DECEMBER     2009
1.	Brihan Mumb.Ele.Sup.Trans.Undertakng. & An Vs. Laqshya Media P.Ltd.& Ors. [2009] INSC 1765 (1 December 2009)
2.	Wahid Khan Vs. State of M.P. [2009] INSC 1766 (1 December 2009)
3.	Balaji Vs. State Rep.By Insp.Of Police [2009] INSC 1767 (2 December 2009)
4.	Gulshan Prakash & Ors. Vs. State of Haryana & Ors. [2009] INSC 1768 (2 December 2009)
5.	Income Tax Officer, Udaipur Vs. M/S Arihant Tiles & Marbles(P)Ltd. [2009] INSC 1769 (2 December 2009)
6.	K.M. Ibrahim Vs. K.P. Mohammed & ANR. [2009] INSC 1770 (2 December 2009)
7.	Kashi Math Samsthan & ANR. Vs. Srimad Sudhindra Thirtha Swamy & ANR. [2009] INSC 1771 (2 December 2009)
8.	Moti Lal & Ors. Vs. State of U.P. [2009] INSC 1772 (2 December 2009)
9.	Pazhassi Raja Chritable Trust & ANR. Vs. Union of India & ANR. [2009] INSC 1773 (2 December 2009)
10.	State of U.P.& Ors. Vs. Commit. of Mangt.M.T.S.Vidya Mandir & Ors [2009] INSC 1774 (2 December 2009)
11.	Vijaya Bank Vs. Gurnam Singh [2009] INSC 1775 (2 December 2009)
12.	Bhagwati Prasad Vs. State of M.P. [2009] INSC 1776 (3 December 2009)
13.	Edukanti Kistamma (Dead) Thr.Lrs.& Ors. Vs. S. Venkatareddy (Dead) THR. LRS. & Ors. [2009] INSC 1777 (3 December 2009)
14.	M/S Ravindra Kumar Gupta & Co. Vs. Union of India [2009] INSC 1778 (3 December 2009)
15.	M/S. Orissa State Financial Corporation Vs. Commnr. of Commercial Taxes & Ors. [2009] INSC 1779 (3 December 2009)
16.	M/S. Retu Marbles Vs. Prabhakant Shukla [2009] INSC 1780 (3 December 2009)
17.	Mahindra & Mahindra Ltd. Vs. Avinash Dhaniramji Kamble [2009] INSC 1781 (3 December 2009)
18.	Priyanka Estates I'national P. Ltd. & Ors Vs. State of Assam & Ors. [2009] INSC 1782 (3 December 2009)
19.	Shabana Bano Vs. Imran Khan [2009] INSC 1783 (4 December 2009)
20.	State of U.P. & Ors. Vs. Ram Daras Yadav [2009] INSC 1784 (4 December 2009)
21.	State of U.P. Vs. Ram Sajivan & Ors. [2009] INSC 1785 (4 December 2009)
22.	Sunil Vs. State of Haryana [2009] INSC 1786 (4 December 2009)
23.	M/S Sheela Joshi & Ors. Vs. Indian Airlines Ltd. [2009] INSC 1787 (7 December 2009)
24.	M/S. Madnani Construction Corpn.(P)Ltd. Vs. Union of India & Ors. [2009] INSC 1788 (7 December 2009)
25.	Stone India Ltd. & ANR. Vs. Board of Trustees, Port of Calcutta & Ors [2009] INSC 1789 (7 December 2009)
26.	Basavaraj Vs. M/S Dhanlaxmi Finance Co.(R) Terdal [2009] INSC 1790 (8 December 2009)
27.	Laxmi Kant Bajpai Vs. Hazi Yaqoob & Ors. [2009] INSC 1791 (8 December 2009)
28.	State of Rajasthan & Ors. Vs. M/S Dev Ganga Enterprises [2009] INSC 1792 (8 December 2009)
29.	Union of India & ANR. Vs. M.M. Sarkar [2009] INSC 1793 (8 December 2009)
30.	Union of India & Ors. Vs. V.D. Dubey (D) By LR. [2009] INSC 1794 (8 December 2009)
31.	Nand Kishore Ojha Vs. Anjani Kumar Singh [2009] INSC 1795 (9 December 2009)
32.	Dilip Premnarayan Tiwari & ANR. Vs. State of Maharashtra [2009] INSC 1796 (10 December 2009)
33.	Suresh Kumar Bansal Vs. Krishna Bansal & ANR. [2009] INSC 1797 (14 December 2009)
34.	Allahabad Bank & ANR. Vs. A. India Allahabad Bank Retired Emps. Assn [2009] INSC 1798 (15 December 2009)
35.	Babu Bhai Thiba Vs. Ashok Ravi Shankar Narval & Ors. [2009] INSC 1799 (15 December 2009)
36.	Haryana Financial Corporation & ANR. Vs. Rajesh Gupta [2009] INSC 1800 (15 December 2009)
37.	Ravindra Saxena Vs. State of Rajasthan [2009] INSC 1801 (15 December 2009)
38.	Sharda Vs. State of Rajasthan [2009] INSC 1802 (15 December 2009)
39.	Union of India & Ors Vs. Narendra Gupta & Ors [2009] INSC 1803 (15 December 2009)
40.	Director, C.B.I. & ANR. Vs. D.P. Singh [2009] INSC 1804 (16 December 2009)
41.	Keya Developers And Cons. Pvt. Ltd. Vs. The Chief Executive Officer, Sra& Ors. [2009] INSC 1805 (16 December 2009)
42.	Bhuwalka Steel Indus. Ltd. Vs. Bombay Iron & Steel Labour Bd. & ANR. [2009] INSC 1806 (17 December 2009)