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Latest Supreme Court of India Judgments 2023

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AUGUST     2009

1. Allahabad Bank Vs. Manoj Khanna & Ors. [2009] INSC 1359 (3 August 2009)
2. Bharat Lal Pandey Vs. Ramji Prasad Yadav [2009] INSC 1360 (3 August 2009)
3. H.P.Vedavyasachar Vs. Shivshankara & ANR. [2009] INSC 1361 (3 August 2009)
4. Nifty Chemicals Pvt. Ltd. Vs. Union of India & Ors. [2009] INSC 1362 (3 August 2009)
5. P.Sundarajan & Ors. Vs. State Rep.By Inspector of Police & ANR. [2009] INSC 1363 (3 August 2009)
6. R.Mahalakshmi Vs. A.V.Anantharaman & Ors. [2009] INSC 1364 (3 August 2009)
7. Amrendra Kumar Paul Vs. Maya Paul & Ors. [2009] INSC 1365 (4 August 2009)
8. Anil Kumar Vs. State Rep.By Inspector of Police [2009] INSC 1366 (4 August 2009)
9. Attar Singh & ANR. Vs. Union of India & ANR. [2009] INSC 1367 (4 August 2009)
10. Bhagat Singh & Ors. Vs. Union of India & ANR. [2009] INSC 1368 (4 August 2009)
11. Biswanath Agarwalla Vs. Sabitri Bera & Ors. [2009] INSC 1369 (4 August 2009)
12. Jaskaran Singh Vs. Punjab State,Ministry of Home & Ors. [2009] INSC 1370 (4 August 2009)
13. Kedar Singh Kushwaha Vs. Dhaniram & ANR. [2009] INSC 1371 (4 August 2009)
14. Lalit Kishore Vs. Meeru Sharma & ANR. [2009] INSC 1372 (4 August 2009)
15. Lohit Kaushal Vs. State of Haryana [2009] INSC 1373 (4 August 2009)
16. Maharunnisa & ANR. Vs. Asst.Commr.& L.A.O,Bijapur [2009] INSC 1374 (4 August 2009)
17. Muthyam Agaiah Goud Vs. Land Acquisition Officer & ANR. [2009] INSC 1375 (4 August 2009)
18. Narinder Kumar Malik Vs. Surinder Kumar Malik [2009] INSC 1376 (4 August 2009)
19. National Insurance Co.Ltd. Vs. Kimlibai & Ors [2009] INSC 1377 (4 August 2009)
20. New India Assurance Co.Ltd. Vs. Kusum & Ors. [2009] INSC 1378 (4 August 2009)
21. P. Thurai Pandian Vs. K. Subramanian & Ors. [2009] INSC 1379 (4 August 2009)
22. Rampal Vs. State of Haryana & Ors. [2009] INSC 1380 (4 August 2009)
23. Renuka Das Vs. Maya Ganguly & ANR. [2009] INSC 1381 (4 August 2009)
24. Shree Baidyanath Ayurved B. Pvt. Ltd. Vs. Praveen Bhatia & Ors. [2009] INSC 1382 (4 August 2009)
25. Shree Baidyanath Ayurved Bhawan P.L.&Ors Vs. State of Punjab & Ors. [2009] INSC 1383 (4 August 2009)
26. Shree Baidyanath Ayurved Bhawan Pvt.Ltd. Vs. State of Punjab & Ors. [2009] INSC 1384 (4 August 2009)
27. Southern Railway Officers Assn.& ANR. Vs. Union of India & Ors. [2009] INSC 1385 (4 August 2009)
28. Sri Yerneni Raja Ramchander @ Rajababu Vs. State of A.P. & Ors. [2009] INSC 1386 (4 August 2009)
29. State of A.P. Vs. S. Swarnalatha & Ors. [2009] INSC 1387 (4 August 2009)
30. State of M.P. Vs. Sheetla Sahai & Ors. [2009] INSC 1388 (4 August 2009)
31. State of Maharshtra Vs. Sayed Mohammed Masood & ANR. [2009] INSC 1389 (4 August 2009)
32. State of Punjab & ANR. Vs. Surjit Singh & Ors. [2009] INSC 1390 (4 August 2009)
33. Subhash Chandra & ANR. Vs. Delhi Subordinate Ser.Sel.Board & Ors. [2009] INSC 1391 (4 August 2009)
34. Syed Ashraff Vs. Commr. Bangalore Devt.Auth.& ANR. [2009] INSC 1392 (4 August 2009)
35. U.P.State Road Transport Corp. Vs. Nanhe Lal Kushwaha [2009] INSC 1393 (4 August 2009)
36. Union of India & Ors. Vs. Muralidhara Menon & ANR. [2009] INSC 1394 (4 August 2009)
37. Union of India Vs. M/S Premier Files Ltd. [2009] INSC 1395 (4 August 2009)
38. United Bank of India Vs. Pijush Kanti Nandy & Ors. [2009] INSC 1396 (4 August 2009)
39. Vice Chairman,Lucknow Devt.Auth.& Ors. Vs. Mahant Baksh Singh @ Jai Chaudhary & Ors [2009] INSC 1397 (4 August 2009)
40. Vice Chairman,Lucknow Devt.Auth.& Ors. Vs. Mahant Baksh Singh @ Jai Chaudhary & Ors [2009] INSC 1398 (4 August 2009)
41. Aasari Krishna Murthy @ Krishna Vs. State of A.P. [2009] INSC 1399 (6 August 2009)
42. Ece Industries Limited Vs. S.P.Real Estate Developers P.Ltd.& ANR. [2009] INSC 1400 (6 August 2009)
43. G. Varalakshmi And ANR. Vs. G. Srinivasa Rao (Dead) And ANR. [2009] INSC 1401 (6 August 2009)
44. M/S Fixity Packaging Indus.P.Ltd.& Ors Vs. Udyen Jain(Huf) [2009] INSC 1402 (6 August 2009)
45. Mohd.Farooq A.G.Chipa Rangari & ANR. Vs. State of Maharashtra [2009] INSC 1403 (6 August 2009)
46. Action Committee,Un-Aid.Pvt.Schools&Ors. Vs. Director of Education & Ors. [2009] INSC 1404 (7 August 2009)
47. Appaji Gowda Vs. Vokkaligara Sangha & Ors. [2009] INSC 1405 (7 August 2009)
48. Bhavesh Jayanti Lakhani Vs. State of Maharashtra & Ors. [2009] INSC 1406 (7 August 2009)
49. Gurlovleen Singh Vs. State of Punjab & Ors. [2009] INSC 1407 (7 August 2009)
50. Jyoti Harshad Mehta Vs. Custodian & Ors. [2009] INSC 1408 (7 August 2009)
51. Madan Kumar Singh(D) Thr Lrs. Vs. Distt. Magistrate, Sultanpur & Ors. [2009] INSC 1409 (7 August 2009)
52. Malay Kumar Ganguly Vs. Sukumar Mukherjee & Ors. [2009] INSC 1410 (7 August 2009)
53. Maniben Vs. State of Gujarat [2009] INSC 1411 (7 August 2009)
54. Meenaben Pankajkumar Joshi & Ors. Vs. New India Assurance Co.Ltd. [2009] INSC 1412 (7 August 2009)
55. Metropolitan Transport Corpn. Vs. V. Venkatesan [2009] INSC 1413 (7 August 2009)
56. Mir Nagvi Askari Vs. C.B.I. [2009] INSC 1414 (7 August 2009)
57. Municipal Corp.Of Greater Mumbai Vs. Bharat Construction & Ors. [2009] INSC 1415 (7 August 2009)
58. R. Venkatakrishnan Vs. Central Bureau of Investigation [2009] INSC 1416 (7 August 2009)
59. Ram Kumar Kashyap & ANR. Vs. Union of India & ANR. [2009] INSC 1417 (7 August 2009)
60. S.Palani Velayutham & Ors. Vs. Dist.Collector,Tirunvelveli,T.Nadu & Ors [2009] INSC 1418 (7 August 2009)
61. Sarju @ Ramu Vs. State of U.P. [2009] INSC 1419 (7 August 2009)
62. State of U.P. Vs. Ram Gopal & Ors. [2009] INSC 1420 (7 August 2009)
63. Sudhir Shantilal Mehta Vs. C.B.I. [2009] INSC 1421 (7 August 2009)
64. Bheru Lal & Ors. Vs. State of Rajasthan [2009] INSC 1422 (10 August 2009)
65. Chitresh Kumar Chopra Vs. State [2009] INSC 1423 (10 August 2009)
66. Khursheed Anwar Khan Vs. District Magistrate,Deoria & Ors [2009] INSC 1424 (10 August 2009)
67. Amar Nath Shukla Vs. State of Uttaranchal [2009] INSC 1425 (11 August 2009)
68. Amar Nath Shukla Vs. State of Uttaranchal [2009] INSC 1426 (11 August 2009)
69. Bhoopat Singh Vs. J.B.Kataria And Ors [2009] INSC 1427 (11 August 2009)
70. C.B.I. Vs. V.K. Bhutiani [2009] INSC 1428 (11 August 2009)
71. G.V.Sreerama Reddy & ANR. Vs. Returning Officer & Ors. [2009] INSC 1429 (11 August 2009)
72. Mummidi Apparao (D) Tr.Lrs. Vs. Nagarjuna Fertilisers & Chem.Ltd.& ANR. [2009] INSC 1430 (11 August 2009)
73. Rubabbuddin Sheikh Vs. State of Gujarat & Ors. [2009] INSC 1431 (11 August 2009)
74. State of Punjab Vs. Rajinder Singh [2009] INSC 1432 (11 August 2009)
75. Avinash Singh Bagri & Ors. Vs. Registrar Iit Delhi & ANR. [2009] INSC 1433 (12 August 2009)
76. Bank of India & ANR. Vs. Bhimsen Gochhayat [2009] INSC 1434 (12 August 2009)
77. Bellary Steels & Alloys Ltd. Vs. Deputy Commnr., Commercial Taxes & Ors. [2009] INSC 1435 (12 August 2009)
78. Dhannu @ Dhanna & Ors. Vs. State of M.P. [2009] INSC 1436 (12 August 2009)
79. Lal Chand Vs. Union of India & ANR. [2009] INSC 1437 (12 August 2009)
80. Bharat Sanchar Nigam Ltd. & ANR. Vs. Rakesh Kumar Dubey [2009] INSC 1438 (13 August 2009)
81. Halappa & Ors. Vs. State of Karnataka [2009] INSC 1439 (13 August 2009)
82. Kuljit Kaur Vs. Gurmit Singh Bhullar [2009] INSC 1440 (13 August 2009)
83. Reeta Nag Vs. State of West Bengal & Ors. [2009] INSC 1441 (13 August 2009)
84. Sanjeev Kumar Vs. State of Haryana [2009] INSC 1442 (13 August 2009)
85. State of Maharashtra & Ors. Vs. Rajendra Sadanand Barma & ANR. [2009] INSC 1443 (13 August 2009)
86. Airport Authority of India Vs. Rajiv Ratan Pandey & Ors. [2009] INSC 1444 (17 August 2009)
87. Commissioner of Central Excise Vs. M/S.Gujrat Narmada V.Fertilizers Col.Ltd [2009] INSC 1445 (17 August 2009)
88. Commr.Of Central Excise,Bhavnagar Vs. M/S Ultra Tech Cement Ltd. [2009] INSC 1446 (17 August 2009)
89. Ishwar Singh Vs. Satbir Singh & Ors. [2009] INSC 1447 (17 August 2009)
90. M/S Maruti Suzuki Ltd. Vs. Commr.Of Central Excise-Iii,Delhi [2009] INSC 1448 (17 August 2009)
91. Noor Ali Vs. National Insurance Co.Ltd. [2009] INSC 1449 (17 August 2009)
92. Pannayar Vs. State of T.Nadu By Inspector of Police [2009] INSC 1450 (17 August 2009)
93. Rajasthan State Road Tran.Corp.& Ors. Vs. Mohammed Momin [2009] INSC 1451 (17 August 2009)
94. Rekh Pal Vs. Bhram Pal & Ors. [2009] INSC 1452 (17 August 2009)
95. State of U.P.& ANR. Vs. Man Mohan Nath Sinha & ANR. [2009] INSC 1453 (17 August 2009)
96. Industrial Investment Bank of India Ltd. Vs. Bishwanath Jhunjhunwala [2009] INSC 1454 (18 August 2009)
97. Murli & ANR. Vs. State of Rajasthan [2009] INSC 1455 (18 August 2009)
98. Rajendra Kr. Sharma & Ors. Vs. State of U.P. & Ors. [2009] INSC 1456 (18 August 2009)
99. State of Haryana Th:Manager, Har.Rd.Ways Vs. Krishan Lal [2009] INSC 1457 (18 August 2009)
100. Vijay Narayan Thatte & Ors. Vs. State of Maharashtra & Ors. [2009] INSC 1458 (18 August 2009)

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