1. |
Girdhar Gopal Gupta & Ors. Vs. Aar Gee Board Mills Pvt.Ltd. & Ors. [2009] INSC 195 (2 February 2009)
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2. |
State of M.P. Vs. Kashiram & Ors. [2009] INSC 196 (2 February 2009)
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3. |
State of West Bengal & Ors. Vs. Banibrata Ghosh & Ors. [2009] INSC 197 (2 February 2009)
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4. |
Ajab Singh & Ors. Vs. Antram & Ors [2009] INSC 198 (3 February 2009)
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5. |
Ashok Kumar Vs. State of U.P.& ANR. [2009] INSC 199 (3 February 2009)
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6. |
Dalbir Singh Vs. State of U.P & Ors. [2009] INSC 200 (3 February 2009)
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7. |
Himachal Road Transp. Corpn. & ANR. Vs. Hukam Chand [2009] INSC 201 (3 February 2009)
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8. |
Jitendra Panchal Vs. Intelligence Officer, NCB & ANR. [2009] INSC 202 (3 February 2009)
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9. |
Mohabbat & Ors. Vs. State of M.P. [2009] INSC 203 (3 February 2009)
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10. |
Samarth Shiksha Samiti & ANR. Vs. Bir Bahadur Singh Rathour & Ors. [2009] INSC 204 (3 February 2009)
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11. |
State of Haryana & ANR. Vs. Shiv Lal & Ors. [2009] INSC 205 (3 February 2009)
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12. |
State of M.P. Vs. Ramesh @ Chhinge & Ors. [2009] INSC 206 (3 February 2009)
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13. |
State of Punjab Vs. Ginder Singh [2009] INSC 207 (3 February 2009)
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14. |
U.P. State Road Transport Corpn. Vs. Hanti Devi & Ors. [2009] INSC 208 (3 February 2009)
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15. |
Nandi Infrastructure Corr. ENT. Ltd &Ors. Vs. Election Commission of India & ANR. [2009] INSC 209 (4 February 2009)
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16. |
State of Gujarat & ANR. Vs. Ami Pigments Pvt. Ltd. & Ors. Etc. [2009] INSC 210 (4 February 2009)
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17. |
Alistair & Ors Vs. State of Tamil Nadu [2009] INSC 211 (5 February 2009)
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18. |
Fulena Singh Vs. Vijay Kumar Sinha & Ors. [2009] INSC 212 (5 February 2009)
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19. |
K. Sudhakaran Vs. State of Kerala [2009] INSC 213 (5 February 2009)
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20. |
M/S Precious Oil Corp. & Ors. Vs. State of Assam [2009] INSC 214 (5 February 2009)
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21. |
M/S. Faridabad Gas Power Project,Ntpcl Vs. Om Prakash & Ors. [2009] INSC 215 (5 February 2009)
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22. |
M/S. Varsha Plastics Pvt. Ltd. & ANR. Vs. Union of India & Ors. [2009] INSC 216 (5 February 2009)
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23. |
Masood Ali Khan Vs. State of U.P. & Ors. [2009] INSC 217 (5 February 2009)
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24. |
Sahara India Commercial Corp., Ltd. Vs. B. Jeejeebhoy Vakharia & Ors. [2009] INSC 218 (5 February 2009)
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25. |
Secretary, Board of Basic Education,U.P. Vs. Rajendra Singh & Ors. [2009] INSC 219 (5 February 2009)
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26. |
State of M.P. And Ors. Vs. Nilendra Pratap Singh [2009] INSC 220 (5 February 2009)
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27. |
State of Maharashtra Vs. Krishnarao Dudhappa Shinde [2009] INSC 221 (5 February 2009)
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28. |
United India Insurance Co. Ltd. Vs. Bindu & Ors. [2009] INSC 222 (5 February 2009)
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29. |
Angana & ANR. Vs. State of Rajasthan [2009] INSC 223 (6 February 2009)
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30. |
Anil K. Jain & ANR. Vs. Delhi Development Authority [2009] INSC 224 (6 February 2009)
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31. |
Arjun Singh Vs. State of H.P. [2009] INSC 225 (6 February 2009)
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32. |
C.B.I. Vs. Abu Salem Ansari & ANR. [2009] INSC 226 (6 February 2009)
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33. |
Collector of Ganjam & ANR. Vs. Ramesh Chander Pandhi [2009] INSC 227 (6 February 2009)
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34. |
D.P.Kesari & ANR. Vs. Board of Dir. of Allahabad Agri.Inst. [2009] INSC 228 (6 February 2009)
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35. |
GM,Haryana Roadways,Rohtak Vs. Dilbagh Singh [2009] INSC 229 (6 February 2009)
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36. |
Godrej And Boyce Manufacturing Co. Ltd. Vs. State of Maharashtra And Ors. [2009] INSC 230 (6 February 2009)
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37. |
H.David Vs. Gopi and Ors. [2009] INSC 231 (6 February 2009)
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38. |
Haryana Judl.Court Employees Association Vs. Punjab & Haryana H.C.Thr.Registrar [2009] INSC 232 (6 February 2009)
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39. |
Minakshi Gaur Vs. Chitranjan Gaur & ANR. [2009] INSC 234 (6 February 2009)
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40. |
Radhey Shyam Aggarwal Vs. State N.C.T. Delhi [2009] INSC 235 (6 February 2009)
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41. |
Ram Phal Vs. State of Haryana & Ors [2009] INSC 236 (6 February 2009)
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42. |
Ravimakam Vs. Emilda Richards & ANR. [2009] INSC 237 (6 February 2009)
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43. |
Shaikh Karimullah @ Babu & Ors. Vs. State of A.P. [2009] INSC 238 (6 February 2009)
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44. |
State of Haryana & ANR. Vs. Dharam Singh & Ors. [2009] INSC 239 (6 February 2009)
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45. |
State of Orissa Vs. Government of India & ANR. [2009] INSC 240 (6 February 2009)
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46. |
State of Punjab & ANR. Vs. Surinder Pal Singh & ANR. [2009] INSC 241 (6 February 2009)
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47. |
Subhash Chander Kohli & ANR. Vs. M/S Indian S&G Indus.Exp.Imp.Corp.Ltd. [2009] INSC 242 (6 February 2009)
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48. |
Zindar Ali Sk Vs. State of West Bengal & ANR. [2009] INSC 243 (6 February 2009)
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49. |
A.P.S.R.T.C. Vs. Reg. Trpt. Authority, Ananthapur & ANR. [2009] INSC 244 (9 February 2009)
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50. |
Anil Ari Vs. State of West Bengal [2009] INSC 245 (9 February 2009)
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51. |
Bahadur Singh & Ors. Vs. Rajindedr Singh Sohal & Ors. [2009] INSC 246 (9 February 2009)
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52. |
Binay Krishna Vs. Bihar State Housing Board [2009] INSC 247 (9 February 2009)
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53. |
Chaman Lal Singhal Vs. Haryana Urban Dev. Authority & Ors. [2009] INSC 248 (9 February 2009)
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54. |
D. Shanmukha Sundaramma Vs. D. Suneetha & Ors. [2009] INSC 249 (9 February 2009)
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55. |
D.M.Premakumari Vs. The Divl.Commnr. Mysore Divn & Ors. [2009] INSC 250 (9 February 2009)
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56. |
Dhuk Singh Vs. State of Rajasthan & ANR. [2009] INSC 251 (9 February 2009)
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57. |
Karnataka Power Transmissn.Corp.Ltd & ANR. Vs. Ashok Iron Works Pvt. Ltd. [2009] INSC 252 (9 February 2009)
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58. |
Komal Vs. State of M.P. [2009] INSC 253 (9 February 2009)
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59. |
M/S Electrical Manufacturing Co.Ltd. Vs. M/S Power Grid Corp.of India Ld.& ANR. [2009] INSC 254 (9 February 2009)
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60. |
M/S Pennar Industries Ltd. Vs. State of A.P. & Ors. [2009] INSC 255 (9 February 2009)
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61. |
Oriental Insurance Co. Ltd. Vs. Vimla Devi And Ors. [2009] INSC 256 (9 February 2009)
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62. |
Prasad @ Hari Prasad Acharya Vs. State of Karnataka [2009] INSC 257 (9 February 2009)
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63. |
Rajendra Prasad Vs. State of U.P. & Ors. [2009] INSC 258 (9 February 2009)
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64. |
Ravindra Shalik Naik & ANR. Vs. State of Maharashtra [2009] INSC 259 (9 February 2009)
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65. |
Ritu Mahajan Vs. Indian Oil Corporation & Ors. [2009] INSC 260 (9 February 2009)
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66. |
Shiv Sai Construction Vs. M/S Libord Infotech Ltd. [2009] INSC 261 (9 February 2009)
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67. |
Special Land Acq.Offier Vs. Mahaboob & ANR. [2009] INSC 262 (9 February 2009)
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68. |
State Rep.By Tahsildar-Cum-Sales Officer Vs. M. Janakiraman & ANR. [2009] INSC 263 (9 February 2009)
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69. |
People For Ethical Treatment of Animals Vs. Central Zoo Authority & Ors. [2009] INSC 264 (10 February 2009)
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70. |
Shakuntala Devi & Ors. Vs. Chamru Mahto & ANR. [2009] INSC 265 (10 February 2009)
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71. |
State of Karnataka & ANR. Vs. Ravi Kumar [2009] INSC 266 (10 February 2009)
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72. |
State of Kerala Vs. M/S Zoom Developers P.Ltd.,& Ors. [2009] INSC 267 (10 February 2009)
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73. |
State of U.P. Vs. Banne @ Baijnath & Ors. [2009] INSC 268 (10 February 2009)
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74. |
Vijay Kumar Vs. Dharam Pal & Ors. [2009] INSC 269 (10 February 2009)
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75. |
Ashok Sharma Vs. Ram Adhar Sharma [2009] INSC 270 (11 February 2009)
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76. |
Babu Lal Vs. Hryana State Agricultural Mkt. Board [2009] INSC 271 (11 February 2009)
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77. |
Chinnaponnu Vs. State of Tamil Nadu [2009] INSC 272 (11 February 2009)
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78. |
Eliamma & ANR. Vs. State of Karnataka [2009] INSC 273 (11 February 2009)
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79. |
Jayaseelan Vs. State of Tamil Nadu [2009] INSC 274 (11 February 2009)
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80. |
Kalawati Vs. State of Maharashtra [2009] INSC 275 (11 February 2009)
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81. |
M. Gopalakrishnan Vs. State By Addl. S.P. CBI, BS & FC Bangalore [2009] INSC 276 (11 February 2009)
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82. |
M/S Nandan Biomatrix Limited Vs. D 1 Oils Limited [2009] INSC 277 (11 February 2009)
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83. |
Panki Thermal Station & ANR. Vs. Vidyut Mazdoor Sangthan & Ors. [2009] INSC 278 (11 February 2009)
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84. |
State (Govt.Of Nct of Delhi) Vs. D.A.M.Prabhu & ANR. [2009] INSC 279 (11 February 2009)
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85. |
State of Karnataka Vs. Ningappa @ Bhyrappa @ Ningegowda & ANR. [2009] INSC 280 (11 February 2009)
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86. |
State of Maharashtra Etc. Vs. Dhanendra Shriram Bhurle Etc. [2009] INSC 281 (11 February 2009)
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87. |
State of Punjab Vs. Pritam Chand & Ors. [2009] INSC 282 (11 February 2009)
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88. |
State of U.P. Vs. Gajadhar Singh & Ors. [2009] INSC 283 (11 February 2009)
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89. |
University of Kerala Vs. Council,Principals',Colleges,Kerala &Ors [2009] INSC 284 (11 February 2009)
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90. |
Vadamalai Vs. Syed Thastha Keer [2009] INSC 285 (11 February 2009)
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91. |
Ashabai Machindra Adhagale Vs. State of Maharashtra & Ors. [2009] INSC 286 (12 February 2009)
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92. |
CC (Preventive)Amritsar Vs. M/S.Malwa Industries Ltd. [2009] INSC 287 (12 February 2009)
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93. |
Chairman, Ganga Yamuna Gramin Bank & Ors Vs. Devi Sahai [2009] INSC 288 (12 February 2009)
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94. |
G.Vivekanandan Vs. Sriramulu & Ors. [2009] INSC 289 (12 February 2009)
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95. |
Hindustan Coop. Housing Buldg.Socty.Ltd. Vs. Registrar Coop.Societies & ANR. [2009] INSC 290 (12 February 2009)
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96. |
J.Kumaradasan Nair & ANR. Vs. Iric Sohan & Ors. [2009] INSC 291 (12 February 2009)
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97. |
Kannika Vs. Mookaiah & Ors. [2009] INSC 292 (12 February 2009)
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98. |
M/S Carpenter Classic Exim. P. Ltd. Vs. Commr. of Customs (Imports) & ANR. [2009] INSC 293 (12 February 2009)
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99. |
Mallikarjuna G. Hiremath Vs. Branch Mgr.,Oriental Insurance Co.L.&Ors [2009] INSC 294 (12 February 2009)
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100. |
M. Corp Global Pvt. Ltd. Vs. Commissioner of Income Tax, Ghaziabad [2009] INSC 295 (12 February 2009)
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