101. |
State of Punjab & Ors. Vs. Sanjay Kumar Bansal [2009] INSC 1234 (16 July 2009)
|
102. |
Udaipur Sahkari Upbokta Thok Bhander Ld. Vs. Commr.Of Income Tax. [2009] INSC 1235 (16 July 2009)
|
103. |
Union of India Vs. Saraswat Trading Agency & Ors. [2009] INSC 1236 (16 July 2009)
|
104. |
Chuba Jamir & Ors. Vs. State of Nagaland & Ors. [2009] INSC 1237 (17 July 2009)
|
105. |
Chuba Jamir & Ors. Vs. State of Nagaland & Ors. [2009] INSC 1238 (17 July 2009)
|
106. |
Narendra Kumar & ANR. Vs. State of Bihar & ANR. [2009] INSC 1239 (17 July 2009)
|
107. |
B.V.Smitha Rani Vs. M.K.Girish [2009] INSC 1240 (20 July 2009)
|
108. |
Devi Prasad & Ors. Vs. Vishwa Nath Prasad & Ors. [2009] INSC 1241 (20 July 2009)
|
109. |
Jaswinder Singh Vs. M/S The Oriental Insurance Co.Ltd. & ANR. [2009] INSC 1242 (20 July 2009)
|
110. |
K.Satyanarayan Vs. Madhur & ANR. [2009] INSC 1243 (20 July 2009)
|
111. |
M/S.Sigma Diagnostics Ltd. Vs. United India Insurance Co.Ltd. & ANR. [2009] INSC 1244 (20 July 2009)
|
112. |
National Insurance Co.Ltd. Vs. Saheb Singh [2009] INSC 1245 (20 July 2009)
|
113. |
Oriental Insurance Co. Ltd. Vs. Lal Kaur & Ors. [2009] INSC 1246 (20 July 2009)
|
114. |
Ram Parshottam Mittal & ANR. Vs. M/S Hillcrest Realty Sdn.Bhd.& Ors.Etc. [2009] INSC 1247 (20 July 2009)
|
115. |
U.P.State Road Transport Corp. Vs. Mohd.Ghilman Sharif & Ors. [2009] INSC 1248 (20 July 2009)
|
116. |
Amrit Lal & Ors. Vs. Maharani & Ors. [2009] INSC 1249 (21 July 2009)
|
117. |
Commnr. of I.T., Madurai Vs. M/S. Sri Mangayarkarasi Mills (P) Ltd. [2009] INSC 1250 (21 July 2009)
|
118. |
E.I.C.M. Exports Ltd. Vs. South Indian Corpn. (Agencies) Ltd.&Anr. [2009] INSC 1251 (21 July 2009)
|
119. |
Inderchand Jain (D) Th.Lrs. Vs. Motilal (D) Th.Lrs. [2009] INSC 1252 (21 July 2009)
|
120. |
Jai Kumar Vs. State of Haryana [2009] INSC 1253 (21 July 2009)
|
121. |
Kishan Lal Vs. Dharmendra Bafna & ANR. [2009] INSC 1254 (21 July 2009)
|
122. |
M. Mohan Kumar Vs. P. Nalla Thampy Thera & ANR. [2009] INSC 1255 (21 July 2009)
|
123. |
Nand Kishore Vs. Yashpal Singh [2009] INSC 1256 (21 July 2009)
|
124. |
Narendra S. Chavan & Ors. Vs. Vaishali Vs. Bhadekar [2009] INSC 1257 (21 July 2009)
|
125. |
P.A.Jayalakshmi Vs. H.Saradha & Ors. [2009] INSC 1258 (21 July 2009)
|
126. |
Ramesh Dutt & Ors. Vs. State of Punjab & Ors. [2009] INSC 1259 (21 July 2009)
|
127. |
Sonu Babu Bhambid & Ors. Vs. Dream Developers & Ors. [2009] INSC 1260 (21 July 2009)
|
128. |
State of Kerala & ANR. Vs. Peoples Union For Civil Liberties & Ors. [2009] INSC 1261 (21 July 2009)
|
129. |
Asha Devi & ANR. Vs. State of Bihar [2009] INSC 1262 (22 July 2009)
|
130. |
Government of Goa & ANR. Vs. J.M.R.Noronha [2009] INSC 1263 (22 July 2009)
|
131. |
Haryana State Coop Supply Mkt Fed.Ltd. Vs. Sanjay [2009] INSC 1264 (22 July 2009)
|
132. |
Narsingh Mahto And Ors Vs. State of Bihar [2009] INSC 1265 (22 July 2009)
|
133. |
Sime Darby Engineering Sdn,Bhd Vs. Engineers India Ltd. [2009] INSC 1266 (22 July 2009)
|
134. |
State of U.P. Vs. Amar Gond & Ors. [2009] INSC 1267 (22 July 2009)
|
135. |
Vanna Claire Kaura Tr.Cont.Atr. Vs. Gauri Anil Indulkar & Ors. [2009] INSC 1268 (22 July 2009)
|
136. |
ECE Industries Ltd. Vs. S. P. Real Estate Developers Pvt. Ltd. (22 July 2009)
|
137. |
Kumaravel Vs. State of Inspector of Police [2009] INSC 1269 (23 July 2009)
|
138. |
N. Raja Kantham Vs. State: Inspector of Police, A.P. [2009] INSC 1270 (23 July 2009)
|
139. |
National Insurance Co.Ltd. Vs. Gurumallamma & ANR. [2009] INSC 1271 (23 July 2009)
|
140. |
P.K.Palanisamy Vs. N.Arumugham & ANR. [2009] INSC 1272 (23 July 2009)
|
141. |
Pantangi Balarama Venkata Ganesh Vs. State of A.P. [2009] INSC 1273 (23 July 2009)
|
142. |
Reshma Kumari & Ors. Vs. Madan Mohan & ANR. [2009] INSC 1274 (23 July 2009)
|
143. |
Arjan Singh(D) by Lrs.& Ors. Vs. Gurdial Singh (D) by Lrs. [2009] INSC 1275 (24 July 2009)
|
144. |
Daria Lino D'sae Dias & Ors. Vs. Anthony D'sa & Ors. [2009] INSC 1276 (24 July 2009)
|
145. |
Girijan Co.Op Corpn Ltd., A.P. Vs. K. Satyanarayana Rao [2009] INSC 1277 (24 July 2009)
|
146. |
State of Haryana & Ors. Vs. Devinder Singh Rawat & Ors. [2009] INSC 1278 (24 July 2009)
|
147. |
Susheelabai & Ors. Vs. Basavaraj & ANR. [2009] INSC 1279 (24 July 2009)
|
148. |
Undavali Narayana Rao Vs. State of A.P. [2009] INSC 1280 (24 July 2009)
|
149. |
Assistant Commr.(Ct) Ltu And ANR Vs. Amara Raja Batteries Ltd. [2009] INSC 1281 (27 July 2009)
|
150. |
Bhaskar Lal Sharma & ANR. Vs. Monica [2009] INSC 1282 (27 July 2009)
|
151. |
Bihar School Examination Board & ANR. Vs. Bihar State Primary Teachers Asson.&Ors. [2009] INSC 1283 (27 July 2009)
|
152. |
D.Ramakrishnan Vs. Intelligence Offr.Narcotic Cont.Bureau [2009] INSC 1284 (27 July 2009)
|
153. |
Fiza Developers & Inter-Trade P.Ltd. Vs. Amci (I) P.Ltd.& ANR. [2009] INSC 1285 (27 July 2009)
|
154. |
Kerala State Cashew Dev.Corp.Ltd.& ANR. Vs. N.Asokan [2009] INSC 1286 (27 July 2009)
|
155. |
Monica Vs. Satish Sharma & ANR. [2009] INSC 1287 (27 July 2009)
|
156. |
Murari Lal Vs. Satish Kumar & ANR. [2009] INSC 1288 (27 July 2009)
|
157. |
Nagashetty (D) by Lrs.& Ors. Vs. Vijay Kumar & Ors. [2009] INSC 1289 (27 July 2009)
|
158. |
Pres.,Panchayat Union Council Vs. P.K.Muthusamy & Ors. [2009] INSC 1290 (27 July 2009)
|
159. |
Ramesh Vs. State of Karnataka [2009] INSC 1291 (27 July 2009)
|
160. |
Registered Partnership Firm Vs. Vali Mohammad [2009] INSC 1292 (27 July 2009)
|
161. |
Ritu Ratan Vs. Sukhbans Kumari Sirohi & ANR. [2009] INSC 1293 (27 July 2009)
|
162. |
State of Maharashtra & Ors. Vs. Swanstone Multiplex Cinema(P) Ltd. [2009] INSC 1294 (27 July 2009)
|
163. |
V. Padmanabham Vs. Govt. of A.P. & Ors. [2009] INSC 1295 (27 July 2009)
|
164. |
Vijay Kumar Kulhar Vs. Rajasthan State Road Transport Corp. [2009] INSC 1296 (27 July 2009)
|
165. |
Biecco Lawrie Ltd. & ANR. Vs. State of West Bengal & ANR. [2009] INSC 1297 (28 July 2009)
|
166. |
G.Jayalakshmi And Ors. Vs. Arulmighu Pazhikanchiya Vinayagar Truste [2009] INSC 1298 (28 July 2009)
|
167. |
M/S Unnao Distilleries & Braviers Ltd. Vs. Commr.Of Income Tax-Ii & Ors. [2009] INSC 1299 (28 July 2009)
|
168. |
New India Assurance Co.Ltd. Vs. Parakh Foods Ltd. [2009] INSC 1300 (28 July 2009)
|
169. |
Public Health & Eng. Deptt. & ANR. Vs. Rajendra Singh [2009] INSC 1301 (28 July 2009)
|
170. |
Rupchand Chindu Kathewar Vs. State of Maharashtra [2009] INSC 1302 (28 July 2009)
|
171. |
Sewa Singh Vs. State of Punjab [2009] INSC 1303 (28 July 2009)
|
172. |
State of M.P.& Ors. Vs. Ramesh Chandra Bajpai [2009] INSC 1304 (28 July 2009)
|
173. |
Diwani Ram & ANR. Vs. State of Uttarakhand [2009] INSC 1305 (29 July 2009)
|
174. |
Dy.Collector,Land Acq.,Gujarat & ANR Vs. Madhubai Gobarbhai & ANR [2009] INSC 1306 (29 July 2009)
|
175. |
G. Someshwar Rao Vs. Samineni Nageshwar Rao & ANR. [2009] INSC 1307 (29 July 2009)
|
176. |
Ganpat Jain Vs. State of U.P.& ANR. [2009] INSC 1308 (29 July 2009)
|
177. |
Harbhajan Singh & ANR. Vs. State of Punjab & ANR. [2009] INSC 1309 (29 July 2009)
|
178. |
Income Tax Officer & Ors. Vs. U.K.Mahapatra & Co & Ors. [2009] INSC 1310 (29 July 2009)
|
179. |
Kamalavva & ANR. Vs. State of Karnataka [2009] INSC 1311 (29 July 2009)
|
180. |
Karnail Singh Vs. State of Haryana [2009] INSC 1312 (29 July 2009)
|
181. |
M.Yogendra & Ors. Vs. Leelamma N. & Ors. [2009] INSC 1313 (29 July 2009)
|
182. |
M/S. Qazi Noorul H.H.H. Petrol Pump &Anr Vs. Dy. Director, E.S.I. Corporation [2009] INSC 1314 (29 July 2009)
|
183. |
M/S. Steel Authority of India Ltd. Vs. S.U.T.N.I. Sangam & Ors. [2009] INSC 1315 (29 July 2009)
|
184. |
Mamta & Ors. Vs. National Insurance Co.Ltd. & Ors. [2009] INSC 1316 (29 July 2009)
|
185. |
Mudusu Samrajyam Vs. State of Andhra Pradesh [2009] INSC 1317 (29 July 2009)
|
186. |
Nahar Industrial Enterprises Ltd. Vs. Hongkong & Shanghai Banking Corp. [2009] INSC 1318 (29 July 2009)
|
187. |
Nivrutti & Ors. Vs. State of Maharashtra [2009] INSC 1319 (29 July 2009)
|
188. |
Pendyala Satyanarayana Vs. Kotha China Veerabhadrarao [2009] INSC 1320 (29 July 2009)
|
189. |
Prabhjot Singh Mand & Ors. Vs. Bhagwant Singh & Ors. [2009] INSC 1321 (29 July 2009)
|
190. |
Priya Vasant Kalgutkar Vs. Murad Shaikh & Ors. [2009] INSC 1322 (29 July 2009)
|
191. |
R.K.Anand Vs. Registrar,Delhi High Court [2009] INSC 1323 (29 July 2009)
|
192. |
Rajni Tandon Vs. Dulal Ranjan Ghosh Dastidar & ANR. [2009] INSC 1324 (29 July 2009)
|
193. |
Shyam Sunder Arora Etc. Vs. Ajay Chaturvedi & Ors. [2009] INSC 1325 (29 July 2009)
|
194. |
State of Maharashtra Vs. Dnyaneshwar Laxman Rao Wankhede [2009] INSC 1326 (29 July 2009)
|
195. |
Sukanti Moharana Vs. State of Orissa [2009] INSC 1327 (29 July 2009)
|
196. |
Commnr. of Central Excise, Indore Vs. M/S. Grasim Industries Ltd. [2009] INSC 1328 (30 July 2009)
|
197. |
D.D.A. Vs. Rajendra Singh & Ors. [2009] INSC 1329 (30 July 2009)
|
198. |
D.D.A. Vs. Rajendra Singh & Ors. [2009] INSC 1330 (30 July 2009)
|
199. |
Dkshin Haryana Bijli Vitran Nigam & Ors. Vs. Bachan Singh [2009] INSC 1331 (30 July 2009)
|
200. |
Mohammad Yasin Vs. State (N.C.T. of Delhi) & Ors. [2009] INSC 1332 (30 July 2009)
|