Om Prakash Srivastava
Vs. Union of India Thr. C.B.I. & Ors. [2009] INSC 56 (13 January 2009)
Judgment
CRIMINAL ORIGINAL
JURISDICTION CRIMINAL MISC. PETITION NO.20556 OF 2008 IN WRIT PETITION (CRL.)
NO(s). 219 OF 2001 VERSUS ORDER Heard learned counsel for the Petitioner.
Criminal
Miscellaneous Petition No.20556/2008 in W.P.(Crl.)No.219/2001 is dismissed.
.....................J.
(TARUN CHATTERJEE)
.....................J.
(V.S. SIRPURKAR)
NEW
DELHI,
JANUARY
13, 2009.
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