nadu [2009] INSC 567 (19 March 2009)
|
117. |
C.Elumalai & Ors. Vs. A.G.L. Irudayaraj & ANR. [2009] INSC 568 (20 March 2009)
|
118. |
D.D.A. Vs. Mahender Singh & ANR. [2009] INSC 569 (20 March 2009)
|
119. |
Jagadguru Annadanishwara Maha Swamiji Vs. V.C.Allipur & ANR. [2009] INSC 570 (20 March 2009)
|
120. |
Jasmine Keshwani Vs. State of Maharashtra & ANR. [2009] INSC 571 (20 March 2009)
|
121. |
M.P.Housing Board Vs. Progressive Writers & Publishers [2009] INSC 572 (20 March 2009)
|
122. |
M/S. Century Textiles Industries Ltd. Vs. Deepak Jain & ANR. [2009] INSC 573 (20 March 2009)
|
123. |
National Insurance Co.Ltd. Vs. Sebastian K.Jacob [2009] INSC 574 (20 March 2009)
|
124. |
Nature Lovers Movement Vs. State of Kerala & Ors. [2009] INSC 575 (20 March 2009)
|
125. |
New India Assurance Co.Ltd. Vs. Bismillah Bai & Ors [2009] INSC 576 (20 March 2009)
|
126. |
Shabbir Ahmed Sherkhan Vs. State of Maharashtra [2009] INSC 577 (20 March 2009)
|
127. |
State Bank of India Vs. M/S. B.S. Agricultural Industries(I) [2009] INSC 578 (20 March 2009)
|
128. |
State of Bihar Vs. Upendra Narayan Singh & Ors. [2009] INSC 579 (20 March 2009)
|
129. |
V. Subramaniam Vs. Rajesh Raghuvandra Rao [2009] INSC 580 (20 March 2009)
|
130. |
Abdulwahab Abdulmajid Baloch Vs. State of Gujarat [2009] INSC 581 (23 March 2009)
|
131. |
Anu Kaul Vs. Rajeev Kaul [2009] INSC 582 (23 March 2009)
|
132. |
Baby Singh Vs. U.O.I. & Ors. [2009] INSC 583 (23 March 2009)
|
133. |
Bellachi Vs. Pakeeran [2009] INSC 584 (23 March 2009)
|
134. |
Exe.Engineer,Water Services Div.Haryana Vs. Kartar Singh [2009] INSC 585 (23 March 2009)
|
135. |
Hari Vs. State of Maharashtra [2009] INSC 586 (23 March 2009)
|
136. |
Jaishree Anant Khandekar Vs. State of Maharashtra [2009] INSC 587 (23 March 2009)
|
137. |
Lal Kamlendra Pratap Singh Vs. State of U.P.& Ors. [2009] INSC 588 (23 March 2009)
|
138. |
M.L. Lingaiah & Ors. Vs. Town Panchayath, Arkalgud & ANR. [2009] INSC 589 (23 March 2009)
|
139. |
M/S Kailash Store Vs. Union of India [2009] INSC 590 (23 March 2009)
|
140. |
Mehul Mahendra Thakkar @ Karia Vs. Meena Mehul Thakkar @ Karia [2009] INSC 591 (23 March 2009)
|
141. |
Punjab State Electricity Board & Ors. Vs. Jit Singh [2009] INSC 592 (23 March 2009)
|
142. |
Ram Bihari Vs. Sukhlal Kurmi [2009] INSC 593 (23 March 2009)
|
143. |
Sarat Chand Mishra Vs. Kula Nand Ghadiwal & Ors. [2009] INSC 594 (23 March 2009)
|
144. |
State of Jammu & Kashmir & Ors. Vs. Javed Iqbal Balwan & Ors. [2009] INSC 595 (23 March 2009)
|
145. |
State of Rajasthan & ANR. Vs. Harish Gaurav [2009] INSC 596 (23 March 2009)
|
146. |
Susheela Bai Vs. Kolla Ravindra @ K.Ravi [2009] INSC 597 (23 March 2009)
|
147. |
T.R.Sachdeva Vs. M/S Gujral Tools & Forgings [2009] INSC 598 (23 March 2009)
|
148. |
Urmila Roy & Ors. Vs. M/S Bengal Peerless Hng.Devt.Co.Ltd.&Ors [2009] INSC 599 (23 March 2009)
|
149. |
Vimal Chand Ghevarchand Jain & Ors. Vs. Ramakant Eknath Jajoo [2009] INSC 600 (23 March 2009)
|
150. |
Vishwanath Bapurao Sabale Vs. Shalinibai Nagappa Sabale & Ors. [2009] INSC 601 (23 March 2009)
|
151. |
Food Corporation of India Vs. Sukh Prasad [2009] INSC 602 (24 March 2009)
|
152. |
Indian Bank Vs. Godhara Nagrik Coop.Credit Soc.Ltd. & ANR. [2009] INSC 603 (24 March 2009)
|
153. |
Ins. Malhotra Vs. A. Kirplani & Ors. [2009] INSC 604 (24 March 2009)
|
154. |
Isolux-Soma-Omaxe Consortium Vs. M/S. Madhuchon Projects Pvt.Ltd & Ors. [2009] INSC 605 (24 March 2009)
|
155. |
M.D.,Sonalika International Tractor Ltd. Vs. Dinesh Sharma & Ors. [2009] INSC 606 (24 March 2009)
|
156. |
M.R. Gopinatha Pillai Vs. State of Gujarat & Ors. [2009] INSC 607 (24 March 2009)
|
157. |
M/S United India Insurance Co. Ltd. Vs. Sukh Deo Yadav [2009] INSC 608 (24 March 2009)
|
158. |
National Aviation Co.Of India Ltd. Vs. S.M.K.Khan [2009] INSC 609 (24 March 2009)
|
159. |
Nirbhai Kumar Vs. Maya Devi and Ors. [2009] INSC 610 (24 March 2009)
|
160. |
Oriental Insurance Co.Ltd. Vs. Kalawati Devi & Ors. [2009] INSC 611 (24 March 2009)
|
161. |
State of A.P. Vs. P. Khaja Hussain [2009] INSC 612 (24 March 2009)
|
162. |
U.P. Jal Nigam, Lucknow Vs. Manju Goel & Ors. [2009] INSC 613 (24 March 2009)
|
163. |
Woods Beach Hotels Ltd. Vs. Mapusa Urban Co-Op.Bank of Goa Ld.& Ors. [2009] INSC 614 (24 March 2009)
|
164. |
Bommineni Sanjeeva Reddy & Ors Vs. The Land Acquisition Officer [2009] INSC 615 (25 March 2009)
|
165. |
Chunduru Siva Ram Krishna & ANR. Vs. Peddi Ravindra Babu & ANR. [2009] INSC 616 (25 March 2009)
|
166. |
Commr.Of Income Tax, New Delhi Vs. M/S Eli Lilly & Company (India) P.Ltd. [2009] INSC 617 (25 March 2009)
|
167. |
M/S. Pragati Silicons Limited Vs. Commr.Of Central Excise,Panchkula [2009] INSC 618 (25 March 2009)
|
168. |
Mannulal Fomra (D) By LRS. Vs. State of West Bengal & ANR. [2009] INSC 619 (25 March 2009)
|
169. |
Mohinder Gupta Vs. Frontier Construction Company & Ors. [2009] INSC 620 (25 March 2009)
|
170. |
Nicholas Vs. Menezes Vs. Joseph M. Menezes & Ors. [2009] INSC 621 (25 March 2009)
|
171. |
Rajesh Pandey Vs. State of U.P. [2009] INSC 622 (25 March 2009)
|
172. |
State of Punjab & Ors. Vs. Paramjit Kaur & Ors. [2009] INSC 623 (25 March 2009)
|
173. |
U.P.S.R.T.C. Vs. Jagdish Prasad Gupta [2009] INSC 624 (25 March 2009)
|
174. |
Chairman, D.A.,Rani Lakshmi Bai K.G.Bank Vs. Jagdish Sharan Varshney and Ors. [2009] INSC 625 (26 March 2009)
|
175. |
Chintamani Shikshan Prasarak Mandal Vs. State of Maharashtra & Ors. [2009] INSC 626 (26 March 2009)
|
176. |
H.P. Housing Board Vs. Janak Gupta [2009] INSC 627 (26 March 2009)
|
177. |
Jamiruddin Ahmed Vs. State of West Bengal [2009] INSC 628 (26 March 2009)
|
178. |
M.K. Balakrishnan & Ors. Vs. Union of India & Ors. [2009] INSC 629 (26 March 2009)
|
179. |
Sunder Kukreja & Ors. Vs. Mohan Lal Kukreja & ANR. [2009] INSC 630 (26 March 2009)
|
180. |
B. Veerabhadra Rao & ANR. Vs. P. Dayanand [2009] INSC 631 (27 March 2009)
|
181. |
Bank of India & ANR. Vs. K.Mohandas & Ors. [2009] INSC 632 (27 March 2009)
|
182. |
Chintamani Shikshan Prasarak Mandal Vs. State of Maharashtra & Ors. [2009] INSC 633 (27 March 2009)
|
183. |
Commissioner of Customs & Central Excise Vs. M/S Hongo India(P) Ltd.& ANR. [2009] INSC 634 (27 March 2009)
|
184. |
Gopal Vs. State of M.P. [2009] INSC 635 (27 March 2009)
|
185. |
K.A. Nagamani Vs. Indian Airlines & Ors. [2009] INSC 636 (27 March 2009)
|
186. |
Krishna Kumar Sharma Vs. Rajesh Kumar Sharma [2009] INSC 637 (27 March 2009)
|
187. |
Lakhi Narayan Sonowal Vs. State of Assam & ANR. [2009] INSC 638 (27 March 2009)
|
188. |
P.G.Sebastian & ANR. Vs. State of Kerala [2009] INSC 639 (27 March 2009)
|
189. |
Pooja Batra Vs. Union of India & Ors. [2009] INSC 640 (27 March 2009)
|
190. |
Ravi Gupta Vs. Commissioner Sales Tax , Delhi & ANRs. [2009] INSC 641 (27 March 2009)
|
191. |
Shin-Etsu Chemical Co. Ltd. & Ors. Vs. Vindhya Telelinks Ltd. & Ors. [2009] INSC 642 (27 March 2009)
|
192. |
State of Haryana Vs. Jaswinder Singh @ Sindu [2009] INSC 643 (27 March 2009)
|
193. |
State of Orissa & ANR. Vs. Bilash Chandra Ojha [2009] INSC 644 (27 March 2009)
|
194. |
V. Srinivasaraju and Ors Vs. M/S. Bharat Electronics Ltd. & Ors. [2009] INSC 645 (27 March 2009)
|
195. |
Devineni Tirupathirayudu & Ors. Vs. Surapaneni Suramma (D) By LRS. & Ors. [2009] INSC 646 (30 March 2009)
|
196. |
K. Sadanandam Vs. State of Tamil Nadu, Rep.By Insp.Police [2009] INSC 647 (30 March 2009)
|
197. |
M/S Haabia Advertising India Pvt. Ltd. Vs. United India Insurance Co. Ltd. & ANR. [2009] INSC 648 (30 March 2009)
|
198. |
Nair Service Society Vs. T.Beermasthan & Ors. [2009] INSC 649 (30 March 2009)
|
199. |
Oil & Natural Gas Corpn. Ltd. Vs. The Pertoleum Emp.Union & Ors. [2009] INSC 650 (30 March 2009)
|
200. |
Satya Narain & Ors. Vs. Om Prakash & Ors. [2009] INSC 651 (30 March 2009)
|