JANUARY    2009
101.	Asit Kumar Kar Vs. State of West Bengal & Ors. [2009] INSC 107 (21 January 2009)
102.	Commissioner of Income Tax Vs. M/S. Larsen & Toubro Ltd. [2009] INSC 108 (21 January 2009)
103.	Commissioner of Income Tax,Bangalore Vs. M/S. I.T.I. Ltd. [2009] INSC 109 (21 January 2009)
104.	Commnr. of Income Tax & ANR. Vs. I.T.I. Ltd. [2009] INSC 110 (21 January 2009)
105.	Dhonde Bajirao Balu & Ors. Vs. Nandkumar Shrirang Jadhav & Ors. [2009] INSC 111 (21 January 2009)
106.	Hubert J. D'souza Vs. Corporation Bank & Ors. [2009] INSC 112 (21 January 2009)
107.	Jagdish Bagri Vs. Rajendra Kumar Luhariwala & ANR. [2009] INSC 113 (21 January 2009)
108.	Ranveer Singh Vs. State of M.P. [2009] INSC 114 (21 January 2009)
109.	S.K. Sharma Dead. Vs. K.G. Nathani & ANR. [2009] INSC 115 (21 January 2009)
110.	Satvir Vs. State of U.P. [2009] INSC 116 (21 January 2009)
111.	Shiva Karam Payaswami Tewar Vs. State of Maharashtra [2009] INSC 117 (21 January 2009)
112.	Shripal Bhati & Ors. Vs. State of U.P. & Ors. [2009] INSC 118 (21 January 2009)
113.	State of Maharashtra Vs. Prakash Sakha Vasave & Ors. [2009] INSC 119 (21 January 2009)
114.	E.K. Lingamurthy and ANR. Vs. Settlement Commnr. (It&Wt)& ANR. [2009] INSC 120 (22 January 2009)
115.	Ghaziabad Development Authority Vs. Urmila [2009] INSC 121 (22 January 2009)
116.	H.H. Pooranandaswamiji (D) Thru LRS. Vs. Sharadamma [2009] INSC 122 (22 January 2009)
117.	M/S Hotel Leela Venture Ltd. Vs. Commr. of Customs (Gen) Mumbai [2009] INSC 123 (22 January 2009)
118.	M/S Malnad Traders Vs. M/S New India Assurance Co. Ltd. [2009] INSC 124 (22 January 2009)
119.	New India Assurance Co. Ltd. Vs. M/S. Abhilash Jewellery [2009] INSC 125 (22 January 2009)
120.	Rashmi Pal Vs. State of U.P. & Ors. [2009] INSC 126 (22 January 2009)
121.	S.L. Jaiswal Vs. Disciplinary Committee, Bar Council, India [2009] INSC 127 (22 January 2009)
122.	Subba & ANR. Vs. Debiya and ANR. [2009] INSC 128 (22 January 2009)
123.	T. Madhava Reddy & ANR. Vs. Land Acqu.Officer-Cum-Mandal Rev. Officer [2009] INSC 129 (22 January 2009)
124.	T.S. Ramachandra Shetty Vs. Chairman, Karnataka Housing Board & ANR. [2009] INSC 130 (22 January 2009)
125.	Academy of General Edu., Manipal & ANR. Vs. B.Malini Mallya [2009] INSC 131 (23 January 2009)
126.	Amlan Jyoti Borooah Vs. State of Assam & Ors. [2009] INSC 132 (23 January 2009)
127.	Bala Vs. NCT of Delhi & Ors. [2009] INSC 133 (23 January 2009)
128.	Bhuribai & Ors. Vs. Ram Narayan & Ors. [2009] INSC 134 (23 January 2009)
129.	Eerati Laxman Vs. State of A.P. [2009] INSC 135 (23 January 2009)
130.	G.Satyanarayana Vs. M/S Sai Siva Leafin Private Ltd.& ANR. [2009] INSC 136 (23 January 2009)
131.	Girdhar Kumar Dadhich & ANR. Vs. State of Rajasthan & Ors. [2009] INSC 137 (23 January 2009)
132.	Jayaraj Vs. State of Tamil Nadu [2009] INSC 138 (23 January 2009)
133.	K.Chandran Vs. A. Karuppasamy [2009] INSC 139 (23 January 2009)
134.	Khilari Vs. State of U.P.& Ors. [2009] INSC 140 (23 January 2009)
135.	M/S Baba Trading Company Vs. Vidarbha Chamber of Commerce & Indus. & or [2009] INSC 141 (23 January 2009)
136.	M/S. Ansal Properties & Industries Ltd. Vs. State of Haryana & ANR. [2009] INSC 142 (23 January 2009)
137.	Managing Director, Tnstc Vs. Suguna & Ors. [2009] INSC 143 (23 January 2009)
138.	Mohan Chand Vs. State of Uttarakhand [2009] INSC 144 (23 January 2009)
139.	Mohd.Essat Ali Vs. Vimla & Ors. [2009] INSC 145 (23 January 2009)
140.	National Insurance Company Ltd. Vs. Meena Aggarwal [2009] INSC 146 (23 January 2009)
141.	Prakash Harichandra Muranjan Vs. Mumbai Metropolitan R.D.Authority & ANR. [2009] INSC 147 (23 January 2009)
142.	Rajendra Ramchandra Kavalekar Vs. State of Maharashtra & ANR. [2009] INSC 148 (23 January 2009)
143.	Rajesh Vs. State of Rajasthan & ANR. [2009] INSC 149 (23 January 2009)
144.	State of Bihar & Ors. Vs. Horil Sahni [2009] INSC 150 (23 January 2009)
145.	State of Kerala & Ors. Vs. Prabhavathy Thankamma & Ors. [2009] INSC 151 (23 January 2009)
146.	The State of West Bengal & Ors. Vs. Somdeb Bandyopadhayay & Ors. [2009] INSC 152 (23 January 2009)
147.	U.P.State Road Transport Corp. Vs. Islamuddin [2009] INSC 153 (23 January 2009)
148.	Union of India & Ors. Vs. P.N.Singh & Ors. [2009] INSC 154 (23 January 2009)
149.	Union of India Vs. Rattan Mallik @ Habul [2009] INSC 155 (23 January 2009)
150.	Vakil Prasad Singh Vs. State of Bihar [2009] INSC 156 (23 January 2009)
151.	A.U. Kureshi Vs. High Court of Gujarat & ANR. [2009] INSC 157 (27 January 2009)
152.	Annapareddy Aireddy Vs. Bolla Subba Reddy & Ors. [2009] INSC 158 (27 January 2009)
153.	Anurag Kumar Vs. Mohan Lal & ANR. [2009] INSC 159 (27 January 2009)
154.	Aparna Goyal Vs. Rakesh Goyal [2009] INSC 160 (27 January 2009)
155.	Bata India Ltd. Vs. State of Uttrakhand & ANR. [2009] INSC 161 (27 January 2009)
156.	Designated Auth.Min.of Com.& Indus.& ANR Vs. Indian Metals & Ferro Alloys Ltd. [2009] INSC 163 (27 January 2009)
157.	M/S Harbans Lal & Sons & ANR. Vs. Ramson Cycles Pvt. Ltd. [2009] INSC 164 (27 January 2009)
158.	Managing Director, A.P.S.R.T.C. Vs. M.Usha & Ors. [2009] INSC 166 (27 January 2009)
159.	Raj Kishore Pandey Vs. State of U.P. & Ors. [2009] INSC 167 (27 January 2009)
160.	Raj Kumar Singh Vs. Union of India & Ors. [2009] INSC 168 (27 January 2009)
161.	Ramchandra Dhondiba Kaware Vs. State of Maharashtra [2009] INSC 169 (27 January 2009)
162.	State of Orissa & Ors. Vs. Balram Sahu [2009] INSC 170 (27 January 2009)
163.	Surain Singh Vs. State of Punjab [2009] INSC 171 (27 January 2009)
164.	Tayyab Ali & ANR. Vs. State of U.P.& ANR. [2009] INSC 172 (27 January 2009)
165.	Union of India TRH. President of ICAR Vs. R.S. Shrivastava [2009] INSC 173 (27 January 2009)
166.	Vishwas Narhari Sahastrabudhe Vs. Varda Vishwas Sahastrabudhe [2009] INSC 174 (27 January 2009)
167.	Kaivalyadham Employees Association Vs. Kaivalyadham S.M.Y.M. Samity [2009] INSC 175 (28 January 2009)
168.	Kamlakar Bhimrao Patil Vs. Maharashtra Industrial Dev. Corpn. [2009] INSC 176 (28 January 2009)
169.	Kishangiri Mangalgiri Goswami Vs. State of Gujarat [2009] INSC 177 (28 January 2009)
170.	Krishna Singh & ANR. Vs. L.I.C. of India, Mumbai & Ors. [2009] INSC 178 (28 January 2009)
171.	Oriental Insurance Co. Ltd. Vs. M/S. Prem Printing Press [2009] INSC 179 (28 January 2009)
172.	Parmanand Singh Vs. Union of India & Ors. [2009] INSC 180 (28 January 2009)
173.	Santosh Kumar Pahadiya Vs. Usha Gupta [2009] INSC 181 (28 January 2009)
174.	State of Bihar Vs. Badri Narayan Mahto [2009] INSC 182 (28 January 2009)
175.	Varikuppal Srinivas Vs. State of A.P. [2009] INSC 183 (28 January 2009)
176.	Yunus (Baboobhai) A. Hamid Padvekar Vs. State of Maharashtra & Ors. [2009] INSC 184 (28 January 2009)
177.	Aastha Diagnostic Clinical Lab. & Ors. Vs. State of J&K & Ors. [2009] INSC 185 (29 January 2009)
178.	Ghaziabad Development Authority Vs. Ramesh Chandra Pandiya [2009] INSC 186 (29 January 2009)
179.	Govt. of N.C.T. of Delhi & Ors Vs. All India Young Lawyers Assn.(Regd) [2009] INSC 187 (29 January 2009)
180.	Madhumati Atchut Parab V. Rajaram Vs. Parab & Ors. [2009] INSC 188 (29 January 2009)
181.	Ehson Beg & ANR. Vs. Mohd.Yaseen Beg & Ors. [2009] INSC 189 (30 January 2009)
182.	Raj Dulari Vs. State of Haryanaa Ors. [2009] INSC 190 (30 January 2009)
183.	S.P.Raja Shekhar & Ors. Vs. M.Lalitha [2009] INSC 191 (30 January 2009)
184.	Secretary, Bhubaneswar Development Auth. Vs. Susanta Kumar Mishra [2009] INSC 192 (30 January 2009)
185.	State of Kerala & Ors. Vs. V.S.Raveendran [2009] INSC 193 (30 January 2009)
186.	Surendra Kumar Bhatia Vs. Kanhaiya Lal & Ors. [2009] INSC 194 (30 January 2009)

Pages: 1 2