FEBRUARY    2009
201.	State of Rajasthan Vs. Hanif Khan & ANR. [2009] INSC 396 (23 February 2009)
202.	Superintending Engineer Vs. E.R.Sundaram [2009] INSC 397 (23 February 2009)
203.	Syed Hakkim & ANR. Vs. State Rep. By Dy Suptd. of Police [2009] INSC 398 (23 February 2009)
204.	C.M.Girish Babu Vs. Cbi, Cochin, High Court of Kerala [2009] INSC 399 (24 February 2009)
205.	C.R.Nagaraja Shetty Vs. Spl.Land Acq.Officer & Estate Offcr.& ANR [2009] INSC 400 (24 February 2009)
206.	M/S. Atul Commodities Pvt. Ltd. & Ors. Vs. Commr. of Customs, Cochin-9 [2009] INSC 401 (24 February 2009)
207.	Mahendra Pratap Singh Vs. State of U.P. [2009] INSC 402 (24 February 2009)
208.	Shiromani Gurudwara Prabandhak Committee Vs. Mahant Prem Dass [2009] INSC 403 (24 February 2009)
209.	State of U.P. Vs. Gajey Singh And ANR. [2009] INSC 404 (24 February 2009)
210.	State of West Bengal & Ors. Vs. Ratnagiri Engineering Pvt. Ltd. & Ors. [2009] INSC 405 (24 February 2009)
211.	Amin Khan Vs. State of Rajasthan & Ors. [2009] INSC 406 (25 February 2009)
212.	Annamalai University Rep.By Registrar Vs. Secy. to Govt. Infn &Toursm Dept & Ors. [2009] INSC 407 (25 February 2009)
213.	Bangalore Metropolitan Transport Corp. Vs. Padma & Ors. [2009] INSC 408 (25 February 2009)
214.	Bhagwan Krishan Gupta Vs. Prabha Gupta & Ors. [2009] INSC 409 (25 February 2009)
215.	Jyotish Kaiborta & Ors. Vs. State of Assam & Ors. [2009] INSC 410 (25 February 2009)
216.	Jyotish Kaiborta & Ors. Vs. State of Assam & Ors. [2009] INSC 411 (25 February 2009)
217.	M/S Nestle India Ltd. Vs. Commnr. of Central Excise, Chandigarh [2009] INSC 412 (25 February 2009)
218.	Mani @ Udattu Man & Ors. Vs. State Rep.By Inspector of Police [2009] INSC 413 (25 February 2009)
219.	Narayan Vs. State of Rajasthan [2009] INSC 414 (25 February 2009)
220.	Naresh Kumar Vs. Kala Wati & Ors. [2009] INSC 415 (25 February 2009)
221.	Rohitash Prasad & Ors. Vs. Saifuddin & ANR. [2009] INSC 416 (25 February 2009)
222.	Saroj Anand & Ors. Vs. Prahlad Rai Anand & Ors. [2009] INSC 417 (25 February 2009)
223.	Satbir Singh And Ors. Vs. State of U.P. [2009] INSC 418 (25 February 2009)
224.	State of Haryana & Ors. Vs. M/S. Baldev Spinners Pvt. Ltd. & Ors. [2009] INSC 419 (25 February 2009)
225.	State of Karnataka & Ors. Vs. G.V. Chandrashekhar [2009] INSC 420 (25 February 2009)
226.	State of U.P. Vs. Dinesh [2009] INSC 421 (25 February 2009)
227.	T. Gnanavel Vs. T.S.Kanagaraj And ANR. [2009] INSC 422 (25 February 2009)
228.	Vishal Singh Vs. State of Rajasthan [2009] INSC 423 (25 February 2009)
229.	Karipi Rasheed Ahmed Vs. State of A.P [2009] INSC 424 (26 February 2009)
230.	Limbraj & ANR. Vs. Reg. Officer,M.I.D.C.,Maharashtra & Ors. [2009] INSC 425 (26 February 2009)
231.	M/S Addison & Co.Ltd. Vs. State of Karnataka Rep By Commr Com.Tax [2009] INSC 426 (26 February 2009)
232.	National Insurance Company Limited Vs. Meghji Naran Soratiya & Ors. [2009] INSC 427 (26 February 2009)
233.	Pawan Vs. State of Uttaranchal [2009] INSC 428 (26 February 2009)
234.	Satish Chander Gupta And Sons Vs. M/S.Klick Nixon Ltd. & ANR. [2009] INSC 429 (26 February 2009)
235.	U.P.Public Service Commission Vs. Satya Narayan Sheohare & Ors. [2009] INSC 430 (26 February 2009)
236.	Union of India Vs. M/S. Singh Builders Syndicate [2009] INSC 431 (26 February 2009)
237.	Alok Mishra Vs. Garima Mishra [2009] INSC 432 (27 February 2009)
238.	Ayurvedic Enlisted Doctor's Assn.,Mumbai Vs. State of Maharashtra & ANR. [2009] INSC 433 (27 February 2009)
239.	C.K.Sasankan Vs. Dhanalakshmi Bank Ltd. [2009] INSC 434 (27 February 2009)
240.	Central Bank of India Vs. State of Kerala & Ors. [2009] INSC 435 (27 February 2009)
241.	Grand Kakatiya Sheraton Hotel&T.E.&W.Un. Vs. Srinivasa Resorts Ltd. & Ors. [2009] INSC 436 (27 February 2009)
242.	Joginder Singh Vs. State of Punjab [2009] INSC 437 (27 February 2009)
243.	Lunaram Vs. Bhupat Singh & Ors. [2009] INSC 438 (27 February 2009)
244.	M/S Dcm Limited Vs. Commr. of Sales Tax,Delhi [2009] INSC 439 (27 February 2009)
245.	Mahanagarpalika Vs. Sureshbhai Bhanubhai Thakkar & ANR. [2009] INSC 440 (27 February 2009)
246.	Nifty Chemicals Pvt. Ltd. Vs. Union of India & Ors. [2009] INSC 441 (27 February 2009)
247.	Rangnath Shamrao Dhas & Ors. Vs. State of Maharashtra [2009] INSC 442 (27 February 2009)
248.	Sachdev Vs. Jaibir @ Jaidev & Ors [2009] INSC 443 (27 February 2009)
249.	State of Punjab Vs. Mohinder Singh & Ors. [2009] INSC 444 (27 February 2009)
250.	State of U.P. Vs. Sattan @ Satyendra & Ors. [2009] INSC 445 (27 February 2009)
251.	Suresh Vs. State of Haryana [2009] INSC 446 (27 February 2009)
252.	Teja Singh (Dead) By L.Rs. Vs. Mohinder Singh & Ors. [2009] INSC 447 (27 February 2009)
253.	United India Insurance Co. Ltd. Vs. M/S. Payarelal Niranjan Lal [2009] INSC 448 (27 February 2009)
254.	Venkatanatha Chary Vs. Nalla Raji Reddy [2009] INSC 449 (27 February 2009)
255.	Vishnu Dutt Sharma Vs. Manju Sharma [2009] INSC 450 (27 February 2009)
256.	Vithal Eknath Adlinge Vs. State of Maharshtra [2009] INSC 451 (27 February 2009)

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